Judgements

04 April 2016
Supreme Court
36 pages

COMMON CAUSE Vs UNION OF INDIA .

Bench: JAGDISH SINGH KHEHAR,C. NAGAPPAN
Case number: W.P.(C) No.-000114-000114 / 2014
Diary number: 4352 / 2014
Advocates: PRASHANT BHUSHAN Vs

01 April 2016
Supreme Court
16 pages

LILAWATI AGARWAL ETC Vs THE STATE OF JHARKHAND ETC.

Bench: DIPAK MISRA,V. GOPALA GOWDA,KURIAN JOSEPH
Case number: C.A. No.-001363-001363 / 2007
Diary number: 13183 / 2004
Advocates: HIMANSHU MUNSHI Vs GOPAL PRASAD

31 March 2016
Supreme Court
2 pages

REGISTRAR OF CO-OPERATIVE SOCIETIES &ANR Vs T.K. KUNHIRAMAN .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-003269-003269 / 2016
Diary number: 14826 / 2013
Advocates: RAMESH BABU M. R. Vs

31 March 2016
Supreme Court
29 pages

LIC OF INDIA Vs KRISHNA MURARI LAL ASTHANA AND ANR ETC.

Bench: DIPAK MISRA,R. BANUMATHI
Case number: C.A. No.-008959-008962 / 2013
Diary number: 25126 / 2013
Advocates: ASHOK PANIGRAHI Vs

30 March 2016
Supreme Court
57 pages

STATE OF PUNJAB Vs BRIJESHWAR SINGH CHAHAL

Bench: T.S. THAKUR,KURIAN JOSEPH
Case number: C.A. No.-003194-003194 / 2016
Diary number: 6220 / 2014
Advocates: KULDIP SINGH Vs

30 March 2016
Supreme Court
6 pages

HARDEI Vs STATE OF U.P.

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: Crl.A. No.-000186-000186 / 2016
Diary number: 9365 / 2014
Advocates: ANIS AHMED KHAN Vs

30 March 2016
Supreme Court
22 pages

SAVELIFE FOUNDATION & ANR Vs UNION OF INDIA

Bench: V. GOPALA GOWDA,ARUN MISHRA
Case number: W.P.(C) No.-000235-000235 / 2012
Diary number: 16374 / 2012
Advocates: KUSH CHATURVEDI Vs

30 March 2016
Supreme Court
18 pages

RAGHAVENDRA SWAMY MUTT Vs UTTARADI MUTT

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: C.A. No.-003190-003190 / 2016
Diary number: 8170 / 2016
Advocates: A. RADHAKRISHNAN Vs

30 March 2016
Supreme Court
10 pages

COMMISSIONER OF CENTRAL EXCISE Vs M/S. GRASIM INDUSTRIES LTD. THROUGH ITS SECRETARY

Bench: RANJAN GOGOI,ARUN MISHRA,PRAFULLA C. PANT
Case number: C.A. No.-003159-003159 / 2004
Diary number: 5590 / 2004
Advocates: B. KRISHNA PRASAD Vs RAJESH KUMAR

30 March 2016
Supreme Court
4 pages

PURPLE INDI HOLDINGS LTD. Vs DRILLING &OFFSHORE PTE. LTD,

Bench: T.S. THAKUR,R. BANUMATHI,UDAY UMESH LALIT
Case number: ARBIT.CASE(C) No.-000023-000023 / 2015
Diary number: 11020 / 2015
Advocates: DHEERAJ NAIR Vs

29 March 2016
Supreme Court
5 pages

PUNJAB & SIND BANK Vs PUNJAB BREEDERS LTD. & ANR.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-003197-003197 / 2016
Diary number: 38693 / 2012
Advocates: B. K. SATIJA Vs

29 March 2016
Supreme Court
28 pages

M/S. CASIO INDIA CO. PVT. LTD. Vs STATE OF HARYANA

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: C.A. No.-001410-001410 / 2007
Diary number: 7907 / 2005
Advocates: YASH PAL DHINGRA Vs KAMAL MOHAN GUPTA

29 March 2016
Supreme Court
31 pages

GOA FOUNDATION Vs STATE OF GOA

Bench: RANJAN GOGOI,PRAFULLA C. PANT
Case number: W.P.(C) No.-000131-000131 / 2009
Diary number: 8427 / 2009
Advocates: ANITHA SHENOY Vs RAJAN NARAIN

29 March 2016
Supreme Court
29 pages

JABAL C.LASHKARI Vs OFFICIAL LIQUIDATOR (PRASAD MILLS LTD.) .

Bench: RANJAN GOGOI,PRAFULLA C. PANT
Case number: C.A. No.-003147-003149 / 2016
Diary number: 34684 / 2008
Advocates: Vs E. C. AGRAWALA

29 March 2016
Supreme Court
11 pages

C.I.T-4 MUMBAI Vs M/S KOTAK SECURITIES LTD.

Bench: RANJAN GOGOI,PRAFULLA C. PANT
Case number: C.A. No.-003141-003141 / 2016
Diary number: 15018 / 2012
Advocates: ANIL KATIYAR Vs RUSTOM B. HATHIKHANAWALA