Judgements

12 February 2016
Supreme Court
30 pages

STATE OF JHARKHAND Vs TATA STEEL LTD .

Bench: DIPAK MISRA,N.V. RAMANA
Case number: C.A. No.-004285-004285 / 2007
Diary number: 11432 / 2007
Advocates: KRISHNANAND PANDEYA Vs MANIK KARANJAWALA

12 February 2016
Supreme Court
2 pages

VICE CHAIRMAN & MANAGING DIRECTOR, A.P. STATE ESSENTIAL COMMODITIES CORPORATION LTD. Vs C.V. VISWANATHAM

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-001220-001220 / 2016
Diary number: 34694 / 2014
Advocates: VENKAT PALWAI LAW ASSOCIATES Vs

12 February 2016
Supreme Court
2 pages

SURESH KUMAR JUNEJA Vs RAJ KUMAR

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-001221-001221 / 2016
Diary number: 2748 / 2015
Advocates: DEVASHISH BHARUKA Vs

11 February 2016
Supreme Court
16 pages

TEKAN ALIAS TEKRAM Vs STATE OF M.P (NOW CHHATTISGARH)

Bench: M.Y. EQBAL,ARUN MISHRA
Case number: Crl.A. No.-000884-000884 / 2015
Diary number: 10204 / 2014
Advocates: VISHAL ARUN Vs

11 February 2016
Supreme Court
58 pages

MUKUND DEWANGAN Vs ORIENTAL INS.CO.LTD.

Bench: KURIAN JOSEPH,ARUN MISHRA
Case number: C.A. No.-005826-005826 / 2011
Diary number: 18758 / 2011
Advocates: H. K. CHATURVEDI Vs C. K. RAI

11 February 2016
Supreme Court
2 pages

BASAVANTAPPA Vs IRAPPA(D) BY LRS. .

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-014365-014365 / 2015
Diary number: 28962 / 2012
Advocates: E. R. SUMATHY Vs RAJESH MAHALE

11 February 2016
Supreme Court
2 pages

PAMPATI SATHAMMA (D) TH. LRS. Vs PAMPAT GANGARAM

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-003549-003549 / 2008
Diary number: 11293 / 2007
Advocates: MITTER & MITTER CO. Vs A. SUBBA RAO

10 February 2016
Supreme Court
6 pages

HAMANT YASHWANT DHAGE Vs STATE OF MAHARASHTRA .

Bench: M.Y. EQBAL,SHIVA KIRTI SINGH
Case number: Crl.A. No.-000110-000110 / 2016
Diary number: 11831 / 2012
Advocates: VENKITA SUBRAMONIAM T.R Vs NISHANT RAMAKANTRAO KATNESHWARKAR

09 February 2016
Supreme Court
9 pages

BHARAMAPPA GOGI Vs PRAVEEN MURTHY & ORS. ETC.

Bench: S.A. BOBDE,AMITAVA ROY
Case number: Crl.A. No.-002216-002217 / 2010
Diary number: 31205 / 2010
Advocates: NARESH KUMAR Vs AFTAB ALI KHAN

09 February 2016
Supreme Court
2 pages

BANGALORE DEVELOPMENT AUTHORITY Vs D.N. GOPALAKRISHNA REDDY

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-000970-000975 / 2009
Diary number: 16147 / 2007
Advocates: ANKUR S. KULKARNI Vs RAGHAVENDRA S. SRIVATSA

09 February 2016
Supreme Court
2 pages

JASBIR SINGH & ANR. ETC. Vs STATE OF HARYANA

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-004349-004349 / 2010
Diary number: 30342 / 2008
Advocates: HARINDER MOHAN SINGH Vs KAMAL MOHAN GUPTA

09 February 2016
Supreme Court
2 pages

PARVATHAMMA Vs VENKATSIVAMMA .

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-001104-001104 / 2016
Diary number: 32576 / 2007
Advocates: Y. RAJA GOPALA RAO Vs D. BHARATHI REDDY

08 February 2016
Supreme Court
7 pages

DEEPAK SURANA Vs STATE OF M.P

Bench: V. GOPALA GOWDA,UDAY UMESH LALIT
Case number: Crl.A. No.-000128-000128 / 2016
Diary number: 36086 / 2011
Advocates: PRATIBHA JAIN Vs

08 February 2016
Supreme Court
38 pages

RICHA MISHRA Vs STATE OF CHHATISGARH .

Bench: A.K. SIKRI,ABHAY MANOHAR SAPRE
Case number: C.A. No.-000274-000274 / 2016
Diary number: 18262 / 2010
Advocates: T. G. NARAYANAN NAIR Vs ANIRUDDHA P. MAYEE

08 February 2016
Supreme Court
34 pages

SURJEET SINGH BHAMRA Vs BANK OF INDIA .

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-005038-005038 / 2009
Diary number: 26601 / 2007
Advocates: R. P. GUPTA Vs T. G. NARAYANAN NAIR