Showing 5041 - 5055 of 41947 judgements
16 February 2016
Supreme Court
3 pages
PUNJAB & SIND BANK Vs DEBTS RECOVERY APPELLEATE TRIBU. .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-001410-001410 / 2016
Diary number: 25680 / 2008
Advocates: NIKHIL JAIN Vs B. VIJAYALAKSHMI MENON

16 February 2016
Supreme Court
3 pages
PRADEEP KUMAR ETC ETC Vs STATE OF U.P

Bench: ANIL R. DAVE,SHIVA KIRTI SINGH,ADARSH KUMAR GOEL
Case number: C.A. No.-001506-001517 / 2016
Diary number: 23398 / 2015
Advocates: ROHIT KUMAR SINGH Vs

15 February 2016
Supreme Court
14 pages
CHANDRAKANT ADINATH UTTURE Vs STATE OF MAHARASHTRA .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-001346-001346 / 2016
Diary number: 22217 / 2010
Advocates: P. N. PURI Vs NISHANT RAMAKANTRAO KATNESHWARKAR

15 February 2016
Supreme Court
13 pages
STATE OF KARNATAKA Vs DATTARAJ .

Bench: JAGDISH SINGH KHEHAR,S.A. BOBDE
Case number: Crl.A. No.-000326-000326 / 2012
Diary number: 35693 / 2010
Advocates: ANITHA SHENOY Vs

15 February 2016
Supreme Court
58 pages
UNION OF INDIA Vs LT COL P.K. CHOUDHARY .

Bench: T.S. THAKUR,KURIAN JOSEPH
Case number: C.A. No.-003208-003208 / 2015
Diary number: 9466 / 2015
Advocates: B. V. BALARAM DAS Vs

15 February 2016
Supreme Court
11 pages
AIR CUSTOMS OFFICER IGI NEW DELHI Vs PRAMOD KUMAR DHAMIJA

Bench: V. GOPALA GOWDA,UDAY UMESH LALIT
Case number: Crl.A. No.-000123-000123 / 2016
Diary number: 27813 / 2011
Advocates: B. KRISHNA PRASAD Vs RISHI MALHOTRA

15 February 2016
Supreme Court
10 pages
N.VENKATESHAPPA Vs MUNEMMA .

Bench: V. GOPALA GOWDA,UDAY UMESH LALIT
Case number: C.A. No.-001351-001352 / 2016
Diary number: 22265 / 2011
Advocates: RAMESHWAR PRASAD GOYAL Vs S. N. BHAT

15 February 2016
Supreme Court
2 pages
KANTA TEJUS MANU Vs TEJAS KANUBHAI MAUN

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-001402-001402 / 2016
Diary number: 15242 / 2011
Advocates: AMOL NIRMALKUMAR SURYAWANSHI Vs BHARGAVA V. DESAI

15 February 2016
Supreme Court
3 pages
PREM NARAIN Vs M/S SWADESHI COTTON MILLS, JUHI

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-001403-001403 / 2016
Diary number: 41326 / 2012
Advocates: LEX-PERITIA AND CO. Vs

12 February 2016
Supreme Court
44 pages
PEPSICO INDIA HOLDING P.LTD. Vs GROCERY MARKETS & SHOPS BOARD .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-009999-009999 / 2010
Diary number: 11360 / 2009
Advocates: DHEERAJ NAIR Vs K. RAJEEV

12 February 2016
Supreme Court
30 pages
ALAGAAPURAM R. MOHANRAJ Vs TAMIL NADU LEGISLATIVE ASSEMBLY REP. BY ITS SECRETARY

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: W.P.(C) No.-000455-000455 / 2015
Diary number: 15368 / 2015
Advocates: ANIL KUMAR MISHRA-I Vs

12 February 2016
Supreme Court
12 pages
STATE OF MAHARASHTRA Vs SYED UMAR SAYED ABBAS .

Bench: PINAKI CHANDRA GHOSE,R.K. AGRAWAL
Case number: Crl.A. No.-000345-000346 / 2012
Diary number: 17041 / 2010
Advocates: NISHANT RAMAKANTRAO KATNESHWARKAR Vs MUSHTAQ AHMAD

12 February 2016
Supreme Court
10 pages
B. VIRUPAKSHAIAH Vs STATE OF KARNATAKA

Bench: PINAKI CHANDRA GHOSE,R.K. AGRAWAL
Case number: Crl.A. No.-000640-000640 / 2012
Diary number: 33725 / 2011
Advocates: S. N. BHAT Vs ANITHA SHENOY

12 February 2016
Supreme Court
6 pages
RASHTRIYA ISPAT NIGAM LTD. Vs M/S. PRATHYUSHA RESOURCES & INFRA PRIVATE LIMITED

Bench: PINAKI CHANDRA GHOSE,R.K. AGRAWAL
Case number: C.A. No.-003699-003699 / 2006
Diary number: 5509 / 2006
Advocates: K J JOHN AND CO Vs SRIDHAR POTARAJU

12 February 2016
Supreme Court
14 pages
U P S R T C Vs MAMTA

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-001425-001425 / 2016
Diary number: 28645 / 2014
Advocates: GARIMA PRASHAD Vs