Judgements

01 February 2016
Supreme Court
2 pages

MUKUL SARMA Vs SABITA CHAKRABORTY

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-000713-000714 / 2016
Diary number: 40359 / 2014
Advocates: ANUPAM LAL DAS Vs

01 February 2016
Supreme Court
5 pages

LAXMI SNACKS PVT. LTD. Vs AKSHAR FOOD PRODUCTS

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-000702-000712 / 2016
Diary number: 41581 / 2015
Advocates: DIVYAM AGARWAL Vs

01 February 2016
Supreme Court
9 pages

KHURSIDA BEGUM (D) BY LRS Vs MOHAMMAD FAROOQ (D) BY LRS

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-002845-002845 / 2006
Diary number: 18005 / 2005
Advocates: LAKSHMI RAMAN SINGH Vs ANIS AHMED KHAN

29 January 2016
Supreme Court
82 pages

M/S MADRAS PETROCHEM LTD. Vs BIFR .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-000614-000615 / 2016
Diary number: 30345 / 2008
Advocates: C. N. SREE KUMAR Vs HIMANSHU MUNSHI

29 January 2016
Supreme Court
37 pages

SENIOR DIVISIONAL COMMERCIAL MANAGER &OR Vs S.C.R CATERERS,DRY FRUITS,F.J.S.W ASSOCI

Bench: V. GOPALA GOWDA,AMITAVA ROY
Case number: C.A. No.-000618-000620 / 2016
Diary number: 1153 / 2014
Advocates: SHREEKANT N. TERDAL Vs

29 January 2016
Supreme Court
3 pages

TRAINED NURSES ASSOCIATION OF INDIA Vs UNION OF INDIA .

Bench: ANIL R. DAVE,SHIVA KIRTI SINGH,ADARSH KUMAR GOEL
Case number: W.P.(C) No.-000527-000527 / 2011
Diary number: 38926 / 2011
Advocates: ROMY CHACKO Vs

29 January 2016
Supreme Court
21 pages

COMMISSIONER OF COM.TAXES, TVM Vs M/S. KTC AUTOMOBILES

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: C.A. No.-002446-002446 / 2007
Diary number: 25006 / 2006
Advocates: LIZ MATHEW Vs A. RAGHUNATH

29 January 2016
Supreme Court
14 pages

M/S. KOTHARI INDUSTRIAL CORP. LTD. Vs TAMILNADU ELECTRICITY BOARD

Bench: RANJAN GOGOI,ARUN MISHRA,PRAFULLA C. PANT
Case number: C.A. No.-009748-009748 / 2003
Diary number: 5111 / 2002
Advocates: PAREKH & CO. Vs R. NEDUMARAN

29 January 2016
Supreme Court
2 pages

MOHAN LAL Vs MOHAN LAL

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-000788-000789 / 2016
Diary number: 8791 / 2014
Advocates: GP. CAPT. KARAN SINGH BHATI Vs

29 January 2016
Supreme Court
3 pages

D.NAGESWAR RAO Vs S.B.I .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-000786-000786 / 2016
Diary number: 22483 / 2010
Advocates: RAJ KUMAR MEHTA Vs SANJAY KAPUR

29 January 2016
Supreme Court
49 pages

UOI Vs SALEENA

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-001251-001251 / 2015
Diary number: 19058 / 2014
Advocates: B. KRISHNA PRASAD Vs

29 January 2016
Supreme Court
21 pages

DHARAM PAL Vs STATE OF HARYANA .

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-000085-000085 / 2016
Diary number: 22178 / 2015
Advocates: SATYA MITRA Vs

28 January 2016
Supreme Court
16 pages

SACHCHIDANAND GUPTA ''SACHCHEY'' Vs STATE OF U.P THR CHIEF SECRETARY .

Bench: RANJAN GOGOI,PRAFULLA C. PANT
Case number: W.P.(C) No.-000872-000872 / 2015
Diary number: 42555 / 2015
Advocates: KAMINI JAISWAL Vs

28 January 2016
Supreme Court
25 pages

VIPINCHANDRA VADILAL BAVISHI (D) BY LRS & ANR. Vs STATE OF GUJARAT .

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: C.A. No.-007434-007434 / 2012
Diary number: 13699 / 2010
Advocates: K. V. SREEKUMAR Vs HEMANTIKA WAHI

28 January 2016
Supreme Court
11 pages

STATE OF RAJASTHAN Vs RAM KAILASH @ RAM VILAS

Bench: M.Y. EQBAL,ARUN MISHRA
Case number: Crl.A. No.-002454-002454 / 2009
Diary number: 13643 / 2009
Advocates: MILIND KUMAR Vs MUKUL KUMAR