Showing 5011 - 5025 of 41947 judgements
23 February 2016
Supreme Court
32 pages
SECURITIES & EXCHANGE BOARD OF INDIA Vs KISHORE R.AJMERA

Bench: RANJAN GOGOI,PRAFULLA C. PANT
Case number: C.A. No.-002818-002818 / 2008
Diary number: 10760 / 2008
Advocates: K J JOHN AND CO Vs BINA GUPTA

23 February 2016
Supreme Court
13 pages
RAM RATI Vs MANGE RAM (D) THR LRS. .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-001684-001684 / 2016
Diary number: 20627 / 2013
Advocates: VIVEK NARAYAN SHARMA Vs

23 February 2016
Supreme Court
2 pages
SHRI ANOOP SRIVASTAVA Vs RAIS AHMED (BARBER) .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-001677-001679 / 2016
Diary number: 2411 / 2015
Advocates: SHREEKANT N. TERDAL Vs

23 February 2016
Supreme Court
2 pages
RAMADHAR SINGH Vs COMMITTEE OF MGT. S.M.S.P.S. ITALI.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-001671-001671 / 2016
Diary number: 32125 / 2011
Advocates: BHARTI TYAGI Vs ANIL KUMAR GUPTA-II

23 February 2016
Supreme Court
5 pages
HINA Vs UNION OF INDIA .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-001676-001676 / 2016
Diary number: 39981 / 2012
Advocates: NISHANT RAMAKANTRAO KATNESHWARKAR Vs PRIYA PURI

22 February 2016
Supreme Court
64 pages
SAYYED RATANBHAI SAYEED (D)TH. LRS Vs SHIRDI NAGAR PANCHAYAAT

Bench: V. GOPALA GOWDA,AMITAVA ROY
Case number: C.A. No.-014016-014016 / 2015
Diary number: 3100 / 2014
Advocates: MANJU JETLEY Vs

22 February 2016
Supreme Court
11 pages
NO. 2809759H EX-RECRUIT BABANNA MACHCHED Vs UNION OF INDIA .

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-000644-000645 / 2017
Diary number: 1629 / 2016
Advocates: LEMAX LAWYERS & CO. Vs

22 February 2016
Supreme Court
23 pages
COLLECTOR OF LAND ACQUISITION Vs M/S ANDAMAN TIMBER INDUSTRIES LTD. .

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: R.P.(C) No.-000888-000888 / 2015
Diary number: 2224 / 2015
Advocates: G. INDIRA Vs

22 February 2016
Supreme Court
2 pages
SATYENDRA SINGH Vs SAROJ RANI

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-001643-001643 / 2016
Diary number: 4639 / 2016
Advocates: M. C. DHINGRA Vs

19 February 2016
Supreme Court
44 pages
ANITA KUSHWAHA Vs PUSHAP SUDAN

Bench: T.S. THAKUR,FAKKIR MOHAMED IBRAHIM KALIFULLA,A.K. SIKRI,S.A. BOBDE,R. BANUMATHI
Case number: T.P.(C) No.-001343-001343 / 2008
Diary number: 37547 / 2008
Advocates: MONA K. RAJVANSHI Vs RAJESH SRIVASTAVA

19 February 2016
Supreme Court
5 pages
KATHURIA PUBLIC SCHOOLS Vs UNION OF INDIA

Bench: ANIL R. DAVE,SHIVA KIRTI SINGH,ADARSH KUMAR GOEL
Case number: C.A. No.-009220-009220 / 2014
Diary number: 19870 / 2014
Advocates: VIKAS MEHTA Vs

19 February 2016
Supreme Court
2 pages
SUBHASH Vs GURU TEG BAHADUR HOSP.GOVT.OF NCT DELHI .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-001545-001545 / 2016
Diary number: 38843 / 2011
Advocates: HARSH V. SURANA Vs B. V. BALARAM DAS

18 February 2016
Supreme Court
9 pages
ASHOK KUMAR & ANR.ETC. Vs STATE OF HARYANA

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-002714-002721 / 2012
Diary number: 18498 / 2009
Advocates: AJAY KUMAR Vs

18 February 2016
Supreme Court
3 pages
A.K. SAXENA Vs STATE BANK OF PATIALA .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-003668-003668 / 2012
Diary number: 10522 / 2011
Advocates: AJAY PAL Vs SANJAY KAPUR

18 February 2016
Supreme Court
4 pages
DELHI DEVT.AUTHORITY Vs PRITHI PAL SINGH .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-002204-002206 / 2012
Diary number: 16422 / 2011
Advocates: ASHWANI KUMAR Vs VISHWA PAL SINGH