Showing 4666 - 4680 of 41947 judgements
22 July 2016
Supreme Court
27 pages
AMIN MERCHANT Vs CHAIRMAN CEN.BOARD OF EXC.& REV..

Bench: MADAN B. LOKUR,N.V. RAMANA
Case number: C.A. No.-004676-004677 / 2013
Diary number: 7115 / 2012
Advocates: PETITIONER-IN-PERSON Vs B. KRISHNA PRASAD

22 July 2016
Supreme Court
15 pages
RANVEER SINGH Vs STATE OF U.P. THROUGH SECY. .

Bench: SHIVA KIRTI SINGH,A.M. KHANWILKAR
Case number: C.A. No.-013324-013324 / 2015
Diary number: 24781 / 2014
Advocates: DHARMENDRA KUMAR SINHA Vs

22 July 2016
Supreme Court
19 pages
THE ENERGY AND RESOURCES INSTITUTE Vs SUHRID SUDARSHAN SHAH .

Bench: T.S. THAKUR,A.M. KHANWILKAR,D.Y. CHANDRACHUD
Case number: C.A. No.-006606-006606 / 2016
Diary number: 36001 / 2012
Advocates: NAVEEN KUMAR Vs ANAGHA S. DESAI

22 July 2016
Supreme Court
28 pages
BUNGA DANIEL BABU Vs M/S SRI VASUDEVA CONSTRUCTIONS

Bench: DIPAK MISRA,N.V. RAMANA
Case number: C.A. No.-000944-000944 / 2016
Diary number: 3993 / 2014
Advocates: ANJANI AIYAGARI Vs

22 July 2016
Supreme Court
20 pages
STATE OF MADHYA PRADESH Vs MARICO INDUSTRIES LTD.

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: C.A. No.-008656-008656 / 2015
Diary number: 21116 / 2014
Advocates: C. D. SINGH Vs

22 July 2016
Supreme Court
13 pages
SANTOSH SINGH Vs UNION OF INDIA

Bench: T.S. THAKUR,D.Y. CHANDRACHUD
Case number: W.P.(C) No.-001028-001028 / 2014
Diary number: 32395 / 2014
Advocates: PETITIONER-IN-PERSON Vs

22 July 2016
Supreme Court
2 pages
AMAR JAIN MEDICAL RELIEF SOCIETY Vs STATE OF RAJASTHAN .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-006620-006620 / 2016
Diary number: 10569 / 2016
Advocates: SURYA KANT Vs

22 July 2016
Supreme Court
2 pages
COMMISSIONER OF CUSTOMS VIJAYAWADA Vs SHREE JAYAJOTHI CEMENTS LTD

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-003118-003118 / 2016
Diary number: 6621 / 2016
Advocates: B. KRISHNA PRASAD Vs

21 July 2016
Supreme Court
54 pages
AVTAR SINGH NO. 94134415 EX. RT.. Vs UNION OF INDIA AND ORS MINISTRY OF HOME AFFAIRS SECRETARY

Bench: RANJAN GOGOI,ARUN MISHRA,PRAFULLA C. PANT
Case number: C.A. No.-018798-018798 / 2017
Diary number: 19195 / 2011
Advocates: PAHLAD SINGH SHARMA Vs SHREEKANT N. TERDAL

19 July 2016
Supreme Court
22 pages
PRAGATI MAHILA SAMAJ Vs ARUN S/O LAXMAN ZURMURE .

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-006498-006498 / 2016
Diary number: 34248 / 2014
Advocates: SUBHASISH BHOWMICK Vs

19 July 2016
Supreme Court
42 pages
G.T. VENKATASWAMY REDDY Vs STATE TRANSPORT AUTHORITY .

Bench: T.S. THAKUR,FAKKIR MOHAMED IBRAHIM KALIFULLA,S.A. BOBDE,R. BANUMATHI,UDAY UMESH LALIT
Case number: C.A. No.-004480-004480 / 1998
Diary number: 5194 / 1998
Advocates: Vs R. AYYAM PERUMAL

19 July 2016
Supreme Court
18 pages
MUTHURAMALINGAM Vs STATE REP.BY INSP.OF POLICE

Bench: T.S. THAKUR,FAKKIR MOHAMED IBRAHIM KALIFULLA,A.K. SIKRI,S.A. BOBDE,R. BANUMATHI
Case number: Crl.A. No.-000231-000233 / 2009
Diary number: 11045 / 2008
Advocates: K. K. MANI Vs M. YOGESH KANNA

18 July 2016
Supreme Court
143 pages
BOARD OF CONTROL FOR CRICKET Vs CRICKET AASOCIATION OF BIHAR .

Bench: T.S. THAKUR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-004235-004235 / 2014
Diary number: 24114 / 2013
Advocates: CYRIL AMARCHAND MANGALDAS AOR Vs

18 July 2016
Supreme Court
4 pages
R.M DHARIWAL 100% EOU Vs U.O.I

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: W.P.(C) No.-000471-000471 / 2015
Diary number: 32103 / 2013
Advocates: PAREKH & CO. Vs

18 July 2016
Supreme Court
2 pages
M/S HARSH INTERNATIONAL Vs UNION OF INDIA .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: W.P.(C) No.-000856-000856 / 2013
Diary number: 29332 / 2013
Advocates: SANJAI KUMAR PATHAK Vs