Showing 4366 - 4380 of 41947 judgements
02 September 2016
Supreme Court
8 pages
STATE BANK OF TRAVANCORE Vs R.SOBHANA .

Bench: ANIL R. DAVE,L. NAGESWARA RAO
Case number: C.A. No.-008625-008625 / 2016
Diary number: 35627 / 2012
Advocates: A. V. RANGAM Vs

02 September 2016
Supreme Court
12 pages
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD. Vs KHOSMENDIR SINGH GAHUNIA .

Bench: T.S. THAKUR,A.M. KHANWILKAR,D.Y. CHANDRACHUD
Case number: C.A. No.-008747-008747 / 2016
Diary number: 22841 / 2016
Advocates: NIKILESH RAMACHANDRAN Vs

02 September 2016
Supreme Court
26 pages
HINDUSTAN LEVER LTD. Vs STATE OF KARNATAKA

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-004003-004003 / 2007
Diary number: 8586 / 2007
Advocates: MANIK KARANJAWALA Vs V. N. RAGHUPATHY

02 September 2016
Supreme Court
17 pages
MANAGEMENT OF TNSTC LTD Vs M. CHANDRASEKARAN

Bench: T.S. THAKUR,A.M. KHANWILKAR
Case number: C.A. No.-006765-006766 / 2014
Diary number: 5143 / 2014
Advocates: R. AYYAM PERUMAL Vs

02 September 2016
Supreme Court
2 pages
SAROJ MAHESHWARI Vs STATE OF HARYANA .

Bench: ANIL R. DAVE,L. NAGESWARA RAO
Case number: C.A. No.-008745-008746 / 2016
Diary number: 4363 / 2015
Advocates: ANIS AHMED KHAN Vs

01 September 2016
Supreme Court
6 pages
SAMAJ PARIVARTANA SAMUDAYA Vs STATE OF KARNATAKA .

Bench: RANJAN GOGOI,PRAFULLA C. PANT,A.M. KHANWILKAR
Case number: W.P.(C) No.-000562-000562 / 2009
Diary number: 35856 / 2009
Advocates: PRASHANT BHUSHAN Vs

01 September 2016
Supreme Court
11 pages
CARDAMOM MARKETING COPRN. Vs STATE OF KERALA .

Bench: A.K. SIKRI,S.A. BOBDE,ASHOK BHUSHAN
Case number: C.A. No.-004453-004453 / 2008
Diary number: 22159 / 2007
Advocates: V. K. SIDHARTHAN Vs R. SATHISH

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs ARVIND KUMAR SHARMA

Bench: KURIAN JOSEPH,C. NAGAPPAN
Case number: C.A. No.-008685-008685 / 2016
Diary number: 22076 / 2016
Advocates: ASHWANI KUMAR Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs KIRAN RAI .

Bench: KURIAN JOSEPH,C. NAGAPPAN
Case number: C.A. No.-008686-008686 / 2016
Diary number: 21935 / 2016
Advocates: ASHWANI KUMAR Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs ANILJIT SINGH .

Bench: KURIAN JOSEPH,C. NAGAPPAN
Case number: C.A. No.-008687-008687 / 2016
Diary number: 22075 / 2016
Advocates: ASHWANI KUMAR Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs TARLOK SINGH .

Bench: KURIAN JOSEPH,C. NAGAPPAN
Case number: C.A. No.-008689-008689 / 2016
Diary number: 21933 / 2016
Advocates: ASHWANI KUMAR Vs

31 August 2016
Supreme Court
2 pages
REV.DIV.OFFICER & LAND ACQ.OFFICER,A.P. Vs T.EDANNA .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: SLP(C) No.-003379-003379 / 2000
Diary number: 20242 / 1999
Advocates: GUNTUR PRABHAKAR Vs

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs DHRUB KUMAR GUPTA .

Bench: KURIAN JOSEPH,C. NAGAPPAN
Case number: C.A. No.-008690-008690 / 2016
Diary number: 23716 / 2016
Advocates: BINU TAMTA Vs

31 August 2016
Supreme Court
2 pages
RAMESH SINGH Vs STATE OF BIHAR

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: Crl.A. No.-000522-000522 / 2000
Diary number: 20243 / 1999
Advocates: Vs GOPAL SINGH

31 August 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs UMRAO SINGH .

Bench: KURIAN JOSEPH,C. NAGAPPAN
Case number: C.A. No.-008691-008691 / 2016
Diary number: 19213 / 2016
Advocates: GARIMA PRASHAD Vs