Judgements

Showing 451 - 465 of 41947 judgements
22 November 2019
Supreme Court
13 pages
W.N. ALLAL SUNDARAM Vs COMMISSIONER H.R.

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-008349 / 2017
Diary number: 28102 / 2007
Advocates: M.P. Parthiban Vs B. BALAJI

22 November 2019
Supreme Court
25 pages
RADHA BAI Vs RAM NARAYAN

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-005889-005889 / 2009
Diary number: 19564 / 2007
Advocates: AKSHAT SHRIVASTAVA Vs

22 November 2019
Supreme Court
35 pages
UNION OF INDIA Vs ANKIT ASHOK JALAN

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-001746-001746 / 2019
Diary number: 27725 / 2019
Advocates: B. KRISHNA PRASAD Vs

22 November 2019
Supreme Court
29 pages
GENPACT INDIA PRIVATE LIMITED Vs DEPUTY COMMISSIONER OF INCOME TAX

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-008945-008945 / 2019
Diary number: 30834 / 2019
Advocates: E. C. AGRAWALA Vs

21 November 2019
Supreme Court
15 pages
N. MOHAN Vs R. MADHU

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-008898-008898 / 2019
Diary number: 27842 / 2018
Advocates: S. MAHENDRAN Vs

20 November 2019
Supreme Court
9 pages
CHAITU LAL Vs STATE OF UTTARAKHAND

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE R. SUBHASH REDDY, HON'BLE MR. JUSTICE B.R. GAVAI
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-002127-002127 / 2009
Diary number: 18852 / 2009
Advocates: AJIT SINGH PUNDIR Vs JATINDER KUMAR BHATIA

20 November 2019
Supreme Court
17 pages
REKHA MURARKA Vs THE STATE OF WEST BENGAL

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE KRISHNA MURARI
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-001727-001727 / 2019
Diary number: 30637 / 2019
Advocates: Nitish Massey Vs

19 November 2019
Supreme Court
20 pages
BAIDYANATH YADAV Vs ADITYA NARAYAN ROY

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE KRISHNA MURARI
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-008847-008847 / 2019
Diary number: 17414 / 2018
Advocates: SOMESH CHANDRA JHA Vs

19 November 2019
Supreme Court
32 pages
K. MEGHACHANDRA SINGH Vs NINGAM SIRO

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE MR. JUSTICE HRISHIKESH ROY
Case number: C.A. No.-008833-008835 / 2019
Diary number: 22662 / 2019
Advocates: KUMAR MIHIR Vs

19 November 2019
Supreme Court
13 pages
NARESH Vs HEMANT

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-008859-008859 / 2019
Diary number: 23407 / 2018
Advocates: SANJAY KUMAR VISEN Vs

19 November 2019
Supreme Court
8 pages
KAMLESH Vs SHRIRAM GENERAL INSURANCE COMPANY LTD

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-008796-008796 / 2019
Diary number: 27403 / 2019
Advocates: AJAY KUMAR Vs

19 November 2019
Supreme Court
43 pages
ASHOK KUMAR KALRA Vs WING CDR SURENDRA AGNIHOTRI

Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: SLP(C) No.-023599 / 2018
Diary number: 27958 / 2018
Advocates: SARVAM RITAM KHARE Vs

19 November 2019
Supreme Court
9 pages
CENTRAL BUREAU OF INVESTIGATION Vs RAMENDU CHATTOPADHYAY

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE KRISHNA MURARI
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-001711-001711 / 2019
Diary number: 44556 / 2018
Advocates: ARVIND KUMAR SHARMA Vs

19 November 2019
Supreme Court
13 pages
THE STATE OF MADHYA PRADESH Vs KILLU @ KAILASH

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: Crl.A. No.-001709-001710 / 2019
Diary number: 47520 / 2018
Advocates: RAHUL KAUSHIK Vs

18 November 2019
Supreme Court
13 pages
ANAND RAO KORADA RESOLUTION PROFESSIONAL Vs M/S VARSHA FABRICS (P) LTD.

Bench: HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MS. JUSTICE INDU MALHOTRA
Case number: C.A. No.-008800-008801 / 2019
Diary number: 33047 / 2019
Advocates: BIJOY KUMAR JAIN Vs