Showing 481 - 495 of 41947 judgements
14 November 2019
Supreme Court
46 pages
RAM KRISHAN GROVER Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MR. JUSTICE SANJIV KHANNA
Case number: C.A. No.-008597-008597 / 2019
Diary number: 29870 / 2011
Advocates: GARIMA PRASHAD Vs SANJAI KUMAR PATHAK

14 November 2019
Supreme Court
26 pages
RAMESHCHANDRA DAULAL SONI Vs DEVICHAND HIRALAL GANDHI (DEAD) THR. LRS. SMT. GULABBAI DEVICHAND GANDHI

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: C.A. No.-009834-009834 / 2016
Diary number: 36057 / 2015
Advocates: NIRNIMESH DUBE Vs

14 November 2019
Supreme Court
15 pages
UNION OF INDIA Vs PRADEEP VINOD CONSTRUCTION CO.

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-006400-006400 / 2016
Diary number: 37559 / 2015
Advocates: ANIL KATIYAR Vs SHANTANU KUMAR

14 November 2019
Supreme Court
77 pages
KANTARU RAJEEVARU Vs INDIAN YOUNG LAWYERS ASSOCIATION THR.ITS GENERAL SECRETARY MS. BHAKTI PASRIJA AND ORS.

Judgment by: HON'BLE THE CHIEF JUSTICE RANJAN GOGOI
Case number: R.P.(C) No.-003358 / 2018
Diary number: 38452 / 2018
Advocates: KRISHNA KUMAR SINGH Vs

14 November 2019
Supreme Court
21 pages
LILAVATI KIRTILAL MEHTA MEDICAL TRUST Vs M/S UNIQUE SHANTI DEVELOPERS

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-012322-012322 / 2016
Diary number: 39297 / 2016
Advocates: PRERNA MEHTA Vs (MRS. ) VIPIN GUPTA

13 November 2019
Supreme Court
255 pages
ROJER MATHEW Vs SOUTH INDIAN BANK LTD AND ORS CHIEF MANAGER

Bench: HON'BLE THE CHIEF JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE THE CHIEF JUSTICE RANJAN GOGOI
Case number: C.A. No.-008588-008588 / 2019
Diary number: 9680 / 2017
Advocates: LAKSHMI N. KAIMAL Vs

13 November 2019
Supreme Court
10 pages
THE STATE OF MAHARASHTRA Vs BALU

Bench: HON'BLE MS. JUSTICE INDIRA BANERJEE, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: Crl.A. No.-001681-001681 / 2019
Diary number: 25956 / 2019
Advocates: NISHANT RAMAKANTRAO KATNESHWARKAR Vs

13 November 2019
Supreme Court
111 pages
SHRIMANTH BALASAHEB PATIL Vs HONBLE SPEAKER KARNATAKA LEGISLATIVE ASSEMBLY

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE SANJIV KHANNA, HON'BLE MR. JUSTICE KRISHNA MURARI
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: W.P.(C) No.-000992 / 2019
Diary number: 27353 / 2019
Advocates: DIKSHA RAI Vs

13 November 2019
Supreme Court
250 pages
CEN.PUB.INFORMATION OFFICER,SCI . Vs SUBHASH CHANDRA AGARWAL

Bench: HON'BLE THE CHIEF JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE THE CHIEF JUSTICE RANJAN GOGOI
Case number: C.A. No.-010044-010044 / 2010
Diary number: 36624 / 2009
Advocates: B. KRISHNA PRASAD Vs PRASHANT BHUSHAN

13 November 2019
Supreme Court
36 pages
THE ORIENTAL INSURANCE CO. LTD. Vs DICITEX FURNISHING LTD.

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Judgment by: HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Case number: C.A. No.-008550-008550 / 2019
Diary number: 39792 / 2015
Advocates: VARINDER KUMAR SHARMA Vs SHRISH KUMAR MISRA

09 November 2019
Supreme Court
1 pages
SHIA CENTRAL BOARD OF WAQF U.P Vs SUNNI CENTRAL BOARD OF WAKF

Bench: HON'BLE THE CHIEF JUSTICE RANJAN GOGOI, HON'BLE THE CHIEF JUSTICE, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE THE CHIEF JUSTICE RANJAN GOGOI
Case number: / 0
Diary number: 22744 / 2017
Advocates: M. C. DHINGRA Vs

09 November 2019
Supreme Court
0 pages
M.SIDDIQ (D) THR. LRS. Vs MAHANT SURESH DAS

Bench: HON'BLE THE CHIEF JUSTICE RANJAN GOGOI, HON'BLE THE CHIEF JUSTICE, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE THE CHIEF JUSTICE RANJAN GOGOI
Case number: C.A. No.-010866-010867 / 2010
Diary number: 36350 / 2010
Advocates: EJAZ MAQBOOL Vs R. C. GUBRELE

08 November 2019
Supreme Court
75 pages
ALL INDIA COUNCIL FOR TECH. EDUCATION REP BY ITS MEMBER SECRETARY Vs SHRI PRINCE SHIVAJI MARATHA BOARDING HOUSES COLLEGE OF ARCHITECTURE THROUGH ITS INCHARGE PRINCIPAL S

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Case number: C.A. No.-000364-000364 / 2005
Diary number: 27284 / 2004
Advocates: HARISH PANDEY Vs V. N. RAGHUPATHY

08 November 2019
Supreme Court
23 pages
HARI NIWAS GUPTA Vs THE STATE OF BIHAR

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MR. JUSTICE SANJIV KHANNA
Case number: C.A. No.-003105-003105 / 2017
Diary number: 29262 / 2015
Advocates: CHANDRA PRAKASH Vs

08 November 2019
Supreme Court
11 pages
RAHUL JAIN Vs RAVE SCANS PVT. LTD.

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Judgment by: HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Case number: C.A. No.-007940 / 2019
Diary number: 35157 / 2019
Advocates: SAURABH MISHRA Vs