Judgements

26 September 2016
Supreme Court
19 pages

JAGDISH NARAIN SHUKLA Vs STATE OF UP

Bench: T.S. THAKUR,A.M. KHANWILKAR
Case number: C.A. No.-009442-009442 / 2016
Diary number: 24152 / 2013
Advocates: M. C. DHINGRA Vs

23 September 2016
Supreme Court
2 pages

DELHI DEVELOPMENT AUTHORITY Vs KRAM SINGH @ BIKRAM SINGH @ JAGDISH .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-009678-009678 / 2016
Diary number: 19054 / 2016
Advocates: SAHARYA & CO. Vs

23 September 2016
Supreme Court
27 pages

RELIANCE GENERAL INSURANCE COMP. LTD. Vs SHASHI SHARMA .

Bench: RANJAN GOGOI,PRAFULLA C. PANT,A.M. KHANWILKAR
Case number: C.A. No.-009654-009654 / 2016
Diary number: 10349 / 2013
Advocates: PRERNA MEHTA Vs

23 September 2016
Supreme Court
6 pages

GEN SEC.COAL WASHERIES WORKERS UNION Vs EMP.IN.REL.MGT.OF DUGDA COAL WASHERY

Bench: T.S. THAKUR,A.M. KHANWILKAR,D.Y. CHANDRACHUD
Case number: C.A. No.-009278-009278 / 2014
Diary number: 22652 / 2012
Advocates: RABIN MAJUMDER Vs ANUPAM LAL DAS

23 September 2016
Supreme Court
52 pages

DHAL SINGH DEWANGAN Vs STATE OF CHHATTISGARH

Bench: RANJAN GOGOI,PRAFULLA C. PANT,UDAY UMESH LALIT
Case number: Crl.A. No.-000162-000163 / 2014
Diary number: 27846 / 2013
Advocates: SURYA KANT Vs

23 September 2016
Supreme Court
27 pages

B.S.N.L. Vs VODAFONE ESSAR GUJARAT LIMITED

Bench: RANJAN GOGOI,PRAFULLA C. PANT
Case number: C.A. No.-008107-008107 / 2010
Diary number: 25728 / 2010
Advocates: GAGAN GUPTA Vs NAVIN CHAWLA

23 September 2016
Supreme Court
46 pages

S.P.S.RATHORE Vs C.B.I

Bench: V. GOPALA GOWDA,R.K. AGRAWAL
Case number: Crl.A. No.-002126-002126 / 2010
Diary number: 29610 / 2010
Advocates: PRIYANJALI SINGH Vs ARVIND KUMAR SHARMA

23 September 2016
Supreme Court
0 pages

CENTRE FOR PUBLIC INTEREST LITIGATION Vs UNION OF INDIA .

Bench: T.S. THAKUR,D.Y. CHANDRACHUD
Case number: W.P.(C) No.-000355-000355 / 2011
Diary number: 24917 / 2011
Advocates: PRASHANT BHUSHAN Vs

22 September 2016
Supreme Court
2 pages

GOVT. OF NCT OF DELHI THR. SECRETARY LAND AND BUILDING DEPARMENT Vs KAILASH CHAND GUPTA .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-009599-009599 / 2016
Diary number: 23739 / 2015
Advocates: RACHANA SRIVASTAVA Vs

22 September 2016
Supreme Court
3 pages

DELHI DEVELOPMENT AUTHORITY Vs KAILASH CHAND GUPTA .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-009595-009595 / 2016
Diary number: 17904 / 2015
Advocates: SAHARYA & CO. Vs

22 September 2016
Supreme Court
2 pages

GOVT. OF NCT OF DELHI THR. SECRETARY LAND & BUILDING DEPARTMENT Vs M/S USHA DYE CASTINGS PVT. LTD. .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-009605-009605 / 2016
Diary number: 30230 / 2015
Advocates: RACHANA SRIVASTAVA Vs

22 September 2016
Supreme Court
3 pages

DELHI DEVELOPMENT AUTHORITY Vs PRAMA BHANDARI

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-009603-009603 / 2016
Diary number: 4812 / 2016
Advocates: RAM NARESH YADAV Vs

22 September 2016
Supreme Court
10 pages

GOVT. OF NCT OF DELHI Vs MAHENDER SINGH .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-009596-009596 / 2016
Diary number: 8159 / 2015
Advocates: RACHANA SRIVASTAVA Vs

22 September 2016
Supreme Court
8 pages

M/S. SURYACHAKRA POWER CORPORATION LIMITED Vs ELECTRICITY DEPARTMENT, REP. BY ITS SUPERINTENDING ENGINEER, PORT BLAIR .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-005958-005958 / 2015
Diary number: 21809 / 2015
Advocates: ANANGA BHATTACHARYYA Vs

22 September 2016
Supreme Court
7 pages

THE ELECTRICITY DEPARTMENT, REP. BY ITS SUPERINTENDING ENGINEER, PORT BLAIR Vs M/S SURYACHAKRA POWER CORPORATION LIMITED.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-001652-001652 / 2015
Diary number: 3148 / 2015
Advocates: MOHIT PAUL Vs