Showing 4816 - 4830 of 41947 judgements
10 May 2016
Supreme Court
14 pages
A. SIVAPRAKASH Vs STATE OF KERALA

Bench: A.K. SIKRI,PRAFULLA C. PANT
Case number: Crl.A. No.-000131-000131 / 2007
Diary number: 24160 / 2006
Advocates: SANJAY JAIN Vs R. SATHISH

10 May 2016
Supreme Court
25 pages
VOHRA SADIKBHAI RAJAKBHAI Vs STATE OF GUJARAT .

Bench: A.K. SIKRI,R.K. AGRAWAL
Case number: C.A. No.-001866-001866 / 2016
Diary number: 2727 / 2012
Advocates: O. P. BHADANI Vs HEMANTIKA WAHI

10 May 2016
Supreme Court
7 pages
MUKUL SHARMA Vs ORION INDIA (P.) LTD. THROUGH ITS MANAGING DIRECTOR

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-004997-004997 / 2016
Diary number: 36014 / 2015
Advocates: P. V. YOGESWARAN Vs

10 May 2016
Supreme Court
2 pages
D.D.A. Vs RAMAN GROVER .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-004995-004995 / 2016
Diary number: 2708 / 2015
Advocates: SAHARYA & CO. Vs

09 May 2016
Supreme Court
2 pages
NANAG RAM (D) BY LRS. Vs KANHAIYA LAL (D) TR.LRS..

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-004984-004984 / 2016
Diary number: 9717 / 2009
Advocates: SARAD KUMAR SINGHANIA Vs ANNAM D. N. RAO

09 May 2016
Supreme Court
2 pages
MANOJ ANSLEM REBEIRO Vs CANDACE ELIZEBATH REBEIRO

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-004983-004983 / 2016
Diary number: 40190 / 2014
Advocates: SANAND RAMAKRISHNAN Vs

09 May 2016
Supreme Court
2 pages
S. JESURETNAM(DEAD) Vs STATE OF TAMIL NADU REP. BY PRABHAKARA RAO, PRINCIPAL SECRETARY TO GOVT.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-004982-004982 / 2016
Diary number: 9887 / 2015
Advocates: T. R. B. SIVAKUMAR Vs

09 May 2016
Supreme Court
2 pages
M/S.JEWELLERS KHANNA SONS Vs NARESH MITTAL .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-004981-004981 / 2016
Diary number: 27733 / 2013
Advocates: JYOTI MENDIRATTA Vs

09 May 2016
Supreme Court
2 pages
LOKESH KUMAR SHARMA Vs URMILA

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-004978-004978 / 2016
Diary number: 13738 / 2016
Advocates: RISHI MATOLIYA Vs

09 May 2016
Supreme Court
12 pages
ASSOCIATION OF MANAGEMENTS OF UNAIDED PRIVATE MEDICAL & DENTAL COLLEGE & ANR. Vs UNION OF INDIA & ORS.

Bench: ANIL R. DAVE,SHIVA KIRTI SINGH,ADARSH KUMAR GOEL
Case number: Transfer Case (civil) 7 of 2013

06 May 2016
Supreme Court
22 pages
STATE OF HIMACHAL PRADESH Vs RAJIV JASSI

Bench: V. GOPALA GOWDA,ARUN MISHRA
Case number: Crl.A. No.-000771-000771 / 2005
Diary number: 22520 / 2004
Advocates: PRAGATI NEEKHRA Vs JASPREET GOGIA

06 May 2016
Supreme Court
15 pages
SANTOSH DEVI Vs UNION OF INDIA .

Bench: T.S. THAKUR,R. BANUMATHI
Case number: C.A. No.-004853-004853 / 2016
Diary number: 26375 / 2011
Advocates: NARESH KUMAR Vs B. V. BALARAM DAS

06 May 2016
Supreme Court
14 pages
SATYENDRA KUMAR Vs RAJ NATH DUBEY

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: C.A. No.-004083-004084 / 2016
Diary number: 7898 / 2014
Advocates: YASH PAL DHINGRA Vs

06 May 2016
Supreme Court
11 pages
C.C.E., RAIGAD Vs M/S. ISPAT METALLICS INDUSTRIES LTD.&ORS

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-002562-002562 / 2008
Diary number: 3950 / 2006
Advocates: B. KRISHNA PRASAD Vs M. P. DEVANATH

06 May 2016
Supreme Court
5 pages
PRABHAKAR VITHAL GHOLVE Vs STATE OF MAHARASHTRA

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: Crl.A. No.-000448-000448 / 2016
Diary number: 9547 / 2016
Advocates: DEEPAK ANAND Vs