Judgements

09 March 2016
Supreme Court
33 pages

CIT Vs M/S MEGHALAYA STEELS LTD

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-007622-007622 / 2014
Diary number: 33701 / 2013
Advocates: ANIL KATIYAR Vs

04 March 2016
Supreme Court
10 pages

M/S. SPORTS & LIESURE APPAREL LTD. Vs COMMNR. OF CENTRAL EXCISE, NOIDA

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-001288-001288 / 2005
Diary number: 1934 / 2005
Advocates: RAJESH KUMAR Vs ANIL KATIYAR

04 March 2016
Supreme Court
13 pages

RAM DUTT(D) TR.LRS. Vs DEV DUTT(D) TR.LRS..

Bench: T.S. THAKUR,A.K. SIKRI,R. BANUMATHI
Case number: C.A. No.-002522-002522 / 2016
Diary number: 14382 / 2011
Advocates: MUKESH K. GIRI Vs BHARTI TYAGI

04 March 2016
Supreme Court
23 pages

STATE OF PUNJAB Vs M/S SHREYANS INDUS.LTD.ETC.

Bench: T.S. THAKUR,A.K. SIKRI,R. BANUMATHI
Case number: C.A. No.-002506-002511 / 2016
Diary number: 9534 / 2009
Advocates: KULDIP SINGH Vs ATISHI DIPANKAR

04 March 2016
Supreme Court
8 pages

STATE OF KERALA Vs P.B.SOURABHAN .

Bench: RANJAN GOGOI,PRAFULLA C. PANT
Case number: Crl.A. No.-000192-000192 / 2016
Diary number: 35895 / 2012
Advocates: RAMESH BABU M. R. Vs

04 March 2016
Supreme Court
2 pages

KERALA STATE ROAD TRANSPORT CORPORATION Vs N.K. BYJUMON

Bench: ANIL R. DAVE,SHIVA KIRTI SINGH,ADARSH KUMAR GOEL
Case number: C.A. No.-002533-002533 / 2016
Diary number: 43116 / 2015
Advocates: RADHA SHYAM JENA Vs

04 March 2016
Supreme Court
27 pages

ANANT PRAKASH SINHA @ ANANT SINHA Vs STATE OF HARYANA

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: Crl.A. No.-000131-000131 / 2016
Diary number: 2369 / 2016
Advocates: AMIT ANAND TIWARI Vs

04 March 2016
Supreme Court
1 pages

UNION OF INDIA Vs TATA TELESERVICES LTD

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-001686-001687 / 2016
Diary number: 5863 / 2016
Advocates: D. S. MAHRA Vs

03 March 2016
Supreme Court
2 pages

AMARJEET JOLLY Vs CORPORATION BANK

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-002469-002469 / 2016
Diary number: 17521 / 2012
Advocates: CHANCHAL KUMAR GANGULI Vs RAJIV NANDA

03 March 2016
Supreme Court
4 pages

TATINENI MAYURI Vs EDARA BALDEV

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-002471-002473 / 2016
Diary number: 33551 / 2014
Advocates: BALAJI SRINIVASAN Vs

03 March 2016
Supreme Court
4 pages

SCORE INFORMATION TECHNOLOGIES LTD. Vs SRIYASH TECHNOLOGIES LTD. & ORS.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-002470-002470 / 2016
Diary number: 33193 / 2013
Advocates: RANJAN MUKHERJEE Vs

02 March 2016
Supreme Court
24 pages

ARCHBISHOP RAPHAEL CHEENATH S.V.D. Vs STATE OF ORISSA

Bench: T.S. THAKUR,UDAY UMESH LALIT
Case number: W.P.(C) No.-000404-000404 / 2008
Diary number: 25424 / 2008
Advocates: JYOTI MENDIRATTA Vs

02 March 2016
Supreme Court
16 pages

STATE OF ORISSA Vs ABANI BALLAV DEY .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-006122-006122 / 2008
Diary number: 24435 / 2008
Advocates: SIBO SANKAR MISHRA Vs TEJASWI KUMAR PRADHAN

02 March 2016
Supreme Court
2 pages

MILITARY DAIRY FARM, JABALPUR Vs DHAN PRASAD YADAV

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-004404-004405 / 2010
Diary number: 578 / 2008
Advocates: ASHOK MATHUR Vs PRAGATI NEEKHRA

02 March 2016
Supreme Court
2 pages

ABHINASH CHAND Vs STATE OF H.P..

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-003268-003269 / 2011
Diary number: 14084 / 2009
Advocates: ABHIJAT P. MEDH Vs ARVIND KUMAR SHARMA