Judgements

08 February 2016
Supreme Court
2 pages

P.PRAMILA RANI Vs NARASAMMA .

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-001102-001103 / 2016
Diary number: 5530 / 2011
Advocates: MERUSAGAR SAMANTARAY Vs

05 February 2016
Supreme Court
2 pages

M/S. CETHAR LTD., REP. BY ITS MANAGING DIRECTOR N.K. POTHIRAJ Vs S. RAMESH, GENERAL SECRETARY, CETHAR VESSELS THOZHILALAR SANGAM .

Bench: ANIL R. DAVE,SHIVA KIRTI SINGH,ADARSH KUMAR GOEL
Case number: C.A. No.-001075-001075 / 2016
Diary number: 3142 / 2016
Advocates: SHOBHA RAMAMOORTHY Vs

05 February 2016
Supreme Court
34 pages

RE-INHUMAN CONDITIONS IN 1382 PRISONS VS Vs STATE OF ASSAM

Bench: MADAN B. LOKUR,R.K. AGRAWAL
Case number: W.P.(C) No.-000406-000406 / 2013
Diary number: 18545 / 2013
Advocates: BY POST Vs

05 February 2016
Supreme Court
12 pages

SURESH NARAYAN KADAM Vs CENTRAL BANK OF INDIA .

Bench: MADAN B. LOKUR,R.K. AGRAWAL
Case number: SLP(C) No.-001878-001879 / 2009
Diary number: 2296 / 2009
Advocates: PRASHANT BHUSHAN Vs RACHNA GUPTA

05 February 2016
Supreme Court
23 pages

GOVT. OF NCT OF DELHI Vs ANAND ARYA .

Bench: T.S. THAKUR,A.K. SIKRI,R. BANUMATHI
Case number: C.A. No.-000888-000888 / 2016
Diary number: 41139 / 2015
Advocates: CHIRAG M. SHROFF Vs

05 February 2016
Supreme Court
20 pages

RAM SARAN VARSHNEY & ORS Vs STATE OF U.P.

Bench: JAGDISH SINGH KHEHAR,N.V. RAMANA
Case number: Crl.A. No.-000128-000128 / 2011
Diary number: 1026 / 2009
Advocates: M. SHOEB ALAM Vs PRAGATI NEEKHRA

05 February 2016
Supreme Court
47 pages

M/S. V.L.S. FINANCE LTD. Vs S.P. GUPTA

Bench: DIPAK MISRA,N.V. RAMANA
Case number: Crl.A. No.-000099-000099 / 2016
Diary number: 31430 / 2015
Advocates: BINA GUPTA Vs

05 February 2016
Supreme Court
2 pages

STATE OF W B Vs CALCUTTA PINJRAPOLE SOCIETY

Bench: ANIL R. DAVE,SHIVA KIRTI SINGH,ADARSH KUMAR GOEL
Case number: C.A. No.-000893-000893 / 2016
Diary number: 28425 / 2014
Advocates: PARIJAT SINHA Vs

04 February 2016
Supreme Court
28 pages

JAYA BISWAL Vs BRANCH MANAGER, IFFCO TOKIO GENERAL INSURANCE COMPANY LTD.

Bench: V. GOPALA GOWDA,UDAY UMESH LALIT
Case number: C.A. No.-000869-000869 / 2016
Diary number: 42169 / 2014
Advocates: KEDAR NATH TRIPATHY Vs

04 February 2016
Supreme Court
33 pages

NARAYANRAO JAGOBAJI GAWANDE PUB.TRUST Vs STATE OF MAHARASHTRA .

Bench: V. GOPALA GOWDA,AMITAVA ROY
Case number: C.A. No.-000870-000870 / 2016
Diary number: 23745 / 2009
Advocates: RAMESHWAR PRASAD GOYAL Vs ANAGHA S. DESAI

04 February 2016
Supreme Court
8 pages

KERALA PUB.SERVICE COMMN. Vs STATE INFORMATION COMMN.

Bench: M.Y. EQBAL,ARUN MISHRA
Case number: C.A. No.-000823-000854 / 2016
Diary number: 16280 / 2011
Advocates: Vs RAMESH BABU M. R.

04 February 2016
Supreme Court
4 pages

PEPESICO INDIA HOLDING P.LTD. Vs GROCERY MARKET & SHOPS BOARD .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-010001-010001 / 2010
Diary number: 22718 / 2009
Advocates: DHEERAJ NAIR Vs K. RAJEEV

04 February 2016
Supreme Court
11 pages

S.N. BHARDWAJ Vs ARCHEOLOGICAL SURVEY OF INDIA .

Bench: T.S. THAKUR,A.K. SIKRI,R. BANUMATHI
Case number: C.A. No.-000699-000699 / 2005
Diary number: 22252 / 2001
Advocates: PETITIONER-IN-PERSON Vs P. PARMESWARAN

04 February 2016
Supreme Court
2 pages

CHAMAYATH CHERIYANNAL (D) TH LRS. Vs CHAMAYATH CHERIYANNAL HAJIROMMABI .

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-004925-004925 / 2006
Diary number: 25705 / 2003
Advocates: Vs S. N. BHAT

04 February 2016
Supreme Court
2 pages

RADHA KRISHNACHETTY Vs SPL.TAHSILDAR LAQ

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-005930-005931 / 2010
Diary number: 14300 / 2010
Advocates: M. A. CHINNASAMY Vs