Showing 4741 - 4755 of 41947 judgements
29 June 2016
Supreme Court
25 pages
PRAFUL SUDHAKAR PRAB Vs STATE OF MAHARASHTRA

Bench: ABHAY MANOHAR SAPRE,ASHOK BHUSHAN
Case number: Crl.A. No.-000261-000261 / 2008
Diary number: 1087 / 2007
Advocates: SUSHIL BALWADA Vs NISHANT RAMAKANTRAO KATNESHWARKAR

29 June 2016
Supreme Court
25 pages
GURDIAL SINGH Vs UNION OF INDIA

Bench: ABHAY MANOHAR SAPRE,ASHOK BHUSHAN
Case number: SLP(C) No.-001873-001873 / 2000
Diary number: 19906 / 1999
Advocates: AMITA GUPTA Vs

29 June 2016
Supreme Court
27 pages
RAJU DEVADE Vs STATE OF MAHARASHTRA

Bench: ABHAY MANOHAR SAPRE,ASHOK BHUSHAN
Case number: Crl.A. No.-001012-001012 / 2008
Diary number: 21657 / 2007
Advocates: PRAVEENA GAUTAM Vs

29 June 2016
Supreme Court
18 pages
M/S. SUNDARAM FINACNE LTD. Vs NOORJAHAN BEEVI

Bench: ABHAY MANOHAR SAPRE,ASHOK BHUSHAN
Case number: C.A. No.-007245-007245 / 2008
Diary number: 1069 / 2007
Advocates: BALAJI SRINIVASAN Vs

29 June 2016
Supreme Court
24 pages
M/S UMESH GOEL Vs HIMACHAL PRADESH COOPERATIVE GROUP HOUSING SOCIETY LTD.

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,C. NAGAPPAN
Case number: C.A. No.-007916-007916 / 2009
Diary number: 6050 / 2008
Advocates: AMBAR QAMARUDDIN Vs PUNEET TANEJA

29 June 2016
Supreme Court
37 pages
JAMNADAS Vs STATE OF M.P

Bench: PRAFULLA C. PANT,D.Y. CHANDRACHUD
Case number: Crl.A. No.-000156-000156 / 2015
Diary number: 38906 / 2012
Advocates: PRATIBHA JAIN Vs

29 June 2016
Supreme Court
19 pages
M/S. MADURA COATS LTD. Vs M/S. MODI RUBBER LTD.

Bench: JAGDISH SINGH KHEHAR,MADAN B. LOKUR,C. NAGAPPAN
Case number: C.A. No.-001475-001475 / 2006
Diary number: 18135 / 2004
Advocates: SHIVAJI M. JADHAV Vs P. N. GUPTA

29 June 2016
Supreme Court
31 pages
DDA Vs M/S KENNETH BUILDERS DEVELOPERS LTD.

Bench: MADAN B. LOKUR,N.V. RAMANA
Case number: C.A. No.-005370-005370 / 2016
Diary number: 39240 / 2010
Advocates: SAHARYA & CO. Vs E. C. AGRAWALA

29 June 2016
Supreme Court
10 pages
SMT.AJAMBI (DEAD) BY LR. Vs ROSHANBI AND OTHERS

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-007237-007237 / 2010
Diary number: 6440 / 2006
Advocates: S. N. BHAT Vs D. N. GOBURDHAN

29 June 2016
Supreme Court
10 pages
VISAKHAPATNAM URBAN DEVL.AUTHORITY Vs S.S.NAIDU .

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-005377-005377 / 2016
Diary number: 16313 / 2012
Advocates: S. USHA REDDY Vs LAWYER S KNIT & CO

29 June 2016
Supreme Court
32 pages
V. VENKATA PRASAD Vs HIGH COURT OF A.P. .

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: C.A. No.-006105-006105 / 2013
Diary number: 12093 / 2012
Advocates: K. SHIVRAJ CHOUDHURI Vs Y. RAJA GOPALA RAO

29 June 2016
Supreme Court
27 pages
PUNJAB STATE WAREHOUSING CORP. Vs BHUSHAN CHANDER

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: Crl.A. No.-000159-000159 / 2016
Diary number: 10341 / 2012
Advocates: SARAD KUMAR SINGHANIA Vs KULDIP SINGH

29 June 2016
Supreme Court
2 pages
AARTHI Vs R.M. RAJESHKUMAR

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-005394-005394 / 2016
Diary number: 14672 / 2015
Advocates: SURESHAN P. Vs

29 June 2016
Supreme Court
22 pages
UNION OF INDIA Vs K.V. LAKSHMAN .

Bench: ABHAY MANOHAR SAPRE,ASHOK BHUSHAN
Case number: C.A. No.-000920-000920 / 2008
Diary number: 24412 / 2003
Advocates: D. S. MAHRA Vs

29 June 2016
Supreme Court
11 pages
GREATER NOIDA IND. DEV. AUTHORITY Vs SAVITRI MOHAN (D) THR. LRS

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-005372-005372 / 2016
Diary number: 16271 / 2014
Advocates: RAVINDRA KUMAR Vs