Showing 4786 - 4800 of 41947 judgements
17 May 2016
Supreme Court
9 pages
STATE OF RAJASTHAN Vs FIROZ KHAN @ ARIF KHAN

Bench: ABHAY MANOHAR SAPRE,ASHOK BHUSHAN
Case number: Crl.A. No.-000750-000750 / 2006
Diary number: 12142 / 2006
Advocates: MILIND KUMAR Vs

17 May 2016
Supreme Court
18 pages
CHAMOLI DIST.COOP.BANK LTD.TR.SEC. Vs RAGHUNATH SINGH RANA .

Bench: ABHAY MANOHAR SAPRE,ASHOK BHUSHAN
Case number: C.A. No.-002265-002265 / 2011
Diary number: 3623 / 2011
Advocates: VISHWA PAL SINGH Vs K. V. SREEKUMAR

16 May 2016
Supreme Court
6 pages
KRISHNA DEVI Vs INDIAN OIL CORPORATION LTD.

Bench: ABHAY MANOHAR SAPRE,ASHOK BHUSHAN
Case number: C.A. No.-005174-005174 / 2016
Diary number: 16551 / 2016
Advocates: ANUBHA AGRAWAL Vs

13 May 2016
Supreme Court
1 pages
M/S ARTI SPINNING MILLS ETC.ETC. Vs STATE OF HARYANA

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-001863-001865 / 2016
Diary number: 36824 / 2010
Advocates: DEEPAK GOEL Vs

13 May 2016
Supreme Court
5 pages
ZILE SINGH Vs STATE OF HARYANA .

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL,D.Y. CHANDRACHUD
Case number: C.A. No.-005168-005168 / 2016
Diary number: 12561 / 2016
Advocates: RISHI MALHOTRA Vs

13 May 2016
Supreme Court
39 pages
UDDAR GAGAN PROPERTIES LTD Vs SANT SINGH

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-005072-005072 / 2016
Diary number: 4898 / 2014
Advocates: KARANJAWALA & CO. Vs

13 May 2016
Supreme Court
20 pages
M.C. MEHTA Vs UNION OF INDIA

Bench: T.S. THAKUR,A.K. SIKRI
Case number: W.P.(C) No.-013029-013029 / 1985
Diary number: 63998 / 1985
Advocates: APPLICANT-IN-PERSON Vs

13 May 2016
Supreme Court
21 pages
EITZEN BULK A/S Vs ASHAPURA MINECHEM LIMITED

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,S.A. BOBDE
Case number: C.A. No.-005131-005133 / 2016
Diary number: 2124 / 2011
Advocates: SENTHIL JAGADEESAN Vs E. C. AGRAWALA

13 May 2016
Supreme Court
61 pages
SWARAJ ABHIYAN Vs UNION OF INDIA

Bench: MADAN B. LOKUR,N.V. RAMANA
Case number: W.P.(C) No.-000857-000857 / 2015
Diary number: 41648 / 2015
Advocates: PRASHANT BHUSHAN Vs

13 May 2016
Supreme Court
6 pages
STATE OF U.P. Vs SURENDRA PRATAP .

Bench: T.S. THAKUR,UDAY UMESH LALIT
Case number: C.A. No.-005102-005102 / 2016
Diary number: 4559 / 2011
Advocates: ABHISTH KUMAR Vs SUJATA KURDUKAR

13 May 2016
Supreme Court
17 pages
JATIN C JHAVERI Vs UNION OF INDIA

Bench: T.S. THAKUR,UDAY UMESH LALIT
Case number: C.A. No.-011127-011127 / 2011
Diary number: 4766 / 2011
Advocates: BHARGAVA V. DESAI Vs B. KRISHNA PRASAD

13 May 2016
Supreme Court
8 pages
OM PRAKASH SHARMA Vs RAMESH CHAND PRASHAR .

Bench: T.S. THAKUR,UDAY UMESH LALIT
Case number: C.A. No.-005101-005101 / 2016
Diary number: 17005 / 2013
Advocates: TUSHAR BAKSHI Vs

13 May 2016
Supreme Court
13 pages
INDO BURMA PETROLEUM CORP. LTD. Vs COMMISSIONER VAT DELHI .

Bench: T.S. THAKUR,UDAY UMESH LALIT
Case number: C.A. No.-005103-005103 / 2016
Diary number: 13146 / 2012
Advocates: HRISHIKESH BARUAH Vs D. S. MAHRA

13 May 2016
Supreme Court
268 pages
SUBRAMANIAN SWAMY Vs UNION OF INDIA, MIN. OF LAW& ORS.

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Writ Petition (crl.) 184 of 2014

12 May 2016
Supreme Court
14 pages
KULWINDER PAL SINGH ETC. Vs STATE OF PUNJAB .

Bench: T.S. THAKUR,R. BANUMATHI
Case number: C.A. No.-005035-005036 / 2016
Diary number: 20199 / 2012
Advocates: KAMINI JAISWAL Vs