Showing 4636 - 4650 of 41947 judgements
08 August 2016
Supreme Court
22 pages
PEPSU ROADWAYS TRANSPORT CORPN. THROUGH ITS M.D. Vs S.K.SHARMA

Bench: SHIVA KIRTI SINGH,R. BANUMATHI
Case number: C.A. No.-004703-004703 / 2009
Diary number: 19560 / 2006
Advocates: K. K. MOHAN Vs P. N. PURI

08 August 2016
Supreme Court
18 pages
CCE,AHMEDABAD Vs M/S GUJARAT AMBUJA EXPORTS LTD.

Bench: A.K. SIKRI,N.V. RAMANA
Case number: C.A. No.-003302-003302 / 2008
Diary number: 4344 / 2008
Advocates: B. KRISHNA PRASAD Vs M. P. DEVANATH

08 August 2016
Supreme Court
2 pages
D.T.C. Vs GIAN CHAND

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-007364-007364 / 2016
Diary number: 140 / 2016
Advocates: MONIKA GUSAIN Vs

08 August 2016
Supreme Court
2 pages
AJINATH GULAB SAYKAR Vs EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT, AHMEDNAGAR

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-007363-007363 / 2016
Diary number: 23782 / 2016
Advocates: SHASHIBHUSHAN P. ADGAONKAR Vs

05 August 2016
Supreme Court
22 pages
SWAMI ACHYUTANAND TIRTH Vs UNION OF INDIA .

Bench: T.S. THAKUR,R. BANUMATHI,UDAY UMESH LALIT
Case number: W.P.(C) No.-000159-000159 / 2012
Diary number: 12968 / 2012
Advocates: RAMESHWAR PRASAD GOYAL Vs

05 August 2016
Supreme Court
2 pages
GIRISH S/O DHARMAVIR MADAN THROUGH ITS GPA Vs NANDKUMAR S/O SHANKARRAO RASNE .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-007313-007314 / 2016
Diary number: 3049 / 2016
Advocates: SHASHIBHUSHAN P. ADGAONKAR Vs

05 August 2016
Supreme Court
2 pages
SHAIKH HAMID SK. HANIF ETC. ETC. Vs SALIM BAIG YUSUF BAIG & ORS. ETC. ETC.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-007311-007312 / 2016
Diary number: 16118 / 2015
Advocates: LAMBAT AND ASSOCIATES Vs

04 August 2016
Supreme Court
4 pages
ADITI WADHERA Vs VIVEK KUMAR WADHERA

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: T.P.(C) No.-000569-000569 / 2014
Diary number: 10337 / 2014
Advocates: D. M. NARGOLKAR Vs

02 August 2016
Supreme Court
23 pages
EDUC.CONS.(I)LTD. SC/ST EMPL.WEL.ASSO. Vs UNION OF INDIA .

Bench: T.S. THAKUR,R. BANUMATHI,UDAY UMESH LALIT
Case number: C.A. No.-007221-007221 / 2016
Diary number: 13130 / 2012
Advocates: PRASHANT BHUSHAN Vs GOPAL SINGH

02 August 2016
Supreme Court
19 pages
M/S ELECTROTHEM (INDIA) LTD. Vs PATEL VIPULKUMAR RAMJIBHAI .

Bench: T.S. THAKUR,R. BANUMATHI,UDAY UMESH LALIT
Case number: C.A. No.-007222-007222 / 2016
Diary number: 17094 / 2012
Advocates: E. C. AGRAWALA Vs LAWYER S KNIT & CO

02 August 2016
Supreme Court
15 pages
LOURDES STY.SNEHANJALI GIRLS HOSTEL&ANR. Vs M/S H & R JHONSON(I) LTD..

Bench: T.S. THAKUR,V. GOPALA GOWDA,R. BANUMATHI
Case number: C.A. No.-007223-007223 / 2016
Diary number: 36754 / 2013
Advocates: K. V. MOHAN Vs

01 August 2016
Supreme Court
2 pages
SUZANNE FARISHA SYIEM DUTT Vs SABYASACHI DUTT

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-007190-007190 / 2016
Diary number: 22662 / 2016
Advocates: RISHI MATOLIYA Vs

01 August 2016
Supreme Court
2 pages
ARUN BABULAL PARASHAR Vs AHMEDABAD MUNICIPAL CORPORATION

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-007191-007192 / 2016
Diary number: 22900 / 2014
Advocates: NIKHIL GOEL Vs

01 August 2016
Supreme Court
1 pages
BAHUBALI RAVAJI DOSHI Vs STATE OF MAHARASHTRA

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-007193-007193 / 2016
Diary number: 24542 / 2016
Advocates: SHASHIBHUSHAN P. ADGAONKAR Vs

01 August 2016
Supreme Court
12 pages
MADINA BEGUN Vs SHIV MURTI PRASAD PANDEY

Bench: MADAN B. LOKUR,R.K. AGRAWAL
Case number: C.A. No.-006687-006687 / 2016
Diary number: 36950 / 2013
Advocates: CHANDER SHEKHAR ASHRI Vs