Showing 4621 - 4635 of 41947 judgements
12 August 2016
Supreme Court
2 pages
NARAYANA PILLAI RAMANPILLAI Vs SIVASANAKARA PILLAI(DEAD) THR.LRS .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008008-008008 / 2016
Diary number: 2394 / 2012
Advocates: M. P. VINOD Vs A. VENAYAGAM BALAN

12 August 2016
Supreme Court
15 pages
B.H. KHAWAS Vs UNION OF INDIA .

Bench: ADARSH KUMAR GOEL,A.M. KHANWILKAR
Case number: C.A. No.-009182-009182 / 2012
Diary number: 12944 / 2012
Advocates: RAJESH PRASAD SINGH Vs

12 August 2016
Supreme Court
17 pages
Y.NAJITHAMOL Vs SOUMYA S.D..

Bench: V. GOPALA GOWDA,R. BANUMATHI
Case number: C.A. No.-000090-000090 / 2015
Diary number: 35065 / 2012
Advocates: C. K. SASI Vs A. VENAYAGAM BALAN

12 August 2016
Supreme Court
19 pages
ANITA THAKUR & ORS. Vs GOVT.OF J & K & ORS.

Bench: A.K. SIKRI,R.K. AGRAWAL
Case number: Writ Petition (crl.) 118 of 2007

11 August 2016
Supreme Court
6 pages
M/S RAYALA CORP. PVT LTD Vs ASSISTANT COMMISSIONER OF INCOME TAX,CHE

Bench: ANIL R. DAVE,L. NAGESWARA RAO
Case number: C.A. No.-006437-006437 / 2016
Diary number: 9397 / 2014
Advocates: RADHA RANGASWAMY Vs

11 August 2016
Supreme Court
27 pages
SMT. B. NARASAMMA Vs DY.COMMR.COMMERCIAL TAXES KARNATAKA &ANR

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-004149-004149 / 2007
Diary number: 21119 / 2005
Advocates: MITTER & MITTER CO. Vs V. N. RAGHUPATHY

10 August 2016
Supreme Court
27 pages
MUNICIPAL CORP OF DELHI Vs NORTH DELHI POWER LTD. [NOW - TATA POWER DELHI DISTRIBUTION LTD.]

Bench: HON'BLE MR. JUSTICE ANIL R. DAVE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-005653-005653 / 2014
Diary number: 8394 / 2014
Advocates: PRAVEEN SWARUP Vs

10 August 2016
Supreme Court
26 pages
STATE OF UTTARAKHAND Vs RAJIV BERRY .

Bench: RANJAN GOGOI,PRAFULLA C. PANT
Case number: C.A. No.-006900-006900 / 2009
Diary number: 10781 / 2007
Advocates: RACHANA SRIVASTAVA Vs

09 August 2016
Supreme Court
51 pages
GUJARAT URJA VIKAS NIGAM LTD. Vs ESSAR POWER LIMITED

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-003454-003455 / 2010
Diary number: 11478 / 2010
Advocates: HEMANTIKA WAHI Vs E. C. AGRAWALA

09 August 2016
Supreme Court
10 pages
AMBIKA SAVAARIA Vs SANJAY SHARMA .

Bench: C. NAGAPPAN,UDAY UMESH LALIT
Case number: C.A. No.-007360-007360 / 2016
Diary number: 2452 / 2011
Advocates: KAMAL MOHAN GUPTA Vs P. PARMESWARAN

09 August 2016
Supreme Court
23 pages
M/S HCL INFOSYSTEM LTD Vs CENTRAL BUREAU OF INVESTIGATION

Bench: V. GOPALA GOWDA,ADARSH KUMAR GOEL
Case number: Crl.A. No.-000751-000751 / 2016
Diary number: 16404 / 2015
Advocates: P. V. DINESH Vs

09 August 2016
Supreme Court
19 pages
SISH RAM Vs RAGHBIR

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: SLP(C) No.-002238-002238 / 2015
Diary number: 38960 / 2014
Advocates: GHAN SHYAM VASISHT Vs

09 August 2016
Supreme Court
18 pages
VIJAY KUMAR MISHRA Vs HIGH COURT OF JUDICATURE AT PATNA TO AND ORS

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-007358-007358 / 2016
Diary number: 22073 / 2016
Advocates: RANJAN KUMAR Vs

08 August 2016
Supreme Court
9 pages
NARAYANAPPA (D) BY LRS. Vs B.S. RAMASWAMY (D) BY LRS. .

Bench: MADAN B. LOKUR,R.K. AGRAWAL
Case number: C.A. No.-007343-007343 / 2016
Diary number: 7696 / 2013
Advocates: RAJEEV SINGH Vs

08 August 2016
Supreme Court
29 pages
ARVIND KUMAR Vs STATE OF U.P.& ORS.

Bench: DIPAK MISRA,ROHINTON FALI NARIMAN
Case number: C.A. No.-007165-007165 / 2016
Diary number: 25411 / 2007
Advocates: BIMAL ROY JAD Vs ADARSH UPADHYAY