Judgements

04 February 2016
Supreme Court
42 pages

C.B.I.,BANK SECURITIES & FRAUD CELL Vs RAMESH GELLI .

Bench: RANJAN GOGOI,PRAFULLA C. PANT
Case number: Crl.A. No.-001077-001081 / 2013
Diary number: 10437 / 2010
Advocates: ARVIND KUMAR SHARMA Vs BINA GUPTA

03 February 2016
Supreme Court
8 pages

STATE TRADING CORPN. INDIA LTD. Vs NEW DELHI MUNICIPAL COUNCIL

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-002772-002772 / 2009
Diary number: 7236 / 2006
Advocates: R. P. SHARMA Vs SURYA KANT

03 February 2016
Supreme Court
9 pages

STATE OF U.P. Vs RAVINDRA KUMAR SHARMA .

Bench: M.Y. EQBAL,ARUN MISHRA
Case number: C.A. No.-000758-000758 / 2016
Diary number: 6211 / 2011
Advocates: M. R. SHAMSHAD Vs

03 February 2016
Supreme Court
13 pages

MIRZA ALI RAZA Vs STATE OF BIHAR .

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,C. NAGAPPAN
Case number: C.A. No.-000857-000857 / 2016
Diary number: 38019 / 2009
Advocates: RENJITH. B Vs

03 February 2016
Supreme Court
2 pages

MUNICIPAL CORP.OF GREATER MUMBAI Vs BEST KAMGAR KARMACHARI .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-000386-000386 / 2009
Diary number: 37210 / 2007
Advocates: M. V. KINI & ASSOCIATES Vs K. RAJEEV

03 February 2016
Supreme Court
12 pages

SANJAY KUMAR UPADHYAY Vs PALAK DHARI YADAV .

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-008068-008068 / 2009
Diary number: 32010 / 2006
Advocates: NISCHAL KUMAR NEERAJ Vs ANIRUDDHA P. MAYEE

02 February 2016
Supreme Court
28 pages

GUJARAT URJA VIKAS NIGAM LTD. Vs EMCO LTD. .

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-001220-001220 / 2015
Diary number: 2277 / 2015
Advocates: HEMANTIKA WAHI Vs

02 February 2016
Supreme Court
3 pages

GENERAL MANAGER.R.B.I Vs N.VENKATESHAIAH .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-000740-000740 / 2016
Diary number: 30917 / 2010
Advocates: H. S. PARIHAR Vs SENTHIL JAGADEESAN

02 February 2016
Supreme Court
16 pages

GULZARI LAL Vs STATE OF HARYANA

Bench: T.S. THAKUR,V. GOPALA GOWDA
Case number: Crl.A. No.-000092-000092 / 2016
Diary number: 21585 / 2013
Advocates: SHALU SHARMA Vs

02 February 2016
Supreme Court
33 pages

NOORAHAMMAD Vs STATE OF KARNATAKA

Bench: V. GOPALA GOWDA,S.A. BOBDE
Case number: Crl.A. No.-000412-000412 / 2006
Diary number: 20154 / 2005
Advocates: IRSHAD AHMAD Vs V. N. RAGHUPATHY

02 February 2016
Supreme Court
4 pages

BOARD OF TRUSTEES OF PORT OF MUMBAI Vs NIKHIL N GUPTA

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: CONMT.PET.(C) No.-000277-000277 / 2012
Diary number: 40891 / 2011
Advocates: A. V. RANGAM Vs JATIN ZAVERI

02 February 2016
Supreme Court
2 pages

RADHEY RAMAN GUPTA Vs MAHESH CHANDRA .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-000754-000755 / 2016
Diary number: 29812 / 2010
Advocates: SUNIL KUMAR JAIN Vs JITENDRA MOHAN SHARMA

02 February 2016
Supreme Court
9 pages

DY.DIRECTOR,SOCIAL FORESTRY DIVN. Vs LAKSHMI CHANDRA

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-000879-000883 / 2016
Diary number: 30274 / 2010
Advocates: M. R. SHAMSHAD Vs PRASHANT BHUSHAN

01 February 2016
Supreme Court
2 pages

GIANI RAM MITTAL Vs M/S. RSPL HEALTH PRIVATE LIMITED

Bench: ANIL R. DAVE,SHIVA KIRTI SINGH,ADARSH KUMAR GOEL
Case number: C.A. No.-000700-000700 / 2016
Diary number: 24220 / 2015
Advocates: ARUNIMA DWIVEDI Vs

01 February 2016
Supreme Court
13 pages

EDUCATIONAL SOCIETY, TUMSAR Vs STATE OF MAHARASHTRA .

Bench: A.K. SIKRI,ABHAY MANOHAR SAPRE
Case number: C.A. No.-000670-000670 / 2016
Diary number: 2883 / 2015
Advocates: GAURAV AGRAWAL Vs