Showing 4771 - 4785 of 41947 judgements
29 June 2016
Supreme Court
2 pages
MADAN MOHAN Vs GURMUKH SINGH .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008745-008746 / 2014
Diary number: 26012 / 2014
Advocates: P. NARASIMHAN Vs

29 June 2016
Supreme Court
3 pages
RAM VENUPRASAD Vs SHILPA PILLAI

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-005392-005392 / 2016
Diary number: 15025 / 2016
Advocates: GARGI KHANNA Vs

29 June 2016
Supreme Court
22 pages
TARA SINGH AND ORS Vs UNION OF INDIA & ORS.

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: Writ Petition (crl.) 190 of 2014

29 June 2016
Supreme Court
1 pages
LIFE CONVICT LAL SINGH @ MANJEET SINGH Vs STATE OF PUNJAB & ANR.

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: Writ Petition (crl.) 181 of 2012

03 June 2016
Supreme Court
39 pages
SARLA PERFORMANCE FIBERS LTD. ETC. Vs C.C.E., SURAT-II

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: C.A. No.-003555-003560 / 2012
Diary number: 7417 / 2012
Advocates: JAY SAVLA Vs B. KRISHNA PRASAD

03 June 2016
Supreme Court
6 pages
BHAGWAN SAHAI Vs STATE OF RAJASTHAN

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: Crl.A. No.-000416-000416 / 2016
Diary number: 4194 / 2016
Advocates: ANSAR AHMAD CHAUDHARY Vs

03 June 2016
Supreme Court
4 pages
BIJENDER @ PAPU Vs STATE OF HARYANA

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: Crl.A. No.-000463-000463 / 2016
Diary number: 5319 / 2016
Advocates: SATPAL SINGH Vs

03 June 2016
Supreme Court
8 pages
INDIRA DEVI Vs STATE OF HIMACHAL PRADESH

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: Crl.A. No.-000524-000524 / 2016
Diary number: 7582 / 2016
Advocates: BALRAJ DEWAN Vs

03 June 2016
Supreme Court
19 pages
SATISH SHETTY Vs STATE OF KARNATAKA

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: Crl.A. No.-001358-001358 / 2008
Diary number: 11285 / 2008
Advocates: A. SUMATHI Vs

03 June 2016
Supreme Court
27 pages
DR. RINI JOHAR & ANR. Vs STATE OF M.P.&ORS.

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: Writ Petition (crl.) 30 of 2015

27 May 2016
Supreme Court
36 pages
STAR SPORTS INDIA PVT LTD. Vs PRASAR BHARTI .

Bench: A.K. SIKRI,PRAFULLA C. PANT
Case number: C.A. No.-005252-005252 / 2016
Diary number: 1089 / 2014
Advocates: NIKHIL NAYYAR Vs

20 May 2016
Supreme Court
3 pages
PRAGNA PARAMITA PRAHARAJ Vs STATE OF ORISSA

Bench: ABHAY MANOHAR SAPRE,ASHOK BHUSHAN
Case number: Crl.A. No.-000532-000532 / 2016
Diary number: 31550 / 2015
Advocates: DEBESH PANDA Vs

18 May 2016
Supreme Court
9 pages
NIRMAL DASS Vs STATE OF PUNJAB

Bench: ABHAY MANOHAR SAPRE,ASHOK BHUSHAN
Case number: Crl.A. No.-000531-000531 / 2016
Diary number: 34086 / 2015
Advocates: GAGAN GUPTA Vs

18 May 2016
Supreme Court
7 pages
SUBHAN TOURS AND TRAVEL SERVICES Vs UNION OF INDIA

Bench: ABHAY MANOHAR SAPRE,ASHOK BHUSHAN
Case number: W.P.(C) No.-000239-000239 / 2016
Diary number: 13311 / 2016
Advocates: SAYID MARZOOK BAFAKI Vs

18 May 2016
Supreme Court
9 pages
LAND ACQUISITION OFFICER, A.P. Vs RAVI SANTOSH REDDY (D) BY LRS.

Bench: ABHAY MANOHAR SAPRE,ASHOK BHUSHAN
Case number: C.A. No.-005647-005647 / 2006
Diary number: 136 / 2002
Advocates: S.. UDAYA KUMAR SAGAR Vs