Showing 4996 - 5010 of 41947 judgements
26 February 2016
Supreme Court
15 pages
NAGABHUSHANAMMAL (D) THRU LRS Vs C.CHANDIKESWARALINGAM

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-001858-001859 / 2016
Diary number: 6366 / 2009
Advocates: VIJAY KUMAR Vs K. K. MOHAN

26 February 2016
Supreme Court
11 pages
ALAULI ANCHAL BOAT TRAFIC.COP.ST.L. Vs STATE OF BIHAR .

Bench: T.S. THAKUR,A.K. SIKRI,R. BANUMATHI
Case number: C.A. No.-001853-001853 / 2016
Diary number: 5281 / 2012
Advocates: SUBHRO SANYAL Vs GOPAL SINGH

26 February 2016
Supreme Court
11 pages
STATE OF RAJASTHAN Vs M/S DEEP JYOTI COMPANY

Bench: T.S. THAKUR,A.K. SIKRI,R. BANUMATHI
Case number: C.A. No.-001854-001854 / 2016
Diary number: 29439 / 2011
Advocates: RUCHI KOHLI Vs SARAD KUMAR SINGHANIA

26 February 2016
Supreme Court
2 pages
M/S ARTI SPINNING MILLS ETC.ETC. Vs STATE OF HARYANA

Bench: KURIAN JOSEPH
Case number: C.A. No.-001863-001865 / 2016
Diary number: 36824 / 2010
Advocates: DEEPAK GOEL Vs

26 February 2016
Supreme Court
12 pages
NASIK MUNICIPAL CORP. Vs M/S R.M. BHANDARI

Bench: T.S. THAKUR,R. BANUMATHI
Case number: C.A. No.-001856-001856 / 2016
Diary number: 12648 / 2011
Advocates: SHIVAJI M. JADHAV Vs ANIRUDDHA P. MAYEE

26 February 2016
Supreme Court
11 pages
GAJANAN DASHRATH KHARATE Vs STATE OF MAHARASHTRA

Bench: T.S. THAKUR,R. BANUMATHI
Case number: Crl.A. No.-002057-002057 / 2010
Diary number: 26532 / 2010
Advocates: PRAVEEN CHATURVEDI Vs NISHANT RAMAKANTRAO KATNESHWARKAR

26 February 2016
Supreme Court
25 pages
SADHU SARAN SINGH Vs STATE OF U.P. .

Bench: DIPAK MISRA,N.V. RAMANA
Case number: Crl.A. No.-001467-001468 / 2005
Diary number: 3731 / 2005
Advocates: VISHWAJIT SINGH Vs PRASHANT CHAUDHARY

26 February 2016
Supreme Court
9 pages
M/S. ELECTRO OPTICS (P) LTD. Vs STATE OF TAMIL NADU

Bench: SHIVA KIRTI SINGH,R. BANUMATHI
Case number: C.A. No.-010554-010554 / 2010
Diary number: 11549 / 2010
Advocates: S. C. BIRLA Vs

25 February 2016
Supreme Court
71 pages
PANKAJAKSHI(DEAD) THROUGH L.RS. Vs CHANDRIKA .

Bench: ANIL R. DAVE,KURIAN JOSEPH,SHIVA KIRTI SINGH,ADARSH KUMAR GOEL,ROHINTON FALI NARIMAN
Case number: C.A. No.-000201-000201 / 2005
Diary number: 26357 / 2004
Advocates: T. G. NARAYANAN NAIR Vs MALINI PODUVAL

24 February 2016
Supreme Court
2 pages
INDORE MUNICIPAL CORPN Vs HARISH TOLANI

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-004088-004088 / 2008
Diary number: 26563 / 2007
Advocates: ABHISHEK ATREY Vs

24 February 2016
Supreme Court
2 pages
M/S HARYANA SURAJ MALTINGS LTD. Vs NARENDER KUMAR

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-010149-010149 / 2010
Diary number: 4615 / 2010
Advocates: DEBASIS MISRA Vs RISHI MALHOTRA

24 February 2016
Supreme Court
2 pages
PUNJAB STATE ELECTRICITY BOARD Vs POWERGRID CORPORATION OF INDIA .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-005133-005133 / 2006
Diary number: 21415 / 2006
Advocates: PRADEEP MISRA Vs SHARMILA UPADHYAY

24 February 2016
Supreme Court
18 pages
RAM KUMAR GIJROYA Vs DELHI SUB. SERVICES SELECTION BD.

Bench: T.S. THAKUR,V. GOPALA GOWDA
Case number: C.A. No.-001691-001691 / 2016
Diary number: 22861 / 2012
Advocates: R. C. KAUSHIK Vs D. S. MAHRA

23 February 2016
Supreme Court
14 pages
HEMANT VIMALNATH NARICHANIA Vs ANAND DARSHAN C.H.S.LTD..

Bench: V. GOPALA GOWDA,UDAY UMESH LALIT
Case number: C.A. No.-001653-001653 / 2016
Diary number: 34545 / 2010
Advocates: RAMESHWAR PRASAD GOYAL Vs ANAGHA S. DESAI

23 February 2016
Supreme Court
6 pages
DHEERAJ DEVELOPERS P.LTD Vs DR.OM PRAKASH GUPTA

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-001672-001672 / 2016
Diary number: 36052 / 2012
Advocates: PRATIBHA JAIN Vs YASH PAL DHINGRA