Judgements

Showing 466 - 480 of 41947 judgements
18 November 2019
Supreme Court
7 pages
DEPARTMENT OF MINES AND GEOLOGY STATE OF PUNJAB Vs STATE LEAVE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-011497-011504 / 2018
Diary number: 41907 / 2018
Advocates: UTTARA BABBAR Vs

15 November 2019
Supreme Court
20 pages
SANTOSH CHATURVEDI Vs KAILASH CHANDRA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: C.A. No.-006572-006572 / 2010
Diary number: 8153 / 2008
Advocates: VIKAS SINGH JANGRA Vs PURNIMA BHAT

15 November 2019
Supreme Court
22 pages
UNION PUBLIC SERVICE COMMISION Vs JAWAHAR SANTHKUMAR AND ORS.

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-004626-004626 / 2009
Diary number: 15030 / 2008
Advocates: BINU TAMTA Vs

15 November 2019
Supreme Court
17 pages
M/S T.C.HEALTHCARE P. LTD. Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Judgment by: HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Case number: C.A. No.-004687-004687 / 2010
Diary number: 15194 / 2010
Advocates: UMESH KUMAR KHAITAN Vs SHREEKANT N. TERDAL

15 November 2019
Supreme Court
164 pages
COMMITTEE OF CREDITORS OF ESSAR STEEL INDIA LIMITED THROUGH AUTHORISED SIGNATORY Vs SATISH KUMAR GUPTA

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-008766-008767 / 2019
Diary number: 24417 / 2019
Advocates: S. S. SHROFF Vs

15 November 2019
Supreme Court
54 pages
MUNICIPAL CORPORATION OF GREATER MUMBAI (MCGM) Vs ABHILASH LAL

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Judgment by: HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Case number: C.A. No.-006350 / 2019
Diary number: 29086 / 2019
Advocates: M/S PRATAP AND CO. Vs

15 November 2019
Supreme Court
14 pages
RATHNAMMA Vs SUJATHAMMA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-003050-003050 / 2010
Diary number: 30997 / 2008
Advocates: RAUF RAHIM Vs E. C. VIDYA SAGAR

15 November 2019
Supreme Court
39 pages
MR. VINAY PRAKASH SINGH Vs SAMEER GEHLAUT

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: CONMT.PET.(C) No.-002120 / 2018
Diary number: 37855 / 2018
Advocates: KUNAL CHATTERJI Vs

14 November 2019
Supreme Court
107 pages
YASHWANT SINHA Vs CENTRAL BUREAU OF INVESTIGATION THROUGH ITS DIRECTOR

Bench: HON'BLE THE CHIEF JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE THE CHIEF JUSTICE RANJAN GOGOI
Case number: R.P.(Crl.) No.-000046 / 2019
Diary number: 58 / 2019
Advocates: PETITIONER-IN-PERSON Vs

14 November 2019
Supreme Court
27 pages
WAPCOS LTD. Vs SALMA DAM JOINT VENTURE

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-008595-008595 / 2019
Diary number: 6785 / 2019
Advocates: M. R. SHAMSHAD Vs

14 November 2019
Supreme Court
55 pages
TAJ MAHAL HOTEL Vs UNITED INDIA INSURANCE CO.LTD.

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-008611-008611 / 2019
Diary number: 15431 / 2018
Advocates: CHANDER SHEKHAR ASHRI Vs

14 November 2019
Supreme Court
24 pages
COMMR.OF CENTRAL EXCISE COMMISSIONERATE Vs M/S KRISHNA WAX (P) LTD.

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-008609 / 2019
Diary number: 17005 / 2018
Advocates: B. KRISHNA PRASAD Vs

14 November 2019
Supreme Court
23 pages
THE STATE OF TAMIL NADU Vs THE STATE OF KARNATAKA

Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: ORGNL.SUIT No.-000001 / 2018
Diary number: 19836 / 2018
Advocates: K. V. VIJAYAKUMAR Vs

14 November 2019
Supreme Court
35 pages
MANJU PURI Vs RAJIV SINGH HANSPAL

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-008455-008455 / 2019
Diary number: 22711 / 2017
Advocates: HRISHIKESH BARUAH Vs

14 November 2019
Supreme Court
17 pages
THE MANAGER THE MAHARASHTRA STATE COOP. BANK LTD Vs FARMER BANK EMPLOYEES COOPERATIVE HOUSING SOCIETY LTD

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-008606-008606 / 2019
Diary number: 25177 / 2018
Advocates: M. Y. DESHMUKH Vs