Showing 4651 - 4665 of 41947 judgements
01 August 2016
Supreme Court
60 pages
LOK PRAHARI Vs STATE OF U.P. .

Bench: ANIL R. DAVE,N.V. RAMANA,R. BANUMATHI
Case number: W.P.(C) No.-000657-000657 / 2004
Diary number: 20068 / 2004
Advocates: PETITIONER-IN-PERSON Vs SHAIL KUMAR DWIVEDI

29 July 2016
Supreme Court
4 pages
AJAY KUMAR PANDEY Vs IN RE:- PIYUSH VERMA ADDL. CIVIL JUDGE (JUNIOR DIVISION) JALAUN AT ORAI

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: Crl.A. No.-000115-000115 / 2016
Diary number: 612 / 2016
Advocates: EJAZ MAQBOOL Vs

29 July 2016
Supreme Court
6 pages
HIGH COURT OF PUNJAB & HARYANA Vs JAGDEV SINGH

Bench: T.S. THAKUR,D.Y. CHANDRACHUD
Case number: C.A. No.-003500-003500 / 2006
Diary number: 27613 / 2005
Advocates: RAHUL GUPTA Vs PREM MALHOTRA

29 July 2016
Supreme Court
11 pages
SUDHIR CHAUDHARY ETC. ETC. Vs STATE (NCT OF DELHI)

Bench: T.S. THAKUR,A.M. KHANWILKAR,D.Y. CHANDRACHUD
Case number: Crl.A. No.-000700-000701 / 2016
Diary number: 6160 / 2015
Advocates: SARVESH SINGH BAGHEL Vs

28 July 2016
Supreme Court
17 pages
M/S GALADA POWER & TELECOMUN.LTD. Vs UNITED INDIA INSURNCE CO.LTD.

Bench: DIPAK MISRA,ROHINTON FALI NARIMAN
Case number: C.A. No.-008884-008900 / 2010
Diary number: 10844 / 2009
Advocates: ABHIJIT SENGUPTA Vs M. K. DUA

28 July 2016
Supreme Court
11 pages
ACC LTD. Vs STATE OF KERALA

Bench: DIPAK MISRA,ROHINTON FALI NARIMAN
Case number: C.A. No.-002678-002679 / 2010
Diary number: 18845 / 2009
Advocates: GAGRAT AND CO Vs M. T. GEORGE

28 July 2016
Supreme Court
6 pages
BHIKULAL KEDARMAL GOENKA (D) BY L.RS. Vs STATE OF MAHARASHTRA

Bench: JAGDISH SINGH KHEHAR,KURIAN JOSEPH,ARUN MISHRA
Case number: C.A. No.-007219-007220 / 2016
Diary number: 19564 / 2013
Advocates: P. V. YOGESWARAN Vs

26 July 2016
Supreme Court
34 pages
BABY @ SEBASTIAN Vs CIRCLE INSPECTOR OF POLICE ADIMALY

Bench: V. GOPALA GOWDA,R.K. AGRAWAL
Case number: Crl.A. No.-000952-000952 / 2010
Diary number: 31353 / 2009
Advocates: A. VENAYAGAM BALAN Vs LIZ MATHEW

26 July 2016
Supreme Court
18 pages
BAKSHI SECURITY AND PERSONNEL SERVICES PVT LTD Vs DEVKISHAN COMPUTED PVT LTD

Bench: DIPAK MISRA,ROHINTON FALI NARIMAN
Case number: C.A. No.-006978-006978 / 2016
Diary number: 7151 / 2016
Advocates: ANIRUDH SHARMA Vs

25 July 2016
Supreme Court
24 pages
DEVRAJ Vs STATE OF CHHATTISGARH

Bench: S.A. BOBDE,ASHOK BHUSHAN
Case number: Crl.A. No.-000423-000423 / 2015
Diary number: 4364 / 2014
Advocates: AKSHAT SHRIVASTAVA Vs

25 July 2016
Supreme Court
10 pages
NISHA ANAND Vs SUMIT ANAND

Bench: T.S. THAKUR,R. BANUMATHI,UDAY UMESH LALIT
Case number: CONMT.PET.(C) No.-000162-000162 / 2015
Diary number: 3506 / 2015
Advocates: AMIT PAWAN Vs

25 July 2016
Supreme Court
15 pages
SUKH RAM Vs STATE OF H.P.

Bench: V. GOPALA GOWDA,R. BANUMATHI
Case number: Crl.A. No.-000224-000224 / 2012
Diary number: 29306 / 2011
Advocates: RAJESH SRIVASTAVA Vs TULIKA PRAKASH

25 July 2016
Supreme Court
7 pages
UNION OF INDIA Vs PREMCO - DKSPL (JV) .

Bench: SHIVA KIRTI SINGH,R. BANUMATHI
Case number: C.A. No.-006179-006179 / 2016
Diary number: 28103 / 2014
Advocates: SHREEKANT N. TERDAL Vs

25 July 2016
Supreme Court
2 pages
DEV NARAYAN MANDAL Vs STATE OF U.P.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-006697-006697 / 2016
Diary number: 22044 / 2016
Advocates: ASHUTOSH JHA Vs

23 July 2016
Supreme Court
25 pages
AJAY ARJUN SINGH Vs SHARADENDU TIWARI .

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-008254-008254 / 2016
Diary number: 41033 / 2014
Advocates: NAVIN PRAKASH Vs