Showing 4981 - 4995 of 41947 judgements
02 March 2016
Supreme Court
14 pages
SHAHID KHAN Vs STATE OF RAJASTHAN

Bench: JAGDISH SINGH KHEHAR,C. NAGAPPAN
Case number: Crl.A. No.-001460-001460 / 2008
Diary number: 9264 / 2007
Advocates: SHALLY BHASIN Vs

02 March 2016
Supreme Court
10 pages
STATE OF M.P. Vs GOLOO RAIKWAR

Bench: JAGDISH SINGH KHEHAR,C. NAGAPPAN
Case number: Crl.A. No.-000185-000185 / 2016
Diary number: 31858 / 2014
Advocates: MISHRA SAURABH Vs

02 March 2016
Supreme Court
4 pages
ESTATE OFFICER, U.T. CHANDIGARH Vs RAJAN SOI .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-000423-000423 / 2008
Diary number: 18392 / 2006
Advocates: SHREE PAL SINGH Vs M. C. DHINGRA

02 March 2016
Supreme Court
7 pages
SHAKUNTALA DEVI Vs STATE OF H.P..

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-002043-002043 / 2011
Diary number: 2149 / 2011
Advocates: YASH PAL DHINGRA Vs NARESH K. SHARMA

02 March 2016
Supreme Court
2 pages
BALLARPUR INDUSTRIES LTD. (BILT GRAPHIC PAPER PRODUCTS LTD. Vs MAHARASHTRA LOK KAMGAR SANGHATANA .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-002412-002412 / 2016
Diary number: 2548 / 2016
Advocates: K J JOHN AND CO Vs

02 March 2016
Supreme Court
23 pages
UTTAM Vs SAUBHAG SINGH

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-002360-002360 / 2016
Diary number: 3439 / 2014
Advocates: PRATIBHA JAIN Vs

01 March 2016
Supreme Court
5 pages
STATE OF M.P. Vs UDAIBHAN

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: Crl.A. No.-000182-000182 / 2016
Diary number: 29028 / 2012
Advocates: C. D. SINGH Vs AMLAN KUMAR GHOSH

01 March 2016
Supreme Court
11 pages
VIJAY PRAKASH JARATH Vs TEJ PRAKASH JARATH

Bench: JAGDISH SINGH KHEHAR,C. NAGAPPAN
Case number: C.A. No.-002308-002309 / 2016
Diary number: 8440 / 2008
Advocates: K. V. SREEKUMAR Vs RAMESH CHANDRA MISHRA

01 March 2016
Supreme Court
3 pages
MUN.CORP.OF GR.MUMBAI Vs CRESCENT BUILDERS

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-002411-002411 / 2016
Diary number: 11240 / 2012
Advocates: BHARGAVA V. DESAI Vs ABHA R. SHARMA

01 March 2016
Supreme Court
2 pages
SACHICHIDA NAND PRASAD Vs GEN.M.,NATIONAL THERMAL POWER CORP.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008463-008466 / 2012
Diary number: 36971 / 2011
Advocates: T. MAHIPAL Vs GOPAL SINGH

01 March 2016
Supreme Court
2 pages
PARAMOD KUMAR Vs CHIEF OF ARMY STAFF AND ORS.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: Special Leave Petition (crl.) 152 of 2000

29 February 2016
Supreme Court
14 pages
ROYAL WESTERN INDIA TURF CLUB LTD. Vs E.S.I. CORPN.& ORS.

Bench: V. GOPALA GOWDA,ARUN MISHRA
Case number: C.A. No.-000049-000049 / 2006
Diary number: 27206 / 2005
Advocates: MANIK KARANJAWALA Vs V. J. FRANCIS

29 February 2016
Supreme Court
4 pages
AXON CONSTRUCTION PVT. LTD. Vs OM ASTHA CONSTRUCTION PVT. LTD. .

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: SLP(C) No.-005430-005430 / 2016
Diary number: 5855 / 2016
Advocates: ANIRUDDHA P. MAYEE Vs

29 February 2016
Supreme Court
6 pages
ANUBHAV KUMAR CHOUDHARY Vs UNION OF INDIA .

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-002405-002405 / 2016
Diary number: 42932 / 2015
Advocates: MANU SHANKER MISHRA Vs

29 February 2016
Supreme Court
2 pages
DEODHAR Vs PARAG .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-001909-001909 / 2016
Diary number: 2289 / 2016
Advocates: RAMESHWAR PRASAD GOYAL Vs