Judgements

Showing 4936 - 4950 of 41947 judgements
29 March 2016
Supreme Court
13 pages
GYANESHWAR SHYAMAL Vs STATE OF WEST BENGAL

Bench: JAGDISH SINGH KHEHAR,C. NAGAPPAN
Case number: Crl.A. No.-002147-002147 / 2009
Diary number: 20667 / 2009
Advocates: BIJAN KUMAR GHOSH Vs TARA CHANDRA SHARMA

29 March 2016
Supreme Court
2 pages
M/S SHEIKH NANHEY & SONS Vs UNION OF INDIA

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-003195-003195 / 2016
Diary number: 27086 / 2013
Advocates: LAKSHMI RAMAN SINGH Vs

28 March 2016
Supreme Court
8 pages
D SUDHAKAR Vs THE STATE OF ANDHRA PRADESH REP. BY ITS CHIEF SECRETARY TO GOVT. GENERAL ADMINISTRATION DEPARTMENT

Bench: MADAN B. LOKUR,S.A. BOBDE
Case number: C.A. No.-003255-003255 / 2016
Diary number: 20011 / 2014
Advocates: RAMESHWAR PRASAD GOYAL Vs GUNTUR PRABHAKAR

28 March 2016
Supreme Court
16 pages
SAHYADRI COOP CREDIT SOCIETY LTD. Vs STATE OF MAHARASHTRA .

Bench: RANJAN GOGOI,PRAFULLA C. PANT
Case number: C.A. No.-001840-001840 / 2013
Diary number: 9061 / 2012
Advocates: SHIVAJI M. JADHAV Vs ABHA R. SHARMA

24 March 2016
Supreme Court
52 pages
SASAN POWER LIMITED Vs NORTH AMERICAN COAL CORPORATION INDIA PRIVATE LIMITED

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-008299-008299 / 2016
Diary number: 31759 / 2015
Advocates: E. C. AGRAWALA Vs

21 March 2016
Supreme Court
26 pages
LARSEN & TOUBRO LTD. Vs STATE OF JHARKHAND .

Bench: MADAN B. LOKUR,R.K. AGRAWAL
Case number: C.A. No.-005390-005390 / 2007
Diary number: 33251 / 2006
Advocates: PAREKH & CO. Vs ANIL K. JHA

18 March 2016
Supreme Court
4 pages
M/S MOSER BAER PHOTO VOLTAIC LTD. Vs M/S PHOTON ENERGY SYSTEMS LTD..

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: Crl.A. No.-000235-000235 / 2016
Diary number: 37885 / 2011
Advocates: PRAVEENA GAUTAM Vs ANIL KUMAR TANDALE

18 March 2016
Supreme Court
2 pages
PAUL KURIAKOSE Vs THE EXCISE INSPECTOR

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: Crl.A. No.-000234-000234 / 2016
Diary number: 1723 / 2016
Advocates: G. PRAKASH Vs

18 March 2016
Supreme Court
3 pages
PARESHBHAI ANNABHAI SONVANE Vs STATE OF GUJARAT .

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: Crl.A. No.-000209-000209 / 2016
Diary number: 42153 / 2015
Advocates: VIKASH SINGH Vs

18 March 2016
Supreme Court
17 pages
JOINT SECREATARY, POLITICAL DEPARTMENT GOVT. OF MEGHALAYA MAIN SECRETARIAT SHILLONG Vs HIGH COURT OF MEGHALAYA THRU ITS REGISTRAR, SHILLONG

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: C.A. No.-002987-002987 / 2016
Diary number: 634 / 2016
Advocates: RANJAN MUKHERJEE Vs

18 March 2016
Supreme Court
29 pages
ANDHRA PRADESH STATE COUNCIL OF HIGHER EDUCATION Vs UNION OF INDIA AND ORS. ETC

Bench: V. GOPALA GOWDA,ARUN MISHRA
Case number: C.A. No.-003019-003020 / 2016
Diary number: 15651 / 2015
Advocates: HEMANTIKA WAHI Vs

18 March 2016
Supreme Court
3 pages
STATE OF KARNATAKA Vs COMMON CAUSE AND ORS.ETC. ETC.

Bench: RANJAN GOGOI,PINAKI CHANDRA GHOSE
Case number: R.P.(C) No.-001879-001881 / 2015
Diary number: 20772 / 2015
Advocates: JOSEPH ARISTOTLE S. Vs

18 March 2016
Supreme Court
1 pages
PRITAM KAUR Vs STATE OF HARYANA

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-003082-003082 / 2016
Diary number: 6294 / 2013
Advocates: SHAKEEL AHMED Vs

17 March 2016
Supreme Court
4 pages
MODERN DENTAL COLLEGE Vs STATE OF MADHYA PRADESH

Bench: ANIL R. DAVE,A.K. SIKRI,R.K. AGRAWAL,ADARSH KUMAR GOEL,R. BANUMATHI
Case number: C.A. No.-004060-004060 / 2009
Diary number: 15556 / 2009
Advocates: PRATIBHA JAIN Vs B. S. BANTHIA

16 March 2016
Supreme Court
30 pages
UNION OF INDIA Vs M/S AMBIKA CONSTRUCION

Bench: RANJAN GOGOI,ARUN MISHRA,PRAFULLA C. PANT
Case number: C.A. No.-018375-018375 / 2017
Diary number: 36091 / 2008
Advocates: SUSHMA SURI Vs RAJ KUMAR MEHTA