Judgements

Showing 436 - 450 of 41947 judgements
28 November 2019
Supreme Court
19 pages
M/S DEEP INDUSTRIES LTD. Vs OIL AND NATURAL GAS CORPORATION LTD.

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE ANIRUDDHA BOSE, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-009106-009106 / 2019
Diary number: 30220 / 2018
Advocates: E. C. AGRAWALA Vs

27 November 2019
Supreme Court
24 pages
VINOD KUMAR GARG Vs STATE (GOVT. OF NATIONAL CAPI.T. OF DELH

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE SANJIV KHANNA, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE SANJIV KHANNA
Case number: Crl.A. No.-001781-001781 / 2009
Diary number: 1256 / 2009
Advocates: PAREKH & CO. Vs ANIL KATIYAR

27 November 2019
Supreme Court
11 pages
CENTURY RAYON LIMITED Vs IVP LIMITED

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE SANJIV KHANNA, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE SANJIV KHANNA
Case number: C.A. No.-009063-009063 / 2019
Diary number: 4719 / 2019
Advocates: E. C. AGRAWALA Vs

27 November 2019
Supreme Court
15 pages
M/S. UTTARAKHAND PURV SAINIK KALYAN NIGAM LIMITED(UPNL) Vs NORTHERN COAL FIELD LIMITED

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: SLP(C) No.-011476 / 2018
Diary number: 12434 / 2018
Advocates: Gaichangpou Gangmei Vs

27 November 2019
Supreme Court
20 pages
UNION OF INDIA Vs P.S.GILL

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: Crl.A. No.-000404-000404 / 2013
Diary number: 26169 / 2012
Advocates: MUKESH KUMAR MARORIA Vs

27 November 2019
Supreme Court
95 pages
HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE ANIRUDDHA BOSE, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: W.P.(C) No.-001074 / 2019
Diary number: 29540 / 2019
Advocates: E. C. AGRAWALA Vs

26 November 2019
Supreme Court
27 pages
GURJIT SINGH Vs THE STATE OF PUNJAB

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE R. SUBHASH REDDY, HON'BLE MR. JUSTICE B.R. GAVAI
Judgment by: HON'BLE MR. JUSTICE B.R. GAVAI
Case number: Crl.A. No.-001492-001493 / 2010
Diary number: 10032 / 2009
Advocates: YASH PAL DHINGRA Vs

26 November 2019
Supreme Court
32 pages
V. RAJARAM Vs STATE REPRESENTED BY THE INSPECTOR OF POLICE CBI/SCB

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001765-001766 / 2019
Diary number: 12795 / 2019
Advocates: ANKUR PRAKASH Vs

26 November 2019
Supreme Court
1 pages
KARNATAKA STATE POLLUTION CONTROL BOARD Vs B. HEERA NAIK

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-001734-001736 / 2019
Diary number: 23247 / 2017
Advocates: PURUSHOTTAM SHARMA TRIPATHI Vs

26 November 2019
Supreme Court
37 pages
PERKINS EASTMAN ARCHITECTS DPC Vs HSCC (INDIA) LIMITED

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: ARBIT.CASE(C) No.-000032 / 2019
Diary number: 27558 / 2019
Advocates: PRANAYA GOYAL Vs SAURABH MISHRA

26 November 2019
Supreme Court
1 pages
NARSINGH PAL Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: Crl.A. No.-000510-000510 / 2017
Diary number: 33033 / 2016
Advocates: VARINDER KUMAR SHARMA Vs

26 November 2019
Supreme Court
19 pages
SHIV SENA Vs UNION OF INDIA

Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: W.P.(C) No.-001393 / 2019
Diary number: 42104 / 2019
Advocates: SUNIL FERNANDES Vs DEBASIS MISRA

25 November 2019
Supreme Court
14 pages
JITENDRA SINGH Vs MINISTRY OF ENVIRONMENT

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE SURYA KANT
Case number: C.A. No.-005109 / 2019
Diary number: 20827 / 2019
Advocates: AVIJIT ROY Vs

25 November 2019
Supreme Court
39 pages
KAPILABEN Vs ASHOK KUMAR JAYANTILAL SHETH THROUGH POA GOPALBHAI MADHUSUDAN PATEL

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-010683-010686 / 2014
Diary number: 30654 / 2014
Advocates: GAURAV AGRAWAL Vs

25 November 2019
Supreme Court
17 pages
KAUSHALIYA Vs JODHA RAM

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: CONMT.PET.(C) No.-001868 / 2018
Diary number: 31345 / 2018
Advocates: PRABODH KUMAR Vs