Showing 4846 - 4860 of 41947 judgements
04 May 2016
Supreme Court
10 pages
HEMANT MADHUSUDAN NERURKAR Vs STATE OF JHARKHAND

Bench: JAGDISH SINGH KHEHAR,C. NAGAPPAN
Case number: Crl.A. No.-000442-000442 / 2016
Diary number: 19558 / 2015
Advocates: ABHINAV MUKERJI Vs

04 May 2016
Supreme Court
18 pages
J.RAMESH KAMATH Vs MOHANA KURUP .

Bench: JAGDISH SINGH KHEHAR,C. NAGAPPAN
Case number: Crl.A. No.-000445-000445 / 2016
Diary number: 9575 / 2010
Advocates: HIMINDER LAL Vs RAMESH BABU M. R.

04 May 2016
Supreme Court
8 pages
STATE OF RAJASTHAN Vs MOHINUDDIN JAMAL ALVI

Bench: A.K. SIKRI,R.K. AGRAWAL
Case number: Crl.A. No.-002464-002466 / 2014
Diary number: 33195 / 2012
Advocates: AJAY CHOUDHARY Vs

04 May 2016
Supreme Court
27 pages
STATE OF WEST BENGAL Vs CALCUTTA CLUB LIMITED

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: C.A. No.-004184-004184 / 2009
Diary number: 36582 / 2008
Advocates: PLR CHAMBERS AND CO. Vs PARTHA SIL

03 May 2016
Supreme Court
2 pages
SOORAJ KUMAR Vs TAHSILDAR

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-004602-004602 / 2016
Diary number: 22142 / 2015
Advocates: HIMINDER LAL Vs

03 May 2016
Supreme Court
2 pages
AMBA BAI Vs GURUSHANTHAMMA (D) BY LRS..

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-004799-004799 / 2016
Diary number: 35114 / 2009
Advocates: SHIRISH K. DESHPANDE Vs S. N. BHAT

03 May 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs POONAM BHATIA .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-004800-004800 / 2016
Diary number: 7851 / 2015
Advocates: ASHWANI KUMAR Vs

03 May 2016
Supreme Court
3 pages
THOTA VENKATESWARA RAO Vs THE STATE ELECTION COMMISSION AND ORS.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-004796-004796 / 2016
Diary number: 1125 / 2015
Advocates: PRASHANT CHAUDHARY Vs

03 May 2016
Supreme Court
18 pages
M/S RAVI PRAKASH REFINERIES (P) LTD. Vs STATE OF KARNATAKA

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: C.A. No.-004760-004760 / 2016
Diary number: 17200 / 2012
Advocates: MITTER & MITTER CO. Vs V. N. RAGHUPATHY

02 May 2016
Supreme Court
165 pages
MODERN DENTAL COLLEGE Vs STATE OF MADHYA PRADESH

Bench: ANIL R. DAVE,A.K. SIKRI,R.K. AGRAWAL,ADARSH KUMAR GOEL,R. BANUMATHI
Case number: C.A. No.-004060-004060 / 2009
Diary number: 15556 / 2009
Advocates: PRATIBHA JAIN Vs B. S. BANTHIA

02 May 2016
Supreme Court
16 pages
COMMNR. OF INCOME TAX, GUJARAT CENTRAL Vs SAURASTHRA CEMENT & CHEM. INDUSTRIES LTD

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-002984-002984 / 2008
Diary number: 1328 / 2006
Advocates: B. V. BALARAM DAS Vs BHARGAVA V. DESAI

02 May 2016
Supreme Court
10 pages
M/S MEDIA VIDEO LIMITED (REAL ESTATE DIVISION) Vs SANDEEP KUMAR

Bench: RANJAN GOGOI,PRAFULLA C. PANT
Case number: C.A. No.-009826-009828 / 2016
Diary number: 4683 / 2016
Advocates: BHARGAVA V. DESAI Vs

02 May 2016
Supreme Court
5 pages
ARUN BABAN SAWANT Vs SUREKHA KERU PIMPARKAR @ SUREKHA A. SAWANT

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-005045-005047 / 2016
Diary number: 9320 / 2016
Advocates: RAJENDRA D. ANBHULE Vs

29 April 2016
Supreme Court
36 pages
MOHAMMAD SADIQUE Vs DARBARA SINGH GURU

Bench: RANJAN GOGOI,PRAFULLA C. PANT
Case number: C.A. No.-004870-004870 / 2015
Diary number: 17714 / 2015
Advocates: AMOL NIRMALKUMAR SURYAWANSHI Vs

29 April 2016
Supreme Court
2 pages
RAIJIBHAI BHIKHABHAI PARMAR Vs RELIANCE INDUSTRIES LTD. (FORMERLY KNOWN AS INDIAN PETROCHEMICALS CORPORATION LTD.)

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-004603-004603 / 2016
Diary number: 12322 / 2016
Advocates: K. V. SREEKUMAR Vs