Showing 4801 - 4815 of 41947 judgements
12 May 2016
Supreme Court
16 pages
RAMBRAKSH @ JALIM Vs STATE OF CHHATTISGARH

Bench: JAGDISH SINGH KHEHAR,C. NAGAPPAN
Case number: Crl.A. No.-000462-000462 / 2016
Diary number: 42654 / 2014
Advocates: VIKRANT SINGH BAIS Vs

12 May 2016
Supreme Court
54 pages
JEEJA GHOSH Vs UNION OF INDIA

Bench: A.K. SIKRI,R.K. AGRAWAL
Case number: W.P.(C) No.-000098-000098 / 2012
Diary number: 8142 / 2012
Advocates: JYOTI MENDIRATTA Vs SUNIL FERNANDES

12 May 2016
Supreme Court
123 pages
NIDHI KAIM Vs STATE OF M P AND ORS ETC

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-001727-001727 / 2016
Diary number: 33017 / 2014
Advocates: BHARTI TYAGI Vs

12 May 2016
Supreme Court
9 pages
SUJATHA RAVI KIRAN Vs STATE OF KERALA AND ORS

Bench: T.S. THAKUR,R. BANUMATHI,UDAY UMESH LALIT
Case number: Transfer Petition (crl.) 351 of 2013

11 May 2016
Supreme Court
0 pages
CELLULAR OPERATORS ASSOCIATION OF INDIA Vs TELECOM REGULATORY AUTHORITY OF INDIA .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-005017-005017 / 2016
Diary number: 8121 / 2016
Advocates: E. C. AGRAWALA Vs

11 May 2016
Supreme Court
6 pages
M/S. COMPETENT AUTOMOBILES CO. LTD. Vs UNION OF INDIA .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-005054-005054 / 2008
Diary number: 25413 / 2005
Advocates: CHANDRA BHUSHAN PRASAD Vs RACHANA SRIVASTAVA

11 May 2016
Supreme Court
1 pages
NEHRU PLACE HOTELS LTD. Vs BHUSHAN LIMITED

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-005048-005049 / 2016
Diary number: 35954 / 2011
Advocates: UMESH KUMAR KHAITAN Vs SANJAY JAIN

11 May 2016
Supreme Court
2 pages
VIJAY KUMAR Vs UNION OF INDIA

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-002853-002853 / 2009
Diary number: 18143 / 2006
Advocates: VIJAY K. JAIN Vs SAHARYA & CO.

11 May 2016
Supreme Court
24 pages
COMMR.OF I.T-I.MUMBAI Vs AMITABH BACHCHAN

Bench: RANJAN GOGOI,PRAFULLA C. PANT
Case number: C.A. No.-005009-005009 / 2016
Diary number: 8674 / 2009
Advocates: B. V. BALARAM DAS Vs BHATIA

11 May 2016
Supreme Court
53 pages
SWARAJ ABHIYAN Vs UNION OF INDIA

Bench: MADAN B. LOKUR,N.V. RAMANA
Case number: W.P.(C) No.-000857-000857 / 2015
Diary number: 41648 / 2015
Advocates: PRASHANT BHUSHAN Vs

11 May 2016
Supreme Court
37 pages
M/S MANUELSONS HOTELS PRIVATE LIMITED Vs STATE OF KERALA .

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-002480-002480 / 2008
Diary number: 5850 / 2007
Advocates: SENTHIL JAGADEESAN Vs JOGY SCARIA

11 May 2016
Supreme Court
17 pages
ESTATE OFFICER UT CHANDIGARH Vs M/S. ESYS INFORMATION TECHNOLOGIES PVT. LTD.

Bench: V. GOPALA GOWDA,ARUN MISHRA
Case number: C.A. No.-003765-003765 / 2016
Diary number: 16284 / 2015
Advocates: CHANDRA PRAKASH Vs

11 May 2016
Supreme Court
107 pages
MOHD.JALEES ANSARI Vs CENTRAL BUREAU OF INVESTIGATION

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,UDAY UMESH LALIT
Case number: Crl.A. No.-000546-000546 / 2004
Diary number: 7078 / 2004
Advocates: SHADAN FARASAT Vs B. V. BALARAM DAS

11 May 2016
Supreme Court
15 pages
HARIJAN JIVRAJBHAI BADHABHAI Vs STATE OF GUJARAT

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,UDAY UMESH LALIT
Case number: Crl.A. No.-001694-001694 / 2009
Diary number: 15123 / 2009
Advocates: SUMITA RAY Vs HEMANTIKA WAHI

10 May 2016
Supreme Court
30 pages
BALVEER SINGH Vs STATE OF RAJASTHAN

Bench: A.K. SIKRI,R.K. AGRAWAL
Case number: Crl.A. No.-000253-000253 / 2016
Diary number: 951 / 2016
Advocates: NEERAJ KUMAR Vs