Showing 4711 - 4725 of 41947 judgements
08 July 2016
Supreme Court
2 pages
KESHAV H. GHOLVE AND ANR ETC Vs M/S THERMAX LTD. AND ETC

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008255-008256 / 2016
Diary number: 5232 / 2016
Advocates: APARNA JHA Vs

08 July 2016
Supreme Court
27 pages
AL LSMAIL HAJ TOUR Vs UNION OF INDIA

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: W.P.(C) No.-000425-000425 / 2016
Diary number: 20039 / 2016
Advocates: CHANDRA BHUSHAN PRASAD Vs

05 July 2016
Supreme Court
4 pages
AJAY GUPTA Vs RAJU @ RAJENDRA SINGH YADAV

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-005862-005862 / 2016
Diary number: 22729 / 2012
Advocates: HARSH V. SURANA Vs

05 July 2016
Supreme Court
6 pages
SUDHAKARAN Vs CORP. OF TRIVANDRUM

Bench: V. GOPALA GOWDA,ADARSH KUMAR GOEL
Case number: C.A. No.-005435-005435 / 2016
Diary number: 14558 / 2013
Advocates: A. RAGHUNATH Vs

05 July 2016
Supreme Court
34 pages
SURINDERJIT SINGH MAND Vs STATE OF PUNJAB

Bench: JAGDISH SINGH KHEHAR,C. NAGAPPAN
Case number: Crl.A. No.-000565-000565 / 2016
Diary number: 11100 / 2008
Advocates: YASH PAL DHINGRA Vs KULDIP SINGH

05 July 2016
Supreme Court
20 pages
ANIL KUMAR GUPTA Vs UNION OF INDIA .

Bench: T.S. THAKUR,UDAY UMESH LALIT
Case number: W.P.(C) No.-000068-000068 / 2011
Diary number: 4299 / 2011
Advocates: PETITIONER-IN-PERSON Vs

05 July 2016
Supreme Court
36 pages
UNION OF INDIA Vs VISHAV PRIYA SINGH

Bench: T.S. THAKUR,UDAY UMESH LALIT
Case number: C.A. No.-008360-008360 / 2010
Diary number: 21703 / 2008
Advocates: B. KRISHNA PRASAD Vs

05 July 2016
Supreme Court
29 pages
GUJARAT URJA VIKAS NIGAM LIMITED Vs TARINI INFRASTRUCTURE LTD..

Bench: RANJAN GOGOI,PRAFULLA C. PANT
Case number: C.A. No.-005875-005875 / 2012
Diary number: 24842 / 2012
Advocates: HEMANTIKA WAHI Vs SANTOSH KUMAR - I

05 July 2016
Supreme Court
20 pages
MUKHTIAR SINGH Vs STATE OF PUNJAB

Bench: J. CHELAMESWAR,R.K. AGRAWAL
Case number: Crl.A. No.-000618-000618 / 2012
Diary number: 27291 / 2011
Advocates: AJIT SINGH PUNDIR Vs KULDIP SINGH

05 July 2016
Supreme Court
18 pages
SHYAM LAL Vs DEEPA DASS CHELA RAM CHELA GARIB DASS

Bench: RANJAN GOGOI,ARUN MISHRA,PRAFULLA C. PANT
Case number: C.A. No.-004245-004245 / 2012
Diary number: 26405 / 2010
Advocates: PAREKH & CO. Vs ROHIT KUMAR SINGH

05 July 2016
Supreme Court
20 pages
SUBRAYA M.N. Vs VITTALA M.N..

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-005805-005805 / 2016
Diary number: 20490 / 2008
Advocates: (MRS. ) VIPIN GUPTA Vs VAIJAYANTHI GIRISH

05 July 2016
Supreme Court
54 pages
MAHIPAL SINGH RANA Vs STATE OF U.P.

Bench: ANIL R. DAVE,KURIAN JOSEPH,ADARSH KUMAR GOEL
Case number: Crl.A. No.-000063-000063 / 2006
Diary number: 1127 / 2006
Advocates: T. N. SINGH Vs ASHOK K. SRIVASTAVA

05 July 2016
Supreme Court
66 pages
SAI BHASKAR IRON LTD. Vs A.P.ELECT.REGUL.COMMISSION .

Bench: V. GOPALA GOWDA,ARUN MISHRA
Case number: C.A. No.-005542-005542 / 2016
Diary number: 14899 / 2014
Advocates: C. S. N. MOHAN RAO Vs

05 July 2016
Supreme Court
31 pages
COMMISSIONER OF INCOME TAX, KOCHI Vs TRANS ASIAN SHIPPING SERVICES (P) LTD.

Bench: T.S. THAKUR,A.K. SIKRI,R. BANUMATHI
Case number: C.A. No.-005869-005869 / 2016
Diary number: 23831 / 2015
Advocates: ANIL KATIYAR Vs

04 July 2016
Supreme Court
70 pages
M/S ANITA INTERNATIONAL Vs TUNGABADRA SUGAR WORKS MAZ.SANGH .

Bench: JAGDISH SINGH KHEHAR,ADARSH KUMAR GOEL
Case number: C.A. No.-006042-006048 / 2011
Diary number: 34112 / 2009
Advocates: GARIMA PRASHAD Vs V. G. PRAGASAM