Judgements

22 September 2016
Supreme Court
6 pages

VIRENDER SINGH RAWAT Vs RAKESH KUMAR GUPTA

Bench: JAGDISH SINGH KHEHAR,ARUN MISHRA
Case number: Crl.A. No.-001895-001895 / 2010
Diary number: 34395 / 2009
Advocates: J. P. DHANDA Vs MD. SHAHID ANWAR

21 September 2016
Supreme Court
16 pages

ASHOK KUMAR Vs STATE OF BIHAR .

Bench: T.S. THAKUR,A.M. KHANWILKAR,D.Y. CHANDRACHUD
Case number: C.A. No.-009092-009092 / 2012
Diary number: 788 / 2012
Advocates: AMIT PAWAN Vs GOPAL SINGH

20 September 2016
Supreme Court
8 pages

GYANI CHAND Vs STATE OF A.P.

Bench: ANIL R. DAVE,UDAY UMESH LALIT,L. NAGESWARA RAO
Case number: C.A. No.-005728-005728 / 2005
Diary number: 19783 / 2005
Advocates: SOMIRAN SHARMA Vs

20 September 2016
Supreme Court
20 pages

PRINC.SECR.,GOVT.OF KARNATAKA Vs RAGINI NARAYAN

Bench: RANJAN GOGOI,PRAFULLA C. PANT
Case number: C.A. No.-008895-008895 / 2012
Diary number: 20818 / 2010
Advocates: V. N. RAGHUPATHY Vs AP & J CHAMBERS

20 September 2016
Supreme Court
29 pages

INTERNATIONAL CONFEDERATION OF SOCIETIES Vs ADITYA PANDEY .

Bench: RANJAN GOGOI,PRAFULLA C. PANT
Case number: C.A. No.-009412-009413 / 2016
Diary number: 33843 / 2012
Advocates: PARIJAT SINHA Vs

20 September 2016
Supreme Court
2 pages

DELHI DEVELOPMENT AUTHORITY Vs GREEN FINANCE PVT. LTD. .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-009422-009422 / 2016
Diary number: 37449 / 2015
Advocates: SAHARYA & CO. Vs

20 September 2016
Supreme Court
2 pages

LAND & BUILDING DEPARTMENT, THROUGH SECRETARY, GOVT. OF NCT OF DELHI Vs M/S GREEN FINANCE PVT. LTD. .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-009424-009424 / 2016
Diary number: 42911 / 2015
Advocates: RACHANA SRIVASTAVA Vs

19 September 2016
Supreme Court
2 pages

MD. HARUN RASHID Vs UNION OF INDIA .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-009338-009338 / 2016
Diary number: 26092 / 2016
Advocates: HITENDRA NATH RATH Vs

19 September 2016
Supreme Court
2 pages

RAVI PRAKASH SHARMA Vs STATE OF U.P..

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-009337-009337 / 2016
Diary number: 11645 / 2012
Advocates: V. MAHESHWARI & CO. Vs ARDHENDUMAULI KUMAR PRASAD

19 September 2016
Supreme Court
2 pages

DELHI DEVELOPMENT AUTHORITY Vs NIRMAL KANTA KOHLI

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-009336-009336 / 2016
Diary number: 6507 / 2016
Advocates: GARIMA PRASHAD Vs

19 September 2016
Supreme Court
44 pages

SYSCON CONSULTANTS P.LTD. Vs M/S PRIMELLA SANITARY PROD.P.LTD.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-002910-002910 / 2013
Diary number: 33965 / 2010
Advocates: MOHD. IRSHAD HANIF Vs BALAJI SRINIVASAN

19 September 2016
Supreme Court
12 pages

SAMPELLY SATYANARAYAN RAO Vs INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LIMITED

Bench: DIPAK MISRA,ADARSH KUMAR GOEL
Case number: Crl.A. No.-000867-000867 / 2016
Diary number: 22050 / 2014
Advocates: LAKSHMI RAMAN SINGH Vs

19 September 2016
Supreme Court
17 pages

RAMINDER SINGH Vs STATE OF PUNJAB

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-002127-002127 / 2009
Diary number: 34785 / 2008
Advocates: ABHISHEK ATREY Vs AJAY PAL

16 September 2016
Supreme Court
14 pages

SANDHYA RANI DEBBARMA Vs THE NATIONAL INSURANCE CO. LTD

Bench: V. GOPALA GOWDA,ADARSH KUMAR GOEL
Case number: C.A. No.-009194-009194 / 2016
Diary number: 38916 / 2013
Advocates: BIJAN KUMAR GHOSH Vs

16 September 2016
Supreme Court
27 pages

S.B.I Vs NEELAM NAG

Bench: T.S. THAKUR,A.M. KHANWILKAR
Case number: C.A. No.-004715-004715 / 2011
Diary number: 30751 / 2010
Advocates: SANJAY KAPUR Vs