Showing 421 - 435 of 41947 judgements
03 December 2019
Supreme Court
11 pages
MEENA SHARMA Vs THE STATE OF JAMMU AND KASHMIR

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-009183-009183 / 2019
Diary number: 2287 / 2019
Advocates: Sahil Tagotra Vs M. SHOEB ALAM

02 December 2019
Supreme Court
10 pages
UNION OF INDIA Vs LT. COL. SAMEER SINGH

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-009143-009143 / 2019
Diary number: 28642 / 2018
Advocates: ARVIND KUMAR SHARMA Vs

02 December 2019
Supreme Court
7 pages
DIGAMBER Vs KACHRU DEAD THR LRS.

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-004382-004382 / 2014
Diary number: 5124 / 2005
Advocates: CHANDAN RAMAMURTHI Vs VENKATESWARA RAO ANUMOLU

29 November 2019
Supreme Court
57 pages
TRANSMISSION CORPN., A.P. LTD. Vs M/S. RAIN CALCINING LTD. .

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-004569-004569 / 2003
Diary number: 9810 / 2003
Advocates: RAKESH K. SHARMA Vs

29 November 2019
Supreme Court
17 pages
M/S. ALKEM LABORATORIES LTD. Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-001798-001798 / 2019
Diary number: 16341 / 2018
Advocates: KUNAL CHEEMA Vs

29 November 2019
Supreme Court
10 pages
JODHRAJ Vs THE STATE OF RAJASTHAN

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-001779-001779 / 2019
Diary number: 23932 / 2016
Advocates: RAMESHWAR PRASAD GOYAL Vs

29 November 2019
Supreme Court
20 pages
FOOD CORPORATION OF INDIA Vs PRATAP KUNDU

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-009127-009127 / 2019
Diary number: 29412 / 2019
Advocates: AJIT PUDUSSERY Vs

29 November 2019
Supreme Court
8 pages
UNION OF INDIA Vs RAMESH BISHNOI

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE VINEET SARAN
Case number: C.A. No.-009109-009109 / 2019
Diary number: 31973 / 2018
Advocates: B. V. BALARAM DAS Vs

29 November 2019
Supreme Court
58 pages
P. GOPALKRISHNAN @ DILEEP Vs THE STATE OF KERALA

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: Crl.A. No.-001794-001794 / 2019
Diary number: 43536 / 2018
Advocates: RANJEETA ROHATGI Vs

28 November 2019
Supreme Court
6 pages
JIT RAM NOW DECEASED THROUGH LRS Vs SATNAM SINGH

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE KRISHNA MURARI
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-009087-009087 / 2019
Diary number: 19560 / 2019
Advocates: CURA LEGAL Vs

28 November 2019
Supreme Court
23 pages
TAMILNADU RURAL DEVELOPMENT ENGINEERS AND ASSISTANT ENGINEERS ASSOCIATION Vs GOVERNMENT OF TAMILNADU AND OTHERS

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE KRISHNA MURARI
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-010029-010029 / 2017
Diary number: 20311 / 2014
Advocates: PRANAV SACHDEVA Vs

28 November 2019
Supreme Court
26 pages
ODISHA FOREST DEVELOPMENT CORPORATION LTD. Vs M/S ANUPAM TRADERS

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: C.A. No.-009083-009083 / 2019
Diary number: 24104 / 2019
Advocates: SHUBHRANSHU PADHI Vs

28 November 2019
Supreme Court
13 pages
THE ASSAM PUBLIC SERVICE COMMISSION Vs PRANJAL KUMAR SARMA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE MR. JUSTICE HRISHIKESH ROY
Case number: C.A. No.-009100-009100 / 2019
Diary number: 34677 / 2019
Advocates: RAHUL PRATAP Vs

28 November 2019
Supreme Court
21 pages
JAI PRAKASH Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001790-001791 / 2019
Diary number: 46411 / 2018
Advocates: MANOJ K. MISHRA Vs

28 November 2019
Supreme Court
8 pages
R.R. INAMDAR Vs THE STATE OF KARNATAKA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-001495-001495 / 2016
Diary number: 4327 / 2016
Advocates: S. N. BHAT Vs