Showing 5026 - 5040 of 41947 judgements
18 February 2016
Supreme Court
2 pages
M/S JAGRAON EXPORTS Vs C.I.T-I LUDHIANA

Bench: KURIAN JOSEPH
Case number: C.A. No.-005759-005759 / 2012
Diary number: 6741 / 2011
Advocates: RAHUL GUPTA Vs ANIL KATIYAR

17 February 2016
Supreme Court
11 pages
STATE OF U.P. Vs M/S AL FAHEEM MEETEX P.LTD.

Bench: T.S. THAKUR,A.K. SIKRI,R. BANUMATHI
Case number: C.A. No.-001437-001437 / 2016
Diary number: 4731 / 2012
Advocates: VINAY GARG Vs GARVESH KABRA

17 February 2016
Supreme Court
5 pages
RATTI RAM Vs UNION OF INDIA

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-011177-011177 / 2011
Diary number: 34075 / 2011
Advocates: SHOBHA Vs SAHARYA & CO.

17 February 2016
Supreme Court
2 pages
INDIAN BANK Vs M/S NIPPON ENTERPRISES SOUTH .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-005610-005611 / 2011
Diary number: 15072 / 2011

17 February 2016
Supreme Court
8 pages
OM PARKASH & ORS.ETC. Vs STATE OF HARYANA

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-001071-001073 / 2012
Diary number: 38011 / 2011
Advocates: PREM MALHOTRA Vs

17 February 2016
Supreme Court
2 pages
RAJENDRA KUMAR TEKRIWAL Vs M/S UNIQUE CONSTRN.P.LTD..

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-009555-009555 / 2010
Diary number: 5876 / 2010
Advocates: PRATIBHA JAIN Vs M. P. SHORAWALA

17 February 2016
Supreme Court
2 pages
SHOBHA SINGH Vs NATIONAL THERMAL POWER CORP.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-006305-006306 / 2011
Diary number: 13227 / 2011
Advocates: AMIT PAWAN Vs S. K. DHINGRA

17 February 2016
Supreme Court
4 pages
ROSHAN LAL Vs STATE OF PUNJAB .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008434-008435 / 2011
Diary number: 26145 / 2010
Advocates: AJAY KUMAR SINGH Vs KULDIP SINGH

17 February 2016
Supreme Court
2 pages
DHARAMVIR & ORS.ETC. Vs STATE OF HARYANA & ETC.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-011381-011388 / 2011
Diary number: 5518 / 2011
Advocates: KAILASH CHAND Vs

17 February 2016
Supreme Court
3 pages
CHIDAMBARAM Vs SPL.TAHSILDAR LAND ACQUISITION .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-000779-000779 / 2012
Diary number: 38314 / 2011
Advocates: P. SOMA SUNDARAM Vs MUKUL KUMAR

16 February 2016
Supreme Court
10 pages
RAJENDER SINGH Vs GOVT. OF N.C.T. OF DELHI .

Bench: SHIVA KIRTI SINGH,R.K. AGRAWAL
Case number: C.A. No.-001427-001427 / 2016
Diary number: 10391 / 2013
Advocates: GAGAN GUPTA Vs

16 February 2016
Supreme Court
8 pages
JAIDEV INDER SINGH Vs AMRITSAR IMPROVEMENT TRUST

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-001411-001412 / 2016
Diary number: 34751 / 2012
Advocates: NIKHIL GOEL Vs

16 February 2016
Supreme Court
5 pages
NANDRAM Vs M/S GARWARE POLYSTER LTD.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-001409-001409 / 2016
Diary number: 34117 / 2011
Advocates: AJAY KUMAR Vs GOPAL SINGH

16 February 2016
Supreme Court
2 pages
COMMISSIONER OF INCOME TAX, KANPUR&ORS. Vs SOCIETY FOR THE PROMN.OF EDN.,ALLAHABAD

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-001478-001478 / 2016
Diary number: 6095 / 2009
Advocates: B. V. BALARAM DAS Vs

16 February 2016
Supreme Court
3 pages
MAHENDRA BHIMRAO KHARAT Vs MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-001479-001480 / 2016
Diary number: 5565 / 2016
Advocates: PUKHRAMBAM RAMESH KUMAR Vs