Judgements

Showing 496 - 510 of 41947 judgements
08 November 2019
Supreme Court
11 pages
AWADHESH KUMAR Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-001670-001670 / 2019
Diary number: 3095 / 2016
Advocates: SHAIL KUMAR DWIVEDI Vs

08 November 2019
Supreme Court
26 pages
M/S. MITRA GUHA BUILDERS (INDIA) COMPANY Vs OIL AND NATURAL GAS CORPORATION LIMITED

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-005511-005511 / 2012
Diary number: 9035 / 2009
Advocates: SHARMILA UPADHYAY Vs BALRAJ DEWAN

08 November 2019
Supreme Court
7 pages
UNION OF INDIA Vs 794898 T EX CORPORAL ABHISHEK PANDEY

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-004780-004781 / 2018
Diary number: 9901 / 2018
Advocates: MUKESH KUMAR MARORIA Vs

08 November 2019
Supreme Court
32 pages
UOI Vs GANDIBA BEHERA

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Case number: C.A. No.-008497-008497 / 2019
Diary number: 11524 / 2014
Advocates: GURMEET SINGH MAKKER Vs

07 November 2019
Supreme Court
16 pages
DAYA RAM Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: Crl.A. No.-001522-001522 / 2009
Diary number: 4059 / 2009
07 November 2019
Supreme Court
16 pages
UNION OF INDIA Vs V.R.NANUKUTTAN NAIR

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-004714-004715 / 2012
Diary number: 9752 / 2012
Advocates: B. V. BALARAM DAS Vs

07 November 2019
Supreme Court
55 pages
THE STATE OF UTTARAKHAND Vs DARSHAN SINGH

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE K.M. JOSEPH
Case number: Crl.A. No.-001856-001856 / 2013
Diary number: 18059 / 2012
Advocates: RAHUL KAUSHIK Vs

07 November 2019
Supreme Court
16 pages
INDIAN OIL CORPORATION Vs M/S. R.M. SERVICE CENTRE

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-008257-008257 / 2019
Diary number: 24179 / 2018
Advocates: PRIYA PURI Vs

07 November 2019
Supreme Court
6 pages
M/S SHAF BROADCAST PVT LTD Vs DOORDARSHAN A CONSTITUENT OF PRASAR BHARTI

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: ARBIT.CASE(C) No.-000036 / 2019
Diary number: 28365 / 2019
Advocates: ABHIMANYU TEWARI Vs

07 November 2019
Supreme Court
37 pages
MANOHARAN Vs STATE BY INSPECTOR OF POLICE, VARIETY HALL POLICE STATION, COIMBATORE

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SANJIV KHANNA, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: R.P.(Crl.) No.-000446-000447 / 2019
Diary number: 31666 / 2019
Advocates: REVATHY RAGHAVAN Vs

07 November 2019
Supreme Court
15 pages
KALU @ LAXMINARAYAN Vs THE STATE OF MADHYA PRADESH HOME DEPARTMENT SECRETARY

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-001677-001677 / 2010
Diary number: 33329 / 2009
07 November 2019
Supreme Court
12 pages
M/S VIJAY TRADING Vs CENTRAL WAREHOUSING CORPORATION

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-000655-000655 / 2016
Diary number: 38441 / 2010
Advocates: ABINASH KUMAR MISHRA Vs P. NARASIMHAN

06 November 2019
Supreme Court
12 pages
UNION OF INDIA Vs SEPOY PRAVAT KUMAR BEHURIA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: Crl.A. No.-001627 / 2019
Diary number: 1052 / 2018
Advocates: MUKESH KUMAR MARORIA Vs

06 November 2019
Supreme Court
52 pages
JAVED ABDUL RAZZAQ SHAIKH Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE K.M. JOSEPH
Case number: Crl.A. No.-001181-001181 / 2011
Diary number: 4673 / 2009
Advocates: D. N. GOBURDHAN Vs NISHANT RAMAKANTRAO KATNESHWARKAR

06 November 2019
Supreme Court
18 pages
THE GOVERNMENT OF TAMIL NADU AND ANR. ETC. ETC. Vs ARULMIGHU KALLALAGAR THIRUKOIL ALAGAR KOIL ETC. ETC.

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-000559-000560 / 2008
Diary number: 13503 / 2004
Advocates: K. V. VIJAYAKUMAR Vs V. BALACHANDRAN