Showing 4756 - 4770 of 41947 judgements
29 June 2016
Supreme Court
21 pages
M/S. EMM ENN ASSOCIATES Vs COMMANDER WORKS ENGINEER .

Bench: ABHAY MANOHAR SAPRE,ASHOK BHUSHAN
Case number: C.A. No.-007184-007184 / 2008
Diary number: 19624 / 2007
Advocates: PETITIONER-IN-PERSON Vs

29 June 2016
Supreme Court
34 pages
STATE OF GUJARAT Vs LAL SINGH @ MANJIT SINGH .

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: Crl.A. No.-000171-000171 / 2016
Diary number: 32459 / 2012
Advocates: HEMANTIKA WAHI Vs SANTOSH SINGH

29 June 2016
Supreme Court
2 pages
M/S BABU RAM ASHOK KUMAR Vs MUSHTAQ ALI

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-005454-005455 / 2016
Diary number: 34747 / 2014
Advocates: VIKASH SINGH Vs

29 June 2016
Supreme Court
2 pages
DIVISIONAL MANAGER Vs VINAYAK CHINTAMAN GAWANDE .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-005393-005393 / 2016
Diary number: 5973 / 2015
Advocates: CHANDER SHEKHAR ASHRI Vs

29 June 2016
Supreme Court
2 pages
POWER GRID CORPORATION OF INDIA LTD Vs KAMLESH KUMAR CHIMANBHAI PATEL

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-005396-005396 / 2016
Diary number: 30025 / 2013
Advocates: SHARMILA UPADHYAY Vs

29 June 2016
Supreme Court
3 pages
SARDAR KULDEEP SINGH AND ORS. Vs ESCORT HEART INSTITUTE AND RESEARCH CENTRE AND ANR.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-001070-001070 / 2017
Diary number: 5395 / 2016
Advocates: PETITIONER-IN-PERSON Vs

29 June 2016
Supreme Court
19 pages
COMMITTEE OF MANAGEMENT ANURAGI DEVI EGREE COLLEGE Vs STATE OF U.P

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: C.A. No.-001894-001894 / 2016
Diary number: 2532 / 2016
Advocates: RABIN MAJUMDER Vs

29 June 2016
Supreme Court
12 pages
SEKHAR SUMAN VERMA Vs SUPDT. OF N.C.B.

Bench: ABHAY MANOHAR SAPRE,ASHOK BHUSHAN
Case number: Crl.A. No.-000317-000317 / 2006
Diary number: 25051 / 2005
Advocates: Vs ANIP SACHTHEY

29 June 2016
Supreme Court
20 pages
UNITED INDIA INSURANCE CO. LTD. Vs LEISURE WEAR EXPORTS LTD.

Bench: ABHAY MANOHAR SAPRE,ASHOK BHUSHAN
Case number: C.A. No.-001004-001004 / 2006
Diary number: 18605 / 2004
Advocates: B. K. SATIJA Vs ASHWANI KUMAR

29 June 2016
Supreme Court
20 pages
KALIDAS C. PATEL (DEAD) BY LRS. Vs SAVITABEN .

Bench: ABHAY MANOHAR SAPRE,ASHOK BHUSHAN
Case number: C.A. No.-005674-005674 / 2007
Diary number: 20562 / 2005
Advocates: KAMAKSHI S. MEHLWAL Vs

29 June 2016
Supreme Court
16 pages
JAGDISH Vs STATE OF HARYANA

Bench: ABHAY MANOHAR SAPRE,ASHOK BHUSHAN
Case number: Crl.A. No.-000411-000411 / 2008
Diary number: 1542 / 2008
Advocates: RAMESHWAR PRASAD GOYAL Vs KAMAL MOHAN GUPTA

29 June 2016
Supreme Court
11 pages
STATE OF KERALA Vs P. MUHAMMED NOUSHAD

Bench: ABHAY MANOHAR SAPRE,ASHOK BHUSHAN
Case number: Crl.A. No.-000736-000736 / 2008
Diary number: 5033 / 2005
Advocates: BINA MADHAVAN Vs V. K. SIDHARTHAN

29 June 2016
Supreme Court
11 pages
HARYANA STATE Vs GRAM PANCHAYAT VILLAGE KALEHRI

Bench: ABHAY MANOHAR SAPRE,ASHOK BHUSHAN
Case number: C.A. No.-002516-002516 / 2008
Diary number: 7936 / 2006
Advocates: SANJAY KUMAR VISEN Vs

29 June 2016
Supreme Court
12 pages
JAGAT SINGH Vs STATE OF UTTARAKHAND

Bench: ABHAY MANOHAR SAPRE,ASHOK BHUSHAN
Case number: Crl.A. No.-000182-000182 / 2013
Diary number: 1211 / 2012
Advocates: RAJEEV MAHESHWARANAND ROY Vs DINESH KUMAR GARG

29 June 2016
Supreme Court
15 pages
MAHIMAN SINGH Vs STATE OF UTTRAKHAND

Bench: ABHAY MANOHAR SAPRE,ASHOK BHUSHAN
Case number: Crl.A. No.-000957-000957 / 2015
Diary number: 37138 / 2013
Advocates: S. R. SETIA Vs