Showing 4531 - 4545 of 41947 judgements
31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs RAMESH MALIK .

Bench: KURIAN JOSEPH,C. NAGAPPAN
Case number: C.A. No.-008635-008635 / 2016
Diary number: 38147 / 2015
Advocates: SAHARYA & CO. Vs

31 August 2016
Supreme Court
2 pages
LAND & BUILDING DEPARTMENT THR. SECRETARY Vs GIRIRAJ SINGH .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008547-008547 / 2016
Diary number: 18502 / 2015
Advocates: SAHARYA & CO. Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs KAMLA BHAGWANDAS MANGLANI .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008569-008569 / 2016
Diary number: 30737 / 2015
Advocates: BINU TAMTA Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs DHARAMPAL .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008570-008570 / 2016
Diary number: 27206 / 2015
Advocates: GARIMA PRASHAD Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs PREM SHARMA .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008571-008571 / 2016
Diary number: 29292 / 2015
Advocates: SAHARYA & CO. Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs DHARAM KAUR .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008572-008572 / 2016
Diary number: 28738 / 2015
Advocates: SAHARYA & CO. Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs ANIL GUPTA

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008568-008568 / 2016
Diary number: 29600 / 2015
Advocates: SAHARYA & CO. Vs

31 August 2016
Supreme Court
6 pages
DIRECTOR, DEPARTMENT OF ARCHAEOLOGY AND MUSEUMS, JAIPUR . Vs ASHISH GAUTAM .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-004070-004070 / 2016
Diary number: 8477 / 2016
Advocates: MILIND KUMAR Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs SUSHIL KUMAR JAIN

Bench: KURIAN JOSEPH,C. NAGAPPAN
Case number: C.A. No.-008622-008622 / 2016
Diary number: 38149 / 2015
Advocates: SAHARYA & CO. Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs RAJESH KHANNA

Bench: KURIAN JOSEPH,C. NAGAPPAN
Case number: C.A. No.-008634-008634 / 2016
Diary number: 36686 / 2015
Advocates: SAHARYA & CO. Vs

31 August 2016
Supreme Court
107 pages
M/S SHANTI CONDUCTORS(P) LTD. Vs ASSAM STATE ELECTRICITY BOARD & ORS.

Bench: V. GOPALA GOWDA,ARUN MISHRA
Case number: C.A. No.-008442-008443 / 2016
Diary number: 1894 / 2013
Advocates: DEVASHISH BHARUKA Vs DUSHYANT PARASHAR

31 August 2016
Supreme Court
18 pages
STATE OF KERALA Vs P.RAGHAVAN NAIR

Bench: JAGDISH SINGH KHEHAR,ARUN MISHRA
Case number: SLP(C) No.-001660-001660 / 2000
Diary number: 20170 / 1999
Advocates: G. PRAKASH Vs

31 August 2016
Supreme Court
18 pages
KADMANIAN @ MANIKANDAN Vs STATE TR.INSP.OF POLICE

Bench: JAGDISH SINGH KHEHAR,ARUN MISHRA
Case number: Crl.A. No.-002341-002341 / 2010
Diary number: 34050 / 2010
Advocates: SUNIL FERNANDES Vs B. BALAJI

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs M/S. USHA DIE CASTING PVT. LTD. .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008502-008502 / 2016
Diary number: 16791 / 2015
Advocates: ASHWANI KUMAR Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs PRAVEEN JAIN .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008503-008503 / 2016
Diary number: 17230 / 2015
Advocates: ASHWANI KUMAR Vs