Showing 4696 - 4710 of 41947 judgements
13 July 2016
Supreme Court
19 pages
VELUGUBANTI HARI BABU Vs PARVATHINI NARASIMHA RAO

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-006198-006198 / 2016
Diary number: 27688 / 2015
Advocates: GUNTUR PRABHAKAR Vs

13 July 2016
Supreme Court
25 pages
STATE OF GUJARAT Vs NIRMALABEN S. MEHTA & ANR. ETC.

Bench: V. GOPALA GOWDA,ARUN MISHRA
Case number: C.A. No.-006209-006211 / 2016
Diary number: 7967 / 2012
Advocates: HEMANTIKA WAHI Vs E. C. AGRAWALA

13 July 2016
Supreme Court
85 pages
EXTRA JUDL.EXEC.VICTIM FAMILIES ASSN&ANR Vs UNION OF INDIA & ANR

Bench: MADAN B. LOKUR,UDAY UMESH LALIT
Case number: Writ Petition (crl.) 129 of 2012

12 July 2016
Supreme Court
1 pages
EXEC.ENGINEER, KUKADI P.L.D.DIV. Vs BHAGA PRABHU BHOSALE ETC.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-006163-006166 / 2016
Diary number: 14704 / 2014
Advocates: SUNIL KUMAR VERMA Vs

12 July 2016
Supreme Court
2 pages
CHUKA DEVI Vs ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-006161-006161 / 2016
Diary number: 31804 / 2015

12 July 2016
Supreme Court
10 pages
MULIN SHARMA Vs STATE OF ASSAM

Bench: J. CHELAMESWAR,R.K. AGRAWAL
Case number: C.A. No.-006119-006119 / 2016
Diary number: 21430 / 2013
Advocates: APARNA JHA Vs

12 July 2016
Supreme Court
17 pages
STATE OF JHARKHAND Vs M/S CWE-SOMA CONSORTIUM

Bench: T.S. THAKUR,R. BANUMATHI
Case number: C.A. No.-006125-006125 / 2016
Diary number: 19456 / 2015
Advocates: DEVASHISH BHARUKA Vs

12 July 2016
Supreme Court
12 pages
TALAULICAR & SONS P.LTD. Vs UNION OF INDIA

Bench: T.S. THAKUR,FAKKIR MOHAMED IBRAHIM KALIFULLA,UDAY UMESH LALIT
Case number: C.A. No.-001247-001247 / 2012
Diary number: 36792 / 2011
Advocates: YASHRAJ SINGH DEORA Vs JYOTI MENDIRATTA

12 July 2016
Supreme Court
21 pages
R.R.PAREKH Vs HIGH COURT OF GUJARAT

Bench: T.S. THAKUR,D.Y. CHANDRACHUD
Case number: C.A. No.-006116-006117 / 2016
Diary number: 34027 / 2012
Advocates: SUMITA RAY Vs ANIRUDDHA P. MAYEE

12 July 2016
Supreme Court
10 pages
STATE OF MAHARASHTRA Vs ANITA & ANR ETC.

Bench: T.S. THAKUR,R. BANUMATHI,UDAY UMESH LALIT
Case number: C.A. No.-006132-006133 / 2016
Diary number: 32974 / 2012
Advocates: NISHANT RAMAKANTRAO KATNESHWARKAR Vs NISHANT RAMAKANTRAO KATNESHWARKAR

11 July 2016
Supreme Court
18 pages
STATE OF GUJARAT Vs JAYRAJBHAI PUNJABHAI VARU

Bench: KURIAN JOSEPH,R.K. AGRAWAL
Case number: Crl.A. No.-001236-001236 / 2010
Diary number: 35142 / 2009
Advocates: HEMANTIKA WAHI Vs

11 July 2016
Supreme Court
18 pages
SECURITIES EXCHANGE BOARD OF INDIA Vs M/S OPEE STOCK-LINK LTD.

Bench: ANIL R. DAVE,R. BANUMATHI
Case number: C.A. No.-002252-002252 / 2010
Diary number: 6104 / 2010
Advocates: K J JOHN AND CO Vs E. C. AGRAWALA

08 July 2016
Supreme Court
3 pages
KRUSHNA NARAYAN WANJARI Vs THE JAI BHARTI SHIKSHAN SANSTHA, HINGANGHAT THROUGH ITS SECRETARY

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-005965-005966 / 2016
Diary number: 27536 / 2015
Advocates: CHANDER SHEKHAR ASHRI Vs

08 July 2016
Supreme Court
2 pages
MEGHASHYAM SADASHIVRAO VADHAVE Vs STATE OF MAHARASHTRA

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-005964-005964 / 2016
Diary number: 34763 / 2014
Advocates: AMOL NIRMALKUMAR SURYAWANSHI Vs

08 July 2016
Supreme Court
3 pages
VAISHALI SHRIDHAR JAGTAP Vs SHRIDHAR VISHWANATH JAGTAP

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-006159-006160 / 2016
Diary number: 17772 / 2014
Advocates: ABHA R. SHARMA Vs