Showing 4576 - 4590 of 41947 judgements
31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs SUSHIL KUMAR GUPTA .

Bench: KURIAN JOSEPH,C. NAGAPPAN
Case number: C.A. No.-008580-008580 / 2016
Diary number: 7938 / 2015
Advocates: ASHWANI KUMAR Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs SATTAR MOHD .

Bench: KURIAN JOSEPH,C. NAGAPPAN
Case number: C.A. No.-008581-008581 / 2016
Diary number: 31655 / 2015
Advocates: SAHARYA & CO. Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs ATTAR SINGH .

Bench: KURIAN JOSEPH,C. NAGAPPAN
Case number: C.A. No.-008679-008679 / 2016
Diary number: 19227 / 2016
Advocates: SAHARYA & CO. Vs

31 August 2016
Supreme Court
2 pages
DDA Vs SUKHBIR SINGH

Bench: KURIAN JOSEPH,C. NAGAPPAN
Case number: C.A. No.-008680-008680 / 2016
Diary number: 7195 / 2016
Advocates: GARIMA PRASHAD Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs SANTOSH SHARMA

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008540-008540 / 2016
Diary number: 26868 / 2015
Advocates: BINU TAMTA Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs GAURAV SAHNI .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008541-008541 / 2016
Diary number: 25938 / 2015
Advocates: BINU TAMTA Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs ANIL GIANCHANDANI .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008537-008537 / 2016
Diary number: 25936 / 2015
Advocates: BINU TAMTA Vs

31 August 2016
Supreme Court
2 pages
DDA Vs RAINY DHALL .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008538-008538 / 2016
Diary number: 26869 / 2015
Advocates: BINU TAMTA Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs VIJAY DHALL .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008539-008539 / 2016
Diary number: 26867 / 2015
Advocates: BINU TAMTA Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs JIT SINGH .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008542-008542 / 2016
Diary number: 25937 / 2015
Advocates: BINU TAMTA Vs

30 August 2016
Supreme Court
12 pages
ASHIQ HUSSAIN FAKTOO Vs UNION OF INDIA & ORS.

Bench: RANJAN GOGOI,PRAFULLA C. PANT,A.M. KHANWILKAR
Case number: Writ Petition (crl.) 46 of 2008

29 August 2016
Supreme Court
2 pages
BHARAT ELECTRONICS WORKERS UNION Vs BHARAT ELECTRONICS LTD. .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008389-008389 / 2016
Diary number: 26153 / 2016
Advocates: P. N. PURI Vs

29 August 2016
Supreme Court
8 pages
BHARWAD NAVGHANBHAJ JAKSHIBHAI Vs STATE OF GUJARAT

Bench: DIPAK MISRA,UDAY UMESH LALIT
Case number: Crl.A. No.-000783-000784 / 2016
Diary number: 12234 / 2016
Advocates: RAMESHWAR PRASAD GOYAL Vs

29 August 2016
Supreme Court
19 pages
M/S PARK STREET PROPERTIES (PVT) LTD Vs DIPAK KUMAR SINGH

Bench: V. GOPALA GOWDA,ADARSH KUMAR GOEL
Case number: C.A. No.-008361-008361 / 2016
Diary number: 26733 / 2014
Advocates: PARTHA SIL Vs

29 August 2016
Supreme Court
34 pages
M.P.STATE ROAD TRANSPORT CORP. Vs MANOJ KUMAR

Bench: A.K. SIKRI,R.K. AGRAWAL
Case number: C.A. No.-004437-004437 / 2009
Diary number: 28909 / 2007
Advocates: J S WAD AND CO Vs B. S. BANTHIA