Showing 4591 - 4605 of 41947 judgements
29 August 2016
Supreme Court
8 pages
STATE OF H.P. Vs KANHEYA

Bench: DIPAK MISRA,UDAY UMESH LALIT
Case number: SLP(C) No.-008003-008003 / 2001
Diary number: 20145 / 1999

29 August 2016
Supreme Court
2 pages
AMANDEEP GOYAL Vs YOGESH RANI

Bench: ANIL R. DAVE,L. NAGESWARA RAO
Case number: C.A. No.-008380-008380 / 2016
Diary number: 15743 / 2015
Advocates: B. RAMANA MURTHY Vs

29 August 2016
Supreme Court
2 pages
ALLAHABAD DEVT.AUTH. Vs M/S THE GENERAL FIBRE DEALERS

Bench: ANIL R. DAVE,L. NAGESWARA RAO
Case number: C.A. No.-008381-008381 / 2016
Diary number: 23291 / 2010
Advocates: RAKESH UTTAMCHANDRA UPADHYAY Vs GOPAL PRASAD

29 August 2016
Supreme Court
2 pages
LAXMI BAI Vs T. JAGIDSH .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008387-008387 / 2016
Diary number: 4499 / 2015
Advocates: VARINDER KUMAR SHARMA Vs

29 August 2016
Supreme Court
41 pages
COMMNR.,CENTRAL EXCISE, MADRAS Vs M/S. ADISON & CO. LTD.

Bench: ANIL R. DAVE,AMITAVA ROY,L. NAGESWARA RAO
Case number: C.A. No.-007906-007906 / 2002
Diary number: 7515 / 2002
Advocates: B. KRISHNA PRASAD Vs V. N. RAGHUPATHY

26 August 2016
Supreme Court
8 pages
VIVEK SINGH Vs STATE OF U.P

Bench: S.A. BOBDE,ASHOK BHUSHAN
Case number: C.A. No.-010381-010381 / 2014
Diary number: 21503 / 2013
Advocates: RAJIV TYAGI Vs

26 August 2016
Supreme Court
2 pages
M/S TRANSMISSION CORPORATION OF TELANGANA LTD Vs M/S GANAPATI SUGAR INDUSTRIES LTD

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-005880-005880 / 2016
Diary number: 8342 / 2016
Advocates: GUNTUR PRABHAKAR Vs

26 August 2016
Supreme Court
56 pages
SHRI BRAJENDRA SINGH YAMBEM Vs UNION OF INDIA

Bench: ANIL R. DAVE,V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-008323-008323 / 2016
Diary number: 27513 / 2013
Advocates: MOMOTA DEVI OINAM Vs

26 August 2016
Supreme Court
22 pages
JAMSHED ANSARI Vs HIGH COURT OF JUDICATURE AT ALLAHABAD .

Bench: A.K. SIKRI,N.V. RAMANA
Case number: C.A. No.-006120-006120 / 2016
Diary number: 21557 / 2015
Advocates: PETITIONER-IN-PERSON Vs

24 August 2016
Supreme Court
44 pages
STATE OF HARYANA Vs RAM MEHAR AND OTHERS ETC ETC

Bench: DIPAK MISRA,UDAY UMESH LALIT
Case number: Crl.A. No.-000805-000806 / 2016
Diary number: 13607 / 2016
Advocates: MONIKA GUSAIN Vs

24 August 2016
Supreme Court
9 pages
DELHI AGRICULTURAL MARKETING BOARD Vs HAKUMAT RAI

Bench: V. GOPALA GOWDA,ADARSH KUMAR GOEL
Case number: C.A. No.-008267-008267 / 2016
Diary number: 9310 / 2016
Advocates: MONIKA GUSAIN Vs

23 August 2016
Supreme Court
3 pages
KUMAR ALUMINIUM LTD Vs ASSET RECONSTRUCTION COMPANY INDIA LTD

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008258-008258 / 2016
Diary number: 38425 / 2014
Advocates: ASHISH RANA Vs

22 August 2016
Supreme Court
13 pages
M/S.I.P.& INVESTMENT CORPN.OF ORISSA LTD Vs NEW INDIA ASSURANCE CO. LTD.

Bench: ANIL R. DAVE,L. NAGESWARA RAO
Case number: C.A. No.-001130-001130 / 2007
Diary number: 1826 / 2006
Advocates: RAJ KUMAR MEHTA Vs MANJEET CHAWLA

22 August 2016
Supreme Court
3 pages
VISHNU KUMAR SIKARAVAR Vs ANIL KUMAR GARG .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008224-008224 / 2016
Diary number: 18630 / 2016
Advocates: S. S. NEHRA Vs

22 August 2016
Supreme Court
8 pages
M.S.KAZI Vs MUSLIM EDUCATION SOCIETY .

Bench: T.S. THAKUR,A.M. KHANWILKAR,D.Y. CHANDRACHUD
Case number: C.A. No.-011976-011977 / 2014
Diary number: 15086 / 2014
Advocates: EJAZ MAQBOOL Vs