Showing 4876 - 4890 of 41947 judgements
26 April 2016
Supreme Court
5 pages
STATE THROUGH CBI/ACB,HYDERABAD AP Vs DHARMANA PRASED RAO

Bench: A.K. SIKRI,R.K. AGRAWAL
Case number: Crl.A. No.-000398-000398 / 2016
Diary number: 21957 / 2013
Advocates: B. V. BALARAM DAS Vs

25 April 2016
Supreme Court
46 pages
DEVINDER SINGH Vs STATE OF PUNJAB THROUGH CBI

Bench: V. GOPALA GOWDA,ARUN MISHRA
Case number: Crl.A. No.-000190-000190 / 2003
Diary number: 7717 / 2001
Advocates: ABHISHEK ATREY Vs P. PARMESWARAN

25 April 2016
Supreme Court
3 pages
ORISSA STATE HOUSING BOARD Vs INDIRA ENGLISH MEDIUM SCHOOL

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-004413-004413 / 2016
Diary number: 2200 / 2014
Advocates: MILIND KUMAR Vs

25 April 2016
Supreme Court
6 pages
STATE OF M.P Vs RAJVEER SINGH .

Bench: V. GOPALA GOWDA,ARUN MISHRA
Case number: Crl.A. No.-000446-000446 / 2016
Diary number: 11065 / 2014
Advocates: C. D. SINGH Vs

25 April 2016
Supreme Court
2 pages
SURYABHAN (D) THR. HIS LRS Vs SAU. BHATIRATHIBAI @ VATSALABAI TULSHIDAS CHAVAN (SINCE DECEASED) THR HER LRS .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-004415-004415 / 2016
Diary number: 35172 / 2015
Advocates: SUDHANSHU S. CHOUDHARI Vs

25 April 2016
Supreme Court
3 pages
PARAMJIT KAUR Vs BALKAR SINGH AND ANR

Bench: V. GOPALA GOWDA,ARUN MISHRA
Case number: Special Leave Petition (crl.) 228 of 2012

22 April 2016
Supreme Court
14 pages
VISVESVARAYA TECH.UNIVERSITY Vs ASSISTANT COMMISSIONER OF INCOME TAX

Bench: RANJAN GOGOI,PRAFULLA C. PANT
Case number: C.A. No.-004361-004366 / 2016
Diary number: 4391 / 2014
Advocates: ANIL KUMAR Vs

22 April 2016
Supreme Court
22 pages
AXIS BANK Vs SBS ORGANICS PVT. LTD

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-004379-004379 / 2016
Diary number: 13728 / 2015
Advocates: RABIN MAJUMDER Vs

22 April 2016
Supreme Court
17 pages
M/S SHINHAN APEX CORPORATION Vs M/S EURO APEX B.V

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,S.A. BOBDE
Case number: C.A. No.-004359-004360 / 2016
Diary number: 3025 / 2015
Advocates: LIZ MATHEW Vs

19 April 2016
Supreme Court
24 pages
CHAMAN Vs STATE OF UTTRAKHAND

Bench: S.A. BOBDE,AMITAVA ROY
Case number: Crl.A. No.-000365-000365 / 2013
Diary number: 28899 / 2012
Advocates: SHOMILA BAKSHI Vs ANUVRAT SHARMA

19 April 2016
Supreme Court
5 pages
M/S SHILPA SHARES AND SECURITIES Vs THE NATIONAL CO-OPERATIVE BANK LTD

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-004239-004239 / 2016
Diary number: 24313 / 2014
Advocates: SUDHANSHU S. CHOUDHARI Vs

19 April 2016
Supreme Court
3 pages
RAMO BAI Vs STATE OF HARYANA .

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-004243-004254 / 2016
Diary number: 21153 / 2013
Advocates: K. K. MOHAN Vs

19 April 2016
Supreme Court
32 pages
MESSER HOLDINGS LTD. Vs SHYAM MADANMOHAN RUIA .

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: SLP(C) No.-033429-033434 / 2010
Diary number: 34757 / 2010
Advocates: A. VENAYAGAM BALAN Vs KARANJAWALA & CO.

19 April 2016
Supreme Court
9 pages
RAJESH VERMA Vs ASHWANI KUMAR KHANNA

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-004095-004095 / 2016
Diary number: 8352 / 2016
Advocates: PRAVEEN CHATURVEDI Vs

19 April 2016
Supreme Court
12 pages
RAMESH RAJAGOPAL Vs DEVI POLYMERS PVT. LTD.

Bench: S.A. BOBDE,AMITAVA ROY
Case number: Crl.A. No.-000133-000133 / 2016
Diary number: 7274 / 2011
Advocates: SHASHI BHUSHAN KUMAR Vs A. RADHAKRISHNAN