Showing 4906 - 4920 of 41947 judgements
12 April 2016
Supreme Court
8 pages
KUSUM HARILAL SONI Vs CHANDRIKA NANDLAL MEHTA

Bench: V. GOPALA GOWDA,ARUN MISHRA
Case number: C.A. No.-003785-003785 / 2016
Diary number: 24173 / 2013
Advocates: K. N. RAI Vs

12 April 2016
Supreme Court
4 pages
SAU. JAYASHRI BHASKAR GOSAVI Vs VISHWANATH KRISHNATH PANKE .

Bench: KURIAN JOSEPH,R.K. AGRAWAL
Case number: C.A. No.-003896-003897 / 2016
Diary number: 22883 / 2015
Advocates: S.M. JADHAV AND COMPANY Vs

12 April 2016
Supreme Court
1 pages
B.GOPE Vs ALDOR WELDING LTD.

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-004240-004240 / 2016
Diary number: 31144 / 2011
Advocates: DEVASHISH BHARUKA Vs

12 April 2016
Supreme Court
32 pages
AMANULLAH Vs STATE OF BIHAR .

Bench: V. GOPALA GOWDA,UDAY UMESH LALIT
Case number: Crl.A. No.-000299-000299 / 2016
Diary number: 5350 / 2011
Advocates: NEERAJ SHEKHAR Vs GOPAL SINGH

12 April 2016
Supreme Court
11 pages
KEDAR MISHRA Vs STATE OF BIHAR .

Bench: T.S. THAKUR,R. BANUMATHI,UDAY UMESH LALIT
Case number: C.A. No.-003778-003780 / 2016
Diary number: 4513 / 2011
Advocates: AKHILESH KUMAR PANDEY Vs RAJIV SHANKAR DVIVEDI

12 April 2016
Supreme Court
18 pages
V.SEJAPPA Vs STATE BY POLICE INSP.LOKAYUKTA

Bench: DIPAK MISRA,R. BANUMATHI
Case number: Crl.A. No.-000747-000747 / 2008
Diary number: 11005 / 2008
Advocates: T. V. RATNAM Vs

12 April 2016
Supreme Court
4 pages
PRAGATI BUILDERS & PROMOTERS Vs M/S RAM MURTY PYARA LAL & ORS.ETC.

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-004270-004271 / 2016
Diary number: 25204 / 2012
Advocates: C. S. N. MOHAN RAO Vs MD. SHAHID ANWAR

11 April 2016
Supreme Court
4 pages
MEDICAL COUNCIL OF INDIA Vs CHRISTIAN MEDICAL COLLEGE VELLORE

Bench: ANIL R. DAVE,A.K. SIKRI,R.K. AGRAWAL,ADARSH KUMAR GOEL,R. BANUMATHI
Case number: R.P.(C) No.-002159-002268 / 2013
Diary number: 25733 / 2013
Advocates: GAURAV SHARMA Vs

11 April 2016
Supreme Court
2 pages
PAWAN KUMAR AGGARWAL Vs STATE OF PUNJAB

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-003789-003789 / 2016
Diary number: 41131 / 2013
Advocates: KAILASH CHAND Vs

08 April 2016
Supreme Court
57 pages
STATE OF KERALA Vs M/S KERALA RARE EARTH & MINERALS LIMITED .

Bench: T.S. THAKUR,V. GOPALA GOWDA,R. BANUMATHI
Case number: C.A. No.-003608-003608 / 2016
Diary number: 1224 / 2015
Advocates: JOGY SCARIA Vs

08 April 2016
Supreme Court
55 pages
CENTRE FOR PUBLIC INTEREST LITIGATION Vs U.O.I..

Bench: T.S. THAKUR,A.K. SIKRI,R. BANUMATHI
Case number: W.P.(C) No.-000382-000382 / 2014
Diary number: 13796 / 2014
Advocates: PRASHANT BHUSHAN Vs

07 April 2016
Supreme Court
9 pages
MANISH KUMAR SUREKA Vs WEST BENGAL FINANCIAL CORPORATION .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-003593-003593 / 2016
Diary number: 4277 / 2016
Advocates: GAURAV KEJRIWAL Vs

06 April 2016
Supreme Court
30 pages
STANDARD CHARTERED BANK Vs STATE OF MAHARASHTRA AND ORS. ETC.

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: Crl.A. No.-000271-000273 / 2016
Diary number: 1023 / 2016
Advocates: GAGAN GUPTA Vs

05 April 2016
Supreme Court
16 pages
NARAYAN Vs BABASAHEB .

Bench: MADAN B. LOKUR,N.V. RAMANA
Case number: C.A. No.-003486-003486 / 2016
Diary number: 11368 / 2012
Advocates: UDAY B. DUBE Vs C. G. SOLSHE

05 April 2016
Supreme Court
20 pages
COMMISSIONER,DELHI VALUE ADDED TAX Vs M/S ABB LTD.

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: C.A. No.-002989-003008 / 2016
Diary number: 18671 / 2013
Advocates: D. S. MAHRA Vs