Showing 4726 - 4740 of 41947 judgements
04 July 2016
Supreme Court
10 pages
U.SUBHADRAMMA Vs STATE OF A.P REP.BY PUB.PROSECUTOR

Bench: S.A. BOBDE,AMITAVA ROY
Case number: Crl.A. No.-001596-001596 / 2011
Diary number: 29481 / 2006
Advocates: D. MAHESH BABU Vs G. N. REDDY

04 July 2016
Supreme Court
6 pages
R K ROJA Vs U S RAYUDU

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-005540-005540 / 2016
Diary number: 18693 / 2016
Advocates: AMIT KUMAR Vs

04 July 2016
Supreme Court
7 pages
NHPC LTD Vs M/S JAI PRAKASH ASSOCIATES LTD.

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-005891-005891 / 2016
Diary number: 20451 / 2014
Advocates: AJIT PUDUSSERY Vs

01 July 2016
Supreme Court
14 pages
HARIJAN PANIBEN DUDABHAI Vs STATE OF GUJARAT .

Bench: V. GOPALA GOWDA,UDAY UMESH LALIT
Case number: C.A. No.-005441-005441 / 2016
Diary number: 31043 / 2009
Advocates: A. VENAYAGAM BALAN Vs HEMANTIKA WAHI

01 July 2016
Supreme Court
17 pages
MUMTAZ @ MUNTYAZ Vs STATE OF U.P.(NOW UTTARKHAND)

Bench: V. GOPALA GOWDA,UDAY UMESH LALIT
Case number: Crl.A. No.-002084-002084 / 2009
Diary number: 19987 / 2009
Advocates: S. S. NEHRA Vs JATINDER KUMAR BHATIA

01 July 2016
Supreme Court
3 pages
HIMACHAL ROAD TRANSPORT CORPORATION Vs COMMISSIONER, CENTRAL CUSTOM AND EXCISE, CHANDIGARH

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-002795-002795 / 2016
Diary number: 5446 / 2016
Advocates: SANJEEV ANAND Vs

01 July 2016
Supreme Court
2 pages
GURJANT SINGH Vs STATE OF PUNJAB .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-005445-005445 / 2016
Diary number: 24136 / 2013
Advocates: VARINDER KUMAR SHARMA Vs

01 July 2016
Supreme Court
3 pages
SARVA SHRAMIK SANGHATANA Vs M/S. INTERIM INTERNATIONAL REMOVALS DIVISION OF FREIGHT SYSTEMS (INDIA) PVT. LTD.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-005449-005449 / 2016
Diary number: 31256 / 2015
Advocates: SESHATALPA SAI BANDARU Vs

30 June 2016
Supreme Court
14 pages
RAJEEV KUMAR GUPTA Vs UNION OF INDIA

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: W.P.(C) No.-000521-000521 / 2008
Diary number: 30374 / 2008
Advocates: VENKATESWARA RAO ANUMOLU Vs RAJEEV SHARMA

30 June 2016
Supreme Court
20 pages
UNION OF INDIA Vs DILER SINGH

Bench: DIPAK MISRA,N.V. RAMANA
Case number: C.A. No.-001133-001133 / 2016
Diary number: 14517 / 2013
Advocates: B. KRISHNA PRASAD Vs

30 June 2016
Supreme Court
29 pages
DY. COMMNR. OF COMMERCIAL TAXES (VIGIL) Vs M/S HINDUSTAN LEVER LTD.

Bench: DIPAK MISRA,N.V. RAMANA
Case number: C.A. No.-000656-000656 / 2008
Diary number: 16477 / 2007
Advocates: V. N. RAGHUPATHY Vs RAJAN NARAIN

30 June 2016
Supreme Court
2 pages
SANJIVKUMAR SURAJPRAKASH AGGARWAL Vs STATE BANK OF INDIA .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-005401-005401 / 2016
Diary number: 22117 / 2015
Advocates: ABHISTH KUMAR Vs

30 June 2016
Supreme Court
8 pages
MAHESHWAR PERI Vs HIGH COURT OF JUDICATURE AT ALLAHABAD THROUGH REGISTRAR GENERAL

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: Crl.A. No.-000549-000549 / 2016
Diary number: 19074 / 2015
Advocates: SUMITA HAZARIKA Vs

29 June 2016
Supreme Court
0 pages
STATE OF HARYANA Vs HUSSAIN

Bench: ABHAY MANOHAR SAPRE,ASHOK BHUSHAN
Case number: Crl.A. No.-001131-001131 / 2007
Diary number: 6748 / 2005
Advocates: VISHWA PAL SINGH Vs

29 June 2016
Supreme Court
29 pages
STATE OF RAJASTHAN Vs JAG RAJ SINGH @ HANSA

Bench: ABHAY MANOHAR SAPRE,ASHOK BHUSHAN
Case number: Crl.A. No.-001233-001233 / 2006
Diary number: 15399 / 2004
Advocates: MILIND KUMAR Vs KAILASH CHAND