Showing 4411 - 4425 of 41947 judgements
31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs RAVI DUTT

Bench: KURIAN JOSEPH,C. NAGAPPAN
Case number: C.A. No.-008626-008626 / 2016
Diary number: 36476 / 2015
Advocates: SAHARYA & CO. Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs NEELAM SRIVASTAVA

Bench: KURIAN JOSEPH,C. NAGAPPAN
Case number: C.A. No.-008705-008705 / 2016
Diary number: 24970 / 2016
Advocates: ASHWANI KUMAR Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs RATHI STEELS LTD.

Bench: KURIAN JOSEPH,C. NAGAPPAN
Case number: C.A. No.-008628-008628 / 2016
Diary number: 38732 / 2015
Advocates: BINU TAMTA Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs SATPAL SINGH

Bench: KURIAN JOSEPH,C. NAGAPPAN
Case number: C.A. No.-008706-008706 / 2016
Diary number: 24202 / 2016
Advocates: GARIMA PRASHAD Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs RAM PHAL .

Bench: KURIAN JOSEPH,C. NAGAPPAN
Case number: C.A. No.-008627-008627 / 2016
Diary number: 36472 / 2015
Advocates: SAHARYA & CO. Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs DEEN MOHAMMAD DEENU .

Bench: KURIAN JOSEPH,C. NAGAPPAN
Case number: C.A. No.-008707-008707 / 2016
Diary number: 25500 / 2016
Advocates: ASHWANI KUMAR Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs RAM CHANDER .

Bench: KURIAN JOSEPH,C. NAGAPPAN
Case number: C.A. No.-008629-008629 / 2016
Diary number: 37639 / 2015
Advocates: ASHWANI KUMAR Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs BATI .

Bench: KURIAN JOSEPH,C. NAGAPPAN
Case number: C.A. No.-008708-008708 / 2016
Diary number: 24203 / 2016
Advocates: GARIMA PRASHAD Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs MAN SINGH

Bench: KURIAN JOSEPH,C. NAGAPPAN
Case number: C.A. No.-008633-008633 / 2016
Diary number: 37642 / 2015
Advocates: SAHARYA & CO. Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs VIKRAM MADHOK .

Bench: KURIAN JOSEPH,C. NAGAPPAN
Case number: C.A. No.-008710-008710 / 2016
Diary number: 24969 / 2016
Advocates: ASHWANI KUMAR Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs BANWARI LAL SHARMA .

Bench: KURIAN JOSEPH,C. NAGAPPAN
Case number: C.A. No.-008630-008630 / 2016
Diary number: 37640 / 2015
Advocates: ASHWANI KUMAR Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs VIJDENDER SINGH .

Bench: KURIAN JOSEPH,C. NAGAPPAN
Case number: C.A. No.-008713-008713 / 2016
Diary number: 26234 / 2016
Advocates: ASHWANI KUMAR Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs MAHENDER SINGH .

Bench: KURIAN JOSEPH,C. NAGAPPAN
Case number: C.A. No.-008631-008631 / 2016
Diary number: 37641 / 2015
Advocates: ASHWANI KUMAR Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs FAKIR CHAND .

Bench: KURIAN JOSEPH,C. NAGAPPAN
Case number: C.A. No.-008714-008714 / 2016
Diary number: 26177 / 2016
Advocates: SAHARYA & CO. Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs GURNAM SINGH

Bench: KURIAN JOSEPH,C. NAGAPPAN
Case number: C.A. No.-008640-008640 / 2016
Diary number: 36684 / 2015
Advocates: SAHARYA & CO. Vs