Showing 4891 - 4905 of 41947 judgements
19 April 2016
Supreme Court
65 pages
ESSAR STEEL LTD. Vs UNION OF INDIA .

Bench: V. GOPALA GOWDA,UDAY UMESH LALIT
Case number: C.A. No.-004610-004610 / 2009
Diary number: 25429 / 2008
Advocates: E. C. AGRAWALA Vs LAKSHMI RAMAN SINGH

18 April 2016
Supreme Court
18 pages
MEDICAL COUNCIL OF INDIA Vs V.N. PUBLIC HEALTH AND EDUCATIONAL TRUST

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: C.A. No.-003964-003964 / 2016
Diary number: 6638 / 2016
Advocates: GAURAV SHARMA Vs

18 April 2016
Supreme Court
10 pages
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs M/S JSC CENTRODOSTROY

Bench: DIPAK MISRA,UDAY UMESH LALIT
Case number: C.A. No.-002529-002529 / 2016
Diary number: 8843 / 2014
Advocates: M. V. KINI & ASSOCIATES Vs

18 April 2016
Supreme Court
2 pages
PARSHOTAM LAL Vs STATE OF PUNJAB

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-004078-004079 / 2016
Diary number: 37388 / 2013
Advocates: UGRA SHANKAR PRASAD Vs

18 April 2016
Supreme Court
2 pages
MIHIR RANJAN PARIDA Vs MENJA NAIK

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-004080-004080 / 2016
Diary number: 7652 / 2016
Advocates: RISHAD AHMED CHOWDHURY Vs

18 April 2016
Supreme Court
16 pages
KUNAPAREDDY @ NOOKALA SHANKA BALAJI Vs KUNAPAREDDY SWARNA KUMARI

Bench: A.K. SIKRI,R.K. AGRAWAL
Case number: Crl.A. No.-000516-000516 / 2016
Diary number: 6640 / 2016
Advocates: GUNNAM VENKATESWARA RAO Vs

18 April 2016
Supreme Court
2 pages
M.K.UTTHAN SUDHAR SAMITI MARYADIT Vs BABULALSHUKLA .

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-004081-004081 / 2016
Diary number: 27300 / 2010
Advocates: SHAKIL AHMED SYED Vs B. S. BANTHIA

13 April 2016
Supreme Court
14 pages
T.KOCHA Vs STATE OF KERALA .

Bench: A.K. SIKRI,R.K. AGRAWAL
Case number: C.A. No.-006126-006127 / 2013
Diary number: 19508 / 2013
Advocates: NISHE RAJEN SHONKER Vs

13 April 2016
Supreme Court
2 pages
G.S. KAMALAN Vs LATHIKA KARTHIKEYAN

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-003883-003883 / 2016
Diary number: 15781 / 2011
Advocates: SAJITH. P Vs S. GOWTHAMAN

13 April 2016
Supreme Court
14 pages
EVEREADY INDUSTRIES INDIA LTD Vs STATE OF KARNATAKA

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-004231-004231 / 2006
Diary number: 7197 / 2005
Advocates: RAGHAVENDRA S. SRIVATSA Vs

13 April 2016
Supreme Court
6 pages
PALLAV SHETH Vs CANARA BANK

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: Crl.A. No.-001664-001664 / 2005
Diary number: 60507 / 2005
Advocates: GOPAL SINGH Vs PURNIMA BHAT

13 April 2016
Supreme Court
49 pages
RAJ KUMAR Vs DIR.OF EDUCATION .

Bench: V. GOPALA GOWDA,AMITAVA ROY
Case number: C.A. No.-001020-001020 / 2011
Diary number: 33830 / 2008
Advocates: A. T. M. SAMPATH Vs RAKHI RAY

13 April 2016
Supreme Court
15 pages
SHEIKH SINTHA MADHAR @ JAFFER @ SINTHA Vs STATE REP.BY INSPECTOR OF POLICE

Bench: PINAKI CHANDRA GHOSE,AMITAVA ROY
Case number: Crl.A. No.-002118-002119 / 2009
Diary number: 33004 / 2008
Advocates: K. V. BHARATHI UPADHYAYA Vs M. YOGESH KANNA

13 April 2016
Supreme Court
10 pages
RISHABH CHAND JAIN Vs GINESH CHANDRA JAIN

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-004543-004543 / 2016
Diary number: 38354 / 2013
Advocates: GAURAV AGRAWAL Vs

12 April 2016
Supreme Court
33 pages
D.D.A. Vs M/S.ANANT RAJ AGENCIES PVT.LTD.

Bench: V. GOPALA GOWDA,ARUN MISHRA
Case number: C.A. No.-003783-003783 / 2016
Diary number: 33043 / 2011
Advocates: ASHWANI KUMAR Vs NIKHIL NAYYAR