Judgements

29 April 2016
Supreme Court
2 pages

SOORAJ KUMAR Vs TAHSILDAR

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-004602-004602 / 2016
Diary number: 22142 / 2015
Advocates: HIMINDER LAL Vs

28 April 2016
Supreme Court
21 pages

VLS FINACNE LTD. Vs COMMISSIONER F INCOME TAX

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-002667-002667 / 2007
Diary number: 2377 / 2007
Advocates: V. N. RAGHUPATHY Vs

28 April 2016
Supreme Court
4 pages

SANKALP CHARITABLE TRUST Vs UNION OF INDIA .

Bench: ANIL R. DAVE,SHIVA KIRTI SINGH,ADARSH KUMAR GOEL
Case number: W.P.(C) No.-000261-000261 / 2016
Diary number: 14792 / 2016
Advocates: AMIT KUMAR Vs

28 April 2016
Supreme Court
8 pages

DELHI DEVELOPMENT AUTHORITY Vs REENA SURI .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-004544-004544 / 2016
Diary number: 11842 / 2015
Advocates: ASHWANI KUMAR Vs

28 April 2016
Supreme Court
14 pages

M/S. NORTHERN MINERALS LTD. Vs RAJASTHAN GOVT.

Bench: JAGDISH SINGH KHEHAR,C. NAGAPPAN
Case number: Crl.A. No.-001034-001034 / 2005
Diary number: 2269 / 2005
Advocates: SHOBHA Vs

28 April 2016
Supreme Court
69 pages

VERHOEVEN, MARIE-EMMANUELLE Vs UNION OF INDIA AND ORS.

Bench: MADAN B. LOKUR,N.V. RAMANA
Case number: Writ Petition (crl.) 178 of 2015

27 April 2016
Supreme Court
16 pages

HARIJAN BHALA TEJA Vs STATE OF GUJARAT

Bench: A.K. SIKRI,PRAFULLA C. PANT
Case number: Crl.A. No.-002031-002032 / 2008
Diary number: 27341 / 2008
Advocates: MILIND KUMAR Vs HEMANTIKA WAHI

27 April 2016
Supreme Court
8 pages

ASHOK KUMAR GIRI Vs GOVT. OF INDIA

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,S.A. BOBDE
Case number: C.A. No.-004476-004476 / 2016
Diary number: 39851 / 2014
Advocates: RANI CHHABRA Vs

27 April 2016
Supreme Court
3 pages

NIKHIL KUMAR Vs RUPALI KUMAR

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-004490-004490 / 2016
Diary number: 12941 / 2016
Advocates: SIDDHARTH SANGAL Vs

27 April 2016
Supreme Court
4 pages

BALRAM YADAV Vs FULMANIYA YADAV

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-004500-004500 / 2016
Diary number: 4107 / 2015
Advocates: NITIN BHARDWAJ Vs

26 April 2016
Supreme Court
39 pages

ITC LIMITED GURGAON Vs COMMR.OF I.T(TDS) DELHI

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-004435-004437 / 2016
Diary number: 21655 / 2011
Advocates: KAVITA JHA Vs B. V. BALARAM DAS

26 April 2016
Supreme Court
9 pages

M.K.INDRAJEET SINHJI COTTON P.LTD. Vs NARMADA COTTO COOP.SPG.MILLS LD..

Bench: S.A. BOBDE,AMITAVA ROY
Case number: C.A. No.-000766-000766 / 2016
Diary number: 19500 / 2011
Advocates: ABHIJAT P. MEDH Vs SHARMILA UPADHYAY

26 April 2016
Supreme Court
15 pages

AMAL KUMAR JHA Vs STATE OF CHHATISGARH

Bench: V. GOPALA GOWDA,ARUN MISHRA
Case number: Crl.A. No.-000396-000396 / 2016
Diary number: 11252 / 2011
Advocates: PRANEET RANJAN Vs ANIRUDDHA P. MAYEE

26 April 2016
Supreme Court
5 pages

PHILOMINA.K.A. Vs DISTRICT COLLECTOR ALAPPUZHA

Bench: A.K. SIKRI,R.K. AGRAWAL
Case number: C.A. No.-004454-004454 / 2016
Diary number: 8461 / 2015
Advocates: A. RAGHUNATH Vs

26 April 2016
Supreme Court
9 pages

PAWAN KUMAR PATHAK Vs MOHAN PRASAD

Bench: A.K. SIKRI,R.K. AGRAWAL
Case number: C.A. No.-004456-004456 / 2016
Diary number: 17863 / 2015
Advocates: PASHUPATHI NATH RAZDAN Vs