Showing 4951 - 4965 of 41947 judgements
16 March 2016
Supreme Court
1 pages
K.P. RAJAGOPALA MENON Vs K.P. LEELA MENON .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-001506-001506 / 2013
Diary number: 34058 / 2011
Advocates: Vs A. VENAYAGAM BALAN

15 March 2016
Supreme Court
13 pages
DATTATRAYA BABURAO WALAWALKAR Vs SIDDHIVINAYAK CONSTRUCTION P.LTD..

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-002981-002981 / 2016
Diary number: 37621 / 2012
Advocates: ABHA R. SHARMA Vs ARTI SINGH

15 March 2016
Supreme Court
4 pages
SURJEET SINGH(D) BY LRS. Vs SUCHA SINGH .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-002982-002982 / 2016
Diary number: 8254 / 2010
Advocates: A. VENAYAGAM BALAN Vs

15 March 2016
Supreme Court
39 pages
AJAY ARJUN SINGH Vs SHARADENDU TIWARI

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-002697-002697 / 2016
Diary number: 39855 / 2014
Advocates: NAVIN PRAKASH Vs

14 March 2016
Supreme Court
11 pages
SIDDHARTH CHATURVEDI Vs SECURITIES AND EXCHANGE BOARD OF INDIA

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-014730-014730 / 2015
Diary number: 33457 / 2015
Advocates: PURVISH JITENDRA MALKAN Vs

14 March 2016
Supreme Court
1 pages
THE COMMISSIONER OF INCOME TAX-8 Vs M/S N.S.N. JEWELLERS PVT. LTD.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-005186-005186 / 2015
Diary number: 6535 / 2015
Advocates: ANIL KATIYAR Vs

10 March 2016
Supreme Court
13 pages
BABITA BADASARIA Vs PATNA MUNICIPAL CORPORATION .

Bench: PINAKI CHANDRA GHOSE,R.K. AGRAWAL
Case number: W.P.(C) No.-000337-000337 / 2013
Diary number: 17232 / 2013
Advocates: DEVASHISH BHARUKA Vs

10 March 2016
Supreme Court
25 pages
BANGALORE DEVT.AUTH. Vs N.JAYAMMA

Bench: A.K. SIKRI,R.K. AGRAWAL
Case number: C.A. No.-002238-002238 / 2016
Diary number: 4371 / 2012
Advocates: ANKUR S. KULKARNI Vs ANIL KUMAR TANDALE

10 March 2016
Supreme Court
8 pages
EMP.STATE INSURANCE CORPORATION Vs A.K.ABDUL SAMAD

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: Crl.A. No.-001065-001066 / 2005
Diary number: 14083 / 2005
Advocates: P. N. PURI Vs

10 March 2016
Supreme Court
4 pages
CHARANJIT KAUR Vs BIKRAM SINGH

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: Crl.A. No.-000212-000212 / 2016
Diary number: 37534 / 2012
Advocates: UGRA SHANKAR PRASAD Vs

10 March 2016
Supreme Court
22 pages
INDRANI WAHI Vs REGISTRAR OF COOP. SOCIETIES .

Bench: JAGDISH SINGH KHEHAR,C. NAGAPPAN
Case number: C.A. No.-004646-004646 / 2006
Diary number: 26500 / 2004
Advocates: R. P. GUPTA Vs KAILASH CHAND

09 March 2016
Supreme Court
3 pages
BALWAN SINGH Vs LAND ACQUISITION COLLECTOR

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-001867-001872 / 2009
Diary number: 30002 / 2007
Advocates: Y. PRABHAKARA RAO Vs NARESH K. SHARMA

09 March 2016
Supreme Court
9 pages
PRATIBHA RAMESH PATEL Vs UNION OF INDIA .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: W.P.(C) No.-000035-000035 / 2016
Diary number: 1825 / 2016
Advocates: RABIN MAJUMDER Vs

09 March 2016
Supreme Court
6 pages
M/S ANSAL HOUSING & CONSTRUCTION LTD. Vs STATE OF U.P. .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-002582-002584 / 2016
Diary number: 36687 / 2011
Advocates: DHARITRY PHOOKAN Vs VINAY GARG

09 March 2016
Supreme Court
10 pages
SHAKUNTALA YADAV Vs STATE OF HARYANA .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-002174-002175 / 2012
Diary number: 7169 / 2010
Advocates: AMARJIT SINGH BEDI Vs KAMAL MOHAN GUPTA