Showing 4606 - 4620 of 41947 judgements
17 August 2016
Supreme Court
51 pages
VIMAL KISHOR SHAH Vs JAYESH DINESH SHAH .

Bench: HON'BLE MR. JUSTICE J. CHELAMESWAR, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE J. CHELAMESWAR
Case number: C.A. No.-008164-008164 / 2016
Diary number: 10322 / 2013
Advocates: JAY SAVLA Vs GAURAV AGRAWAL

17 August 2016
Supreme Court
2 pages
AKTA JUNEJA Vs SANJEEV KUMAR JUNEJA

Bench: KURIAN JOSEPH,SHIVA KIRTI SINGH
Case number: T.P.(C) No.-001172-001172 / 2015
Diary number: 24640 / 2015
Advocates: PROMILA Vs

17 August 2016
Supreme Court
2 pages
DAMAYANTI HEMANT MATANI Vs DR. VIREN BHAGWANDAS ASHER

Bench: KURIAN JOSEPH,SHIVA KIRTI SINGH
Case number: C.A. No.-008175-008175 / 2016
Diary number: 25715 / 2016
Advocates: JAY SAVLA Vs

17 August 2016
Supreme Court
31 pages
BRIJ LAL Vs STATE OF RAJASTHAN

Bench: JAGDISH SINGH KHEHAR,ARUN MISHRA
Case number: Crl.A. No.-000991-000991 / 2010
Diary number: 38547 / 2009
Advocates: M. QAMARUDDIN Vs MILIND KUMAR

17 August 2016
Supreme Court
52 pages
VIMAL KISHOR SHAH Vs JAYESH DINESH SHAH .

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-008164-008164 / 2016
Diary number: 10322 / 2013
Advocates: JAY SAVLA Vs GAURAV AGRAWAL

17 August 2016
Supreme Court
2 pages
O.P.VERMA Vs SHAHMAL .

Bench: KURIAN JOSEPH,SHIVA KIRTI SINGH
Case number: C.A. No.-008176-008176 / 2016
Diary number: 7202 / 2012
Advocates: SHEKHAR KUMAR Vs MONIKA GUSAIN

16 August 2016
Supreme Court
2 pages
DHARAM SINGH Vs PUNJAB STATE ELECTRICITY BOARD

Bench: KURIAN JOSEPH,SHIVA KIRTI SINGH
Case number: C.A. No.-008161-008161 / 2016
Diary number: 36396 / 2014
Advocates: ANIS AHMED KHAN Vs

16 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs VEEN MAHAJAN .

Bench: KURIAN JOSEPH,SHIVA KIRTI SINGH
Case number: C.A. No.-008147-008147 / 2016
Diary number: 17905 / 2015
Advocates: SAHARYA & CO. Vs

16 August 2016
Supreme Court
15 pages
VIRENDER KHULLAR Vs AMERICAN CONSOLIDATION SERVICES LD.

Bench: R.K. AGRAWAL,PRAFULLA C. PANT
Case number: C.A. No.-004861-004861 / 2012
Diary number: 15082 / 2012
Advocates: ARTI SINGH Vs

16 August 2016
Supreme Court
55 pages
STATE OF U.P Vs DR. DINESH SINGH CHAUHAN

Bench: T.S. THAKUR,A.M. KHANWILKAR,D.Y. CHANDRACHUD
Case number: C.A. No.-008047-008047 / 2016
Diary number: 16295 / 2016
Advocates: ABHISTH KUMAR Vs

16 August 2016
Supreme Court
8 pages
BABURAO Vs POKHARDAS(D) TR.LRS.

Bench: T.S. THAKUR,A.M. KHANWILKAR,D.Y. CHANDRACHUD
Case number: C.A. No.-002606-002606 / 2013
Diary number: 19336 / 2012
Advocates: SHIRISH K. DESHPANDE Vs

16 August 2016
Supreme Court
14 pages
ARVIND KUMAR SHARMA Vs UNION OF INDIA .

Bench: T.S. THAKUR,A.M. KHANWILKAR,D.Y. CHANDRACHUD
Case number: W.P.(C) No.-000462-000462 / 2007
Diary number: 22946 / 2007
Advocates: PETITIONER-IN-PERSON Vs MILIND KUMAR

16 August 2016
Supreme Court
1 pages
DELHI DEVELOPMENT AUTHORITY Vs ARCHANA KHANNA .

Bench: KURIAN JOSEPH,SHIVA KIRTI SINGH
Case number: C.A. No.-008154-008154 / 2016
Diary number: 21497 / 2016
Advocates: SAHARYA & CO. Vs

16 August 2016
Supreme Court
2 pages
MUKESH NAYYAR (NAIYAR) Vs MADHU NAYYAR (NAIYAR) .

Bench: KURIAN JOSEPH,SHIVA KIRTI SINGH
Case number: C.A. No.-005123-005123 / 2009
Diary number: 12694 / 2008
Advocates: S. K. BHATTACHARYA Vs RUCHI KOHLI

12 August 2016
Supreme Court
11 pages
KALA @ CHANDRAKALA Vs STATE TR.INSP.OF POLICE

Bench: JAGDISH SINGH KHEHAR,ARUN MISHRA
Case number: Crl.A. No.-001791-001791 / 2010
Diary number: 28561 / 2009
Advocates: SUNIL FERNANDES Vs M. YOGESH KANNA