Judgements

06 May 2016
Supreme Court
6 pages

NISHA PRIYA BHATIA Vs AJIT SETH .

Bench: MADAN B. LOKUR,N.V. RAMANA
Case number: C.A. No.-004913-004913 / 2016
Diary number: 36984 / 2009
Advocates: PETITIONER-IN-PERSON Vs ANIL KATIYAR

06 May 2016
Supreme Court
19 pages

MEDICAL COUNCIL OF INDIA Vs KALINGA INSTITUTE OF MEDICAL SCIENCES (KIMS) .

Bench: MADAN B. LOKUR,N.V. RAMANA
Case number: C.A. No.-004914-004914 / 2016
Diary number: 11687 / 2016
Advocates: GAURAV SHARMA Vs

05 May 2016
Supreme Court
5 pages

VIJAY LATKA Vs STATE OF HARYANA .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-004864-004864 / 2016
Diary number: 24987 / 2008
Advocates: T. L. GARG Vs ANUBHA AGRAWAL

05 May 2016
Supreme Court
5 pages

ALIGARH DEVT.AUTH. Vs MEGH SINGH .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-004821-004821 / 2016
Diary number: 2436 / 2011
Advocates: KAMLENDRA MISHRA Vs

05 May 2016
Supreme Court
30 pages

M/S GANGOTRI ENTERPRISES LTD. Vs UNION OF INDIA .

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-004814-004814 / 2016
Diary number: 28220 / 2012
Advocates: M. P. SHORAWALA Vs SHREEKANT N. TERDAL

05 May 2016
Supreme Court
12 pages

MD ZAMIL AHMED Vs STATE OF BIHAR

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-004815-004815 / 2016
Diary number: 7906 / 2014
Advocates: CHANDRA PRAKASH Vs

05 May 2016
Supreme Court
2 pages

M/S UNIVERSAL GLASS (A DIV.OF JAGAJIT IN Vs HARPAL SINGH

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-004856-004856 / 2016
Diary number: 9535 / 2014
Advocates: UMESH KUMAR KHAITAN Vs

05 May 2016
Supreme Court
5 pages

UCO BANK Vs SAUMYENDRA ROY CHOUDHURY .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-004820-004820 / 2016
Diary number: 17341 / 2014
Advocates: ARTI SINGH Vs

05 May 2016
Supreme Court
4 pages

GHANSHYAM SUKHDEO GAIKWAD AND ORS Vs BAJAJ AUTO LTD. .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-004858-004859 / 2016
Diary number: 39737 / 2015
Advocates: R. R. DESHPANDE Vs

05 May 2016
Supreme Court
2 pages

OM PRAKASH Vs STATE OF HARYANA .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-004865-004865 / 2016
Diary number: 1304 / 2015
Advocates: NANITA SHARMA Vs

05 May 2016
Supreme Court
14 pages

MUDDASANI VENKATA NARSAIAH(D)TR.LRS. Vs MUDDASANI SAROJANA

Bench: V. GOPALA GOWDA,ARUN MISHRA
Case number: C.A. No.-004816-004816 / 2016
Diary number: 14868 / 2007
Advocates: K. SHIVRAJ CHOUDHURI Vs SOMIRAN SHARMA

05 May 2016
Supreme Court
8 pages

STATE OF M.P Vs M/S RUCHI PRINTERS

Bench: V. GOPALA GOWDA,ARUN MISHRA
Case number: C.A. No.-004817-004817 / 2016
Diary number: 20507 / 2013
Advocates: C. D. SINGH Vs

05 May 2016
Supreme Court
3 pages

.SHUSHMA MISHRA Vs HEM NATH MISHRA

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-004857-004857 / 2016
Diary number: 8259 / 2016
Advocates: SHARMILA UPADHYAY Vs

04 May 2016
Supreme Court
3 pages

MAMTA GOYAL Vs RAMGOPAL

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-006905-006905 / 2012
Diary number: 40903 / 2011
Advocates: RAMESHWAR PRASAD GOYAL Vs MOHD. IRSHAD HANIF

04 May 2016
Supreme Court
11 pages

R.RACHAIAH Vs HOME SECRETARY, BANGALORE

Bench: A.K. SIKRI,R.K. AGRAWAL
Case number: Crl.A. No.-002375-002375 / 2009
Diary number: 23940 / 2009
Advocates: RAJESH MAHALE Vs ANITHA SHENOY