Showing 4336 - 4350 of 41947 judgements
16 September 2016
Supreme Court
10 pages
TATTU LODHI @ PANCHAM LODHI Vs STATE OF M.P

Bench: J. CHELAMESWAR,SHIVA KIRTI SINGH,ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000292-000293 / 2014
Diary number: 581 / 2014
Advocates: RUKHSANA CHOUDHURY Vs

16 September 2016
Supreme Court
27 pages
J.K.LAKSHMI CEMENT LTD. Vs COMMERCIAL TAX OFFICER,PALI

Bench: DIPAK MISRA,C. NAGAPPAN
Case number: C.A. No.-000102-000102 / 2010
Diary number: 18843 / 2009
Advocates: GAGRAT AND CO Vs MILIND KUMAR

16 September 2016
Supreme Court
15 pages
M/S.SHASUN CHEMICALS AND DRUGS LTD. Vs COMMISSIONER OF INCOME TAX, CHENNAI

Bench: A.K. SIKRI,N.V. RAMANA
Case number: C.A. No.-009611-009611 / 2016
Diary number: 27522 / 2011
Advocates: V. RAMASUBRAMANIAN Vs ANIL KATIYAR

16 September 2016
Supreme Court
2 pages
MADHUSRI KONAR Vs THE NEW CENTRAL BOOK AGENCY PVT LTD .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-009221-009221 / 2016
Diary number: 27576 / 2016
Advocates: K. N. RAI Vs

16 September 2016
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs CHARANJIT KAUR .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-009214-009214 / 2016
Diary number: 16027 / 2016
Advocates: GARIMA PRASHAD Vs

16 September 2016
Supreme Court
2 pages
GOVT. OF NCT OF DELHI THR SECRETARY, LAND AND BUILDING DEPARTMENT Vs KISHAN CHAND .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-009217-009217 / 2016
Diary number: 29845 / 2016
Advocates: RACHANA SRIVASTAVA Vs

15 September 2016
Supreme Court
21 pages
GOVINDASWAMY Vs STATE OF KERALA

Bench: RANJAN GOGOI,PRAFULLA C. PANT,UDAY UMESH LALIT
Case number: Crl.A. No.-001584-001585 / 2014
Diary number: 9285 / 2014
Advocates: RAHUL GUPTA Vs

15 September 2016
Supreme Court
10 pages
AFCONS INFRASTRUCTURE LTD. Vs NAGPUR METRO RAIL CORPORATION LTD.

Bench: MADAN B. LOKUR,R.K. AGRAWAL
Case number: C.A. No.-009078-009078 / 2016
Diary number: 27314 / 2016
Advocates: SATYA MITRA Vs

15 September 2016
Supreme Court
29 pages
UNION OF INDIA Vs M/S INDUSIND BANK LTD.

Bench: C. NAGAPPAN,ROHINTON FALI NARIMAN
Case number: C.A. No.-009087-009089 / 2016
Diary number: 18178 / 2011
Advocates: SHREEKANT N. TERDAL Vs PRANAB KUMAR MULLICK

15 September 2016
Supreme Court
71 pages
R. RAJASHEKAR Vs TRINITY HOUSE BUILD COOP. SOCIETY .

Bench: V. GOPALA GOWDA,ADARSH KUMAR GOEL
Case number: C.A. No.-009091-009119 / 2016
Diary number: 14761 / 2004
Advocates: RAJEEV SINGH Vs E. C. VIDYA SAGAR

15 September 2016
Supreme Court
2 pages
GLOBAL CEMENT LTD Vs DEPUTY REGISTRAR, HIGH COURT OF GUJARAT AT AHMEDABAD .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-009322-009322 / 2016
Diary number: 6109 / 2015
Advocates: SAURABH TRIVEDI Vs

15 September 2016
Supreme Court
20 pages
MANGALORE ELECTRICITY SUPPLY COMPANY LTD. Vs M/S. AMR POWER PVT. LTD.

Bench: ANIL R. DAVE,L. NAGESWARA RAO
Case number: C.A. No.-001665-001665 / 2015
Diary number: 41293 / 2014
Advocates: TUSHAR BAKSHI Vs

15 September 2016
Supreme Court
10 pages
R. MAHALAKSHMI Vs A. KANCHANA .

Bench: ANIL R. DAVE,L. NAGESWARA RAO
Case number: C.A. No.-009153-009156 / 2016
Diary number: 35744 / 2015
Advocates: PETITIONER-IN-PERSON Vs

15 September 2016
Supreme Court
10 pages
SAKHAWAT HUSSAIN KHAN Vs ALIGARH MUSLIM UNIVERSITY .

Bench: ANIL R. DAVE,L. NAGESWARA RAO
Case number: SLP(C) No.-007413-007413 / 2000
Diary number: 20216 / 1999

15 September 2016
Supreme Court
20 pages
RADHEY SHYAM Vs STATE OF U.P. & ORS.

Bench: ANIL R. DAVE,L. NAGESWARA RAO
Case number: Writ Petition (crl.) 62 of 2000