Showing 4351 - 4365 of 41947 judgements
14 September 2016
Supreme Court
2 pages
M/S. APJ LABORATORIES PVT.LTD. Vs UNION OF INDIA .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: W.P.(C) No.-000595-000595 / 2016
Diary number: 19501 / 2016
Advocates: SHANKAR DIVATE Vs

09 September 2016
Supreme Court
2 pages
MAHENDER SINGH Vs MANAGING DIRECTOR, HSIDC .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008862-008862 / 2016
Diary number: 1300 / 2015
Advocates: NANITA SHARMA Vs

09 September 2016
Supreme Court
43 pages
DELHI DEVELOPMENT AUTHORITY Vs SUKHBIR SINGH .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-005811-005811 / 2015
Diary number: 7888 / 2015
Advocates: BINU TAMTA Vs

09 September 2016
Supreme Court
16 pages
PANKAJ Vs STATE OF RAJASTHAN

Bench: V. GOPALA GOWDA,R.K. AGRAWAL
Case number: Crl.A. No.-002135-002135 / 2009
Diary number: 34415 / 2008
Advocates: SUDHIR NAAGAR Vs MILIND KUMAR

08 September 2016
Supreme Court
29 pages
M/S. HARISH CHANDRA & COMPANY Vs STATE OF U.P. THR. SUPERINTENDING ENG.

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-008829-008829 / 2016
Diary number: 32590 / 2007
Advocates: BRIJ BHUSHAN Vs

08 September 2016
Supreme Court
4 pages
DELHI DEVELOPMENT AUTHORITY Vs PARMAL .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008893-008893 / 2016
Diary number: 16766 / 2015
Advocates: ASHWANI KUMAR Vs

08 September 2016
Supreme Court
9 pages
GOVERNMENT OF NCT OF DELHI Vs SATISH KUMAR AGGARWAL .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008935-008935 / 2016
Diary number: 14172 / 2015
Advocates: RACHANA SRIVASTAVA Vs

07 September 2016
Supreme Court
4 pages
WARDHA POWER CO LTD Vs MAHARASHTRA ST.ELECT.DISTRN.CO.LTD.&ANR.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-005919-005919 / 2013
Diary number: 19225 / 2013
Advocates: RICHA KAPOOR Vs

07 September 2016
Supreme Court
11 pages
GIRISH RAGHUNATH MEHTA Vs INSPECTOR OF CUSTOMS

Bench: C. NAGAPPAN,ADARSH KUMAR GOEL
Case number: Crl.A. No.-001020-001021 / 2009
Diary number: 23527 / 2008
Advocates: PURUSHOTTAM SHARMA TRIPATHI Vs ASHA GOPALAN NAIR

06 September 2016
Supreme Court
21 pages
LUDOVICO SAGRADO GOVEIA Vs CIRILA ROSA MARIA PINTO .

Bench: DIPAK MISRA,ROHINTON FALI NARIMAN
Case number: C.A. No.-008756-008756 / 2016
Diary number: 16083 / 2014
Advocates: YASHRAJ SINGH DEORA Vs

06 September 2016
Supreme Court
23 pages
COMMISSIONER OF COMMERCIAL TAX U.P. Vs M/S A.R. THERMOSETS (PVT.) LTD.

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: C.A. No.-002650-002650 / 2016
Diary number: 15511 / 2013
Advocates: RAVI PRAKASH MEHROTRA Vs

06 September 2016
Supreme Court
23 pages
L. NARAYANA SWAMY Vs STATE OF KARNATAKA .

Bench: A.K. SIKRI,N.V. RAMANA
Case number: Crl.A. No.-000721-000721 / 2016
Diary number: 35303 / 2015
Advocates: D. L. CHIDANANDA Vs

06 September 2016
Supreme Court
14 pages
DHARIWAL INDUSTRIES LTD. Vs KISHORE WADHWANI .

Bench: DIPAK MISRA,ADARSH KUMAR GOEL
Case number: Crl.A. No.-000859-000859 / 2016
Diary number: 20865 / 2012
Advocates: PAREKH & CO. Vs PRIYA PURI

05 September 2016
Supreme Court
7 pages
PRABHU CHAWLA Vs STATE OF RAJASTHAN

Bench: J. CHELAMESWAR,SHIVA KIRTI SINGH,ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000842-000842 / 2016
Diary number: 13273 / 2009
Advocates: COAC Vs PRAGATI NEEKHRA

05 September 2016
Supreme Court
15 pages
LARSEN & TOUBRO LIMITED Vs ADDITIONAL DY.COMMR.OF COMMRL.TAXES &ANR

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-002956-002956 / 2007
Diary number: 19565 / 2006
Advocates: PAREKH & CO. Vs V. N. RAGHUPATHY