Showing 4681 - 4695 of 41947 judgements
18 July 2016
Supreme Court
3 pages
S SHIVRAJ REDDY DIED THROUGH HIS LRS Vs S RAGHURAJ REDDY

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-006494-006494 / 2016
Diary number: 37686 / 2014
Advocates: SRIDHAR POTARAJU Vs

15 July 2016
Supreme Court
28 pages
MEERA MYDEEN ETC.ETC. Vs STATE OF T.NADU

Bench: A.K. SIKRI,R.K. AGRAWAL
Case number: Crl.A. No.-001168-001171 / 2009
Diary number: 9837 / 2008
Advocates: A. VENAYAGAM BALAN Vs M. YOGESH KANNA

15 July 2016
Supreme Court
2 pages
RAJU CHAND Vs THE ZONAL DIRECTOR NEHRU YUVA KENDRA SANGATHAN, CHANDIGARH .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-006434-006434 / 2016
Diary number: 41451 / 2015
Advocates: PRIYANJALI SINGH Vs

15 July 2016
Supreme Court
8 pages
M/S BHARAT FABRICATORS Vs SPL.COURT UNDER A.P.LAND GRABNG.ACT

Bench: PINAKI CHANDRA GHOSE,AMITAVA ROY
Case number: C.A. No.-006409-006409 / 2016
Diary number: 7242 / 2008
Advocates: LAWYER S KNIT & CO Vs ANIL KUMAR TANDALE

15 July 2016
Supreme Court
52 pages
VEERENDRA KR.GAUTAM Vs KARUNA NIDHAN UPADHYAY

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,S.A. BOBDE
Case number: C.A. No.-003361-003361 / 2015
Diary number: 15221 / 2012
Advocates: RAJ SINGH RANA Vs SANJAY KUMAR VISEN

15 July 2016
Supreme Court
82 pages
SECURITIES AND EXCHANGE BOARD OF INDIA Vs GAURAV VARSHNEY

Bench: JAGDISH SINGH KHEHAR,C. NAGAPPAN
Case number: Crl.A. No.-000827-000830 / 2012
Diary number: 29088 / 2010
Advocates: REKHA PANDEY Vs JATIN ZAVERI

14 July 2016
Supreme Court
7 pages
JAWAHARLAL Vs OFFICIAL LIQUIDATOR,H.C. OF KERALA&ORS.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-006541-006541 / 2016
Diary number: 40751 / 2010
Advocates: G. BALAJI Vs MOHD. IRSHAD HANIF

14 July 2016
Supreme Court
26 pages
ELECTRICAL MFG.CO.LTD. Vs POWER GRID CORPN.OF INDIA LTD.

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,UDAY UMESH LALIT
Case number: C.A. No.-006568-006568 / 2016
Diary number: 20064 / 2008
Advocates: BIJOY KUMAR JAIN Vs SHARMILA UPADHYAY

13 July 2016
Supreme Court
9 pages
M/S. WEXFORD FINANCIAL INC PANAMA Vs BHARAT HEAVY ELECTRICALS LTD.

Bench: T.S. THAKUR,R. BANUMATHI,UDAY UMESH LALIT
Case number: ARBIT.CASE(C) No.-000019-000019 / 2015
Diary number: 17387 / 2014
Advocates: BALAJI SRINIVASAN Vs

13 July 2016
Supreme Court
329 pages
NABAM REBIA AND ETC. ETC. Vs DEPUTY SPEAKER .

Bench: JAGDISH SINGH KHEHAR,DIPAK MISRA,MADAN B. LOKUR,PINAKI CHANDRA GHOSE,N.V. RAMANA
Case number: C.A. No.-006203-006204 / 2016
Diary number: 1772 / 2016
Advocates: SARVESH SINGH BAGHEL Vs

13 July 2016
Supreme Court
34 pages
MANINDERJIT SINGH BITTA Vs VIJAY CHHIBBER

Bench: T.S. THAKUR,R.K. AGRAWAL,R. BANUMATHI
Case number: CONMT.PET.(C) No.-000483-000483 / 2013
Diary number: 38263 / 2013
Advocates: CHARU MATHUR Vs

13 July 2016
Supreme Court
23 pages
AJAY KUMAR SINGH Vs FLAG OFFICER COMMANDING .

Bench: T.S. THAKUR,R. BANUMATHI
Case number: Crl.A. No.-000325-000325 / 2012
Diary number: 17639 / 2011
Advocates: K.PARAMESHWAR Vs

13 July 2016
Supreme Court
25 pages
V. VASANTHAKUMAR Vs H.C. BHATIA AND ORS. MINISTRY OF LAW AND JUSTICE DEPUTY SECRETARY

Bench: T.S. THAKUR,R. BANUMATHI,UDAY UMESH LALIT
Case number: W.P.(C) No.-000036-000036 / 2016
Diary number: 1543 / 2016
Advocates: PETITIONER-IN-PERSON Vs

13 July 2016
Supreme Court
12 pages
RAKESH KUMAR Vs UNITED INDIA INSURANCE COMPANY LTD. AND ORS. ETC. ETC.

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-006199-006202 / 2016
Diary number: 32953 / 2015
Advocates: SHREE PAL SINGH Vs

13 July 2016
Supreme Court
33 pages
M/S.NORTHERN COALFIELDS LTD. Vs HEAVY ENGINEERING CORP.LTD.

Bench: T.S. THAKUR,R. BANUMATHI
Case number: C.A. No.-006296-006296 / 2016
Diary number: 28909 / 2008
Advocates: ANIP SACHTHEY Vs GAGAN GUPTA