Showing 4456 - 4470 of 41947 judgements
31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs PRITAM SINGH @ PRITAM .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008519-008519 / 2016
Diary number: 20387 / 2015
Advocates: BINU TAMTA Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs OM APARTMENTS PVT. LTD. .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008544-008544 / 2016
Diary number: 21505 / 2015
Advocates: SAHARYA & CO. Vs

31 August 2016
Supreme Court
2 pages
BRIG. N.K. MEHTA VSM (NOW LT. GENERAL ) Vs MAJ GEN R. S. RATHORE

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-003935-003935 / 2016
Diary number: 8520 / 2016
Advocates: T. V. S. RAGHAVENDRA SREYAS Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs M/S. RUNWEELL (INDIA) PVT. LTD. .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008545-008545 / 2016
Diary number: 21496 / 2015
Advocates: SAHARYA & CO. Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs MOHD. YAHYA .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008521-008521 / 2016
Diary number: 17720 / 2015
Advocates: SAHARYA & CO. Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs INDERJEET .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008546-008546 / 2016
Diary number: 26846 / 2015
Advocates: ABHINAV MUKERJI Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs AMIN KHAN .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008522-008522 / 2016
Diary number: 18162 / 2015
Advocates: SAHARYA & CO. Vs

31 August 2016
Supreme Court
204 pages
KEDAR NATH YADAV Vs STATE OF WEST BENGAL .

Bench: V. GOPALA GOWDA,ARUN MISHRA
Case number: C.A. No.-008438-008438 / 2016
Diary number: 5152 / 2008
Advocates: SARLA CHANDRA Vs SUNIL KUMAR VERMA

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs ALKA SAHNI

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008523-008523 / 2016
Diary number: 21467 / 2015
Advocates: SAHARYA & CO. Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs RAJINDER PRASAD .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008506-008506 / 2016
Diary number: 15775 / 2015
Advocates: BINU TAMTA Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs DINESH KUMAR HIMATSINGKA .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008524-008524 / 2016
Diary number: 21378 / 2015
Advocates: SAHARYA & CO. Vs

31 August 2016
Supreme Court
2 pages
INDIAN OLYMPIC ASSOCIATION Vs INDIAN TRIATHLON FEDERATION .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: SLP(C) No.-000839-000839 / 2000
Diary number: 20248 / 1999
Advocates: Vs BINU TAMTA

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs GYANWATI .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008525-008525 / 2016
Diary number: 17717 / 2015
Advocates: SAHARYA & CO. Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs AMARJEET REWARI .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008507-008507 / 2016
Diary number: 15778 / 2015
Advocates: BINU TAMTA Vs

31 August 2016
Supreme Court
40 pages
BABITA LILA Vs UNION OF INDIA

Bench: PINAKI CHANDRA GHOSE,AMITAVA ROY
Case number: Crl.A. No.-000824-000824 / 2016
Diary number: 5706 / 2012
Advocates: SANGEETA KUMAR Vs ANIL KATIYAR